High Courts20 Nov 2018Allowed
Makesh Sharma And Ors Vs State Of Bihar Through The Principal Secretary And Ors
Patna High Court · (2019) 1 PLJR 502
Constitution Of India, 1950 — Article 14, 16
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 477 of 2,660
High Courts20 Nov 2018Dismissed
Himangshu Paul through its one of the Partners Mr. Ashish Paul, Son of Sri Himangshu Paul, @APPELLANT@Hash U.P. State Bridge Corporation Ltd and ors
Patna High Court · (2019) 1 PLJR 405
Indian Contract Act, 1872 — Section 70
High Courts20 Nov 2018Dismissed
Ram Prakash Sharma Son of Late Bhuneshwar Sharma @APPELLANT@Hash State of Bihar and ors
Patna High Court · (2018) 11 PAT CK 0031
Bihar Collectorate Clerical Cadre (recruitment and conditions of services) Rules, 2011 — Rule 5(1)
High Courts19 Nov 2018Dismissed
Deepak Kumar Tiwary @ Deepak Tiwary @ Amit Kumar Tiwari, son of Late Gajendra Tiwary @APPELLANT@Hash State of Bihar
Patna High Court · (2018) 11 PAT CK 0030
Indian Penal Code, 1860 — Section 34, 302Arms Act, 1959 — Section 27
High Courts19 Nov 2018Dismissed
Bhushan Dome, Son of Late Basudeo Ram @APPELLANT@Hash State of Bihar and ors
Patna High Court · (2018) 11 PAT CK 0029
High Courts19 Nov 2018Disposed off
Kamal Nath Choubey, S/o late Yamuna Choubey, @APPELLANT@Hash State of Bihar and ors
Patna High Court · (2018) 11 PAT CK 0028
Bihar Taken over Elementary School Teachers' Promotion Rules, 1993 — Section 7(1)
High Courts06 Nov 2018Dismissed
Sushil Kumar Pandey, Bishram Pandey @APPELLANT@Hash STATE OF BIHAR
Patna High Court · (2018) 11 PAT CK 0027
Indian Penal Code, 1860 — Section 34, 302
High Courts06 Nov 2018Disposed off
M/S Rollcon Project Private Limited @APPELLANT@Hash State Of Bihar
Patna High Court · (2018) 11 PAT CK 0026
High Courts06 Nov 2018Dismissed
M/s Balajee Ingot India Pvt. Ltd @APPELLANT@Hash South Bihar Power Distribution Co. Ltd
Patna High Court · (2018) 11 PAT CK 0025
High Courts06 Nov 2018Dismissed
Niraj Kumar @ Sonu S/O Rajan Prasad Sinha Resident @APPELLANT@Hash Smt. Namita Sinha D/O Girija Nandan Singh W/O Sri Niraj Kumar
Patna High Court · (2018) 11 PAT CK 0024
Hindu Marriage Act, 1955 — Section 5(1), 12, 12(1)(c)Indian Penal Code, 1860 — Section 498ADowry Prohibition Act, 1961 — Section 3, 4
High Courts06 Nov 2018Allowed
Mahadeo Prasad Gupta ors @APPELLANT@Hash State of Bihar
Patna High Court · (2018) 11 PAT CK 0022
Code of Criminal Procedure, 1973 — Section 202, 203, 204(4), 398, 482Indian Penal Code, 1860 — Section 34, 307, 323, 341, 342, 379, 354, 504
High Courts06 Nov 2018Allowed
Mahadeo Prasad Gupta @APPELLANT@Hash State of Bihar
Patna High Court · (2018) 11 PAT CK 0021
Code of Criminal Procedure, 1973 — Section 202, 203, 204(4), 398, 482Indian Penal Code, 1860 — Section 34, 307, 323, 341, 342, 354, 379, 504,
High Courts05 Nov 2018Allowed
Md. Nasim Raza Rahmani, Munna @APPELLANT@Hash State Of Bihar
Patna High Court · (2018) 11 PAT CK 0020
Indian Penal Code, 1860 — Section 302, 303, 304Code of Criminal Procedure, 1973 — Section 304, 313, 391Constitution of India, 1950 — Article 21, 39A, 141
High Courts02 Nov 2018Disposed off
Hari Kishun Sada, son of Yugeshwar Sada @APPELLANT@Hash State of Bihar
Patna High Court · (2018) 11 PAT CK 0023
Code of Criminal Procedure, 1973 — Section 53A, 294, 313, 366Indian Penal Code, 1860 — Section 302, 376Protection of Children from Sexual Offences Act, 2012 — Setion 6
High Courts02 Nov 2018Disposed off
Hari Kishun Sada @APPELLANT@Hash State of Bihar
Patna High Court · (2018) 11 PAT CK 0019
Code of Criminal Procedure, 1973 — Section 53A, 296, 313, 366Indian Penal Code, 1860 — Section 302, 376Protection of Children from Sexual Offences Act, 2012 — Section 6
High Courts02 Nov 2018Allowed
Rameshwar Yadava @APPELLANT@Hash State of Bihar
Patna High Court · (2018) 11 PAT CK 0018
Indian Penal Code, 1860 — Section 323, 341, 504Scheduled Caste and Scheduled Tribe (Prevention of Atrocities) Act, 1989 — Section 3(1)(x)Code of Criminal Procedure, 1973 — Section 313
High Courts02 Nov 2018Allowed
Gangotri Devi Wife of Raj Narayan Singh @APPELLANT@Hash Bhukhan Singh
Patna High Court · (2018) 11 PAT CK 0017
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 4(c)
High Courts02 Nov 2018Disposed off
Krishna Kumar Yadav @APPELLANT@Hash State Of Bihar
Patna High Court · (2018) 11 PAT CK 0016
Indian Contract Act, 1872 — Section 70Constitution of India, 1950 — Article 21, 23
High Courts02 Nov 2018Disposed off
Shiv Kumar Choudhary @APPELLANT@Hash State of Bihar
Patna High Court · (2018) 11 PAT CK 0015
High Courts02 Nov 2018Disposed off
Sujeet Kumar @APPELLANT@Hash State of Bihar
Patna High Court · (2018) 11 PAT CK 0014