COURT ARCHIVE

Patna High Court judgments

53,185 judgments · page 478 of 2,660

High Courts02 Nov 2018Disposed off

State Of Bihar @APPELLANT@Hash Hari Kishun Sada

Patna High Court · (2018) 11 PAT CK 0003

Code of Criminal Procedure, 1973 — Section 53A, 294, 313, 366Indian Penal Code, 1860 — Section 302, 376Protection of Children from Sexual Offences Act, 2012 — Section 6

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High Courts01 Nov 2018Dismissed

Bibi Aisha Begum @APPELLANT@Hash Bibi Shahnaz Begum

Patna High Court · (2018) 11 PAT CK 0013

Code of Civil Procedure, 1908 — Order 40 Rule 1, Order 41 Rule 5

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High Courts01 Nov 2018Dismissed

Bhola Rai @APPELLANT@Hash State of Bihar

Patna High Court · (2018) 11 PAT CK 0012

Indian Penal Code, 1860 — Section 34, 307, 324, 325, 326, 341Code of Criminal Procedure, 1973 — Section 313

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High Courts01 Nov 2018Disposed off

Kiran Kumar @APPELLANT@Hash State of Bihar

Patna High Court · (2018) 11 PAT CK 0011

Bihar State Universities Act, 1976 — Section 35

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High Courts01 Nov 2018Disposed off

Tripurari Raut @APPELLANT@Hash State Of Bihar

Patna High Court · (2018) 11 PAT CK 0010

Indian Penal Code, 1860 — Section 34, 302, 307, 324, 327Arms Act, 1959 — Section 27Code of Criminal Procedure, 1973 — Section 161, 207, 313

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High Courts01 Nov 2018Allowed

Bachu Singh @APPELLANT@Hash State of Bihar

Patna High Court · (2018) 11 PAT CK 0009

Indian Penal Code, 1860 — Section 34, 201, 302, 304B, 328Code of Criminal Procedure, 1973 — Section 164, 313, 353(6)Evidence Act, 1872 — Section 47, 67

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High Courts01 Nov 2018Disposed off

Dental Council of India @APPELLANT@Hash Dr. B. R. Ambedkar Institute of Dental Sciences and Hospital

Patna High Court · (2018) 11 PAT CK 0008

Dentists Act, 1948 — Section 10(1), 11, 16, 16A, 16A(4), 17Dentists (Amendment) Act, 1993 — Section 10B

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High Courts01 Nov 2018Dismissed

Raju Mahto @APPELLANT@Hash Ranjana Singh

Patna High Court · (2018) 11 PAT CK 0007

Bihar Municipal Act, 2007 — Section 25, 25(4), 50, 50(2), 50(3)Bihar Municipal No Confidence Motion Process Rules, 2010 — Rule 2, 2(vi)

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High Courts01 Nov 2018Dismissed

Sourav Kumar @APPELLANT@Hash Union of India

Patna High Court · (2018) 11 PAT CK 0006

Constitution of India, 1950 — Article 14, 16

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High Courts01 Nov 2018Allowed

Punam Devi @APPELLANT@Hash Union of India

Patna High Court · (2018) 11 PAT CK 0005

Railway Claim Tribunal Act, 1987 — Section 17

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High Courts01 Nov 2018Dismissed

Harishankar Prasad @APPELLANT@Hash State of Bihar

Patna High Court · (2018) 11 PAT CK 0002

Bihar Pension Rules, 1950 — Section 58

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High Courts01 Nov 2018

Baleshwar Roy @APPELLANT@Hash State of Bihar

Patna High Court · (2018) 11 PAT CK 0001

Essential Commodities Act, 1955 — Section 3, 6(2), 6A, 6B, 6C, 6D, 6E, 7Code Of Criminal Procedure, 1973 — Section 3, 3(4), 3(4)(a), 5, 482Indian Forest Act, 1927 — Section 52, 52A, 52C, 52D, 53, 54, 55(2), 61

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High Courts31 Oct 2018Dismissed

Arvind Kumar @APPELLANT@Hash State of Bihar

Patna High Court · (2018) 10 PAT CK 0067

Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 29, 30Constitution of India, 1950 — Article 226

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High Courts31 Oct 2018Disposed off

Arpana Kumari @APPELLANT@Hash State of Bihar

Patna High Court · (2018) 10 PAT CK 0066

Bihar Universities Act, 1976 — Section 21(2)(d)

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High Courts31 Oct 2018

Rajendra Prasad Singh @APPELLANT@Hash State of Bihar

Patna High Court · (2018) 10 PAT CK 0065

Industrial Disputes Act, 1947 — Section 2(oo)(bb), 25, 25F

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High Courts31 Oct 2018Allowed

Kameshwar Pandit @APPELLANT@Hash State of Bihar

Patna High Court · (2018) 10 PAT CK 0064

Indian Penal Code, 1860 — Section 147, 149, 307, 323, 325, 341Code Of Criminal Procedure, 1973 — Section 313

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High Courts31 Oct 2018Allowed

Akshay Kumar Yadav @APPELLANT@Hash State of Bihar

Patna High Court · (2018) 10 PAT CK 0063

Indian Penal Code, 1860 — Section 148, 149, 302Bihar Victim Compensation Scheme, 2011 — Section 3Code Of Criminal Procedure, 1973 — Section 202, 313

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High Courts31 Oct 2018Allowed

Sipahi Singh Yadav @APPELLANT@Hash State of Bihar

Patna High Court · (2018) 10 PAT CK 0062

Indian Penal Code, 1860 — Section 147, 148, 149, 302, 304, 323, 447Arms Act, 1959 — Section 27Code Of Criminal Procedure, 1973 — Section 161, 162, 313

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High Courts31 Oct 2018

Bhupnarayan Yadav @APPELLANT@Hash State of Bihar

Patna High Court · (2018) 10 PAT CK 0061

Indian Penal Code, 1860 — Section 34, 304B, 328Code Of Criminal Procedure, 1973 — Section 228, 293, 311, 313, 428Evidence Act, 1872 — Section 106, 165

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High Courts31 Oct 2018Disposed off

Shankar Dayal Singh @APPELLANT@Hash State of Bihar

Patna High Court · (2018) 10 PAT CK 0060

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