High Courts05 Jul 2018Allowed
Director, National Institute Of Technology And Ors Vs Amit Kumar And Ors
Patna High Court · (2018) 3 PLJR 680
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 492 of 2,660
High Courts05 Jul 2018Dismissed
Chairman And Managing Director Bharat Petroleum And Ors Vs Arjik Carrier Pvt. Ltd. Through
Patna High Court · (2018) 3 PLJR 662
High Courts05 Jul 2018Allowed
Debashish Banerjee Vs State Of Bihar
Patna High Court · (2018) 3 PLJR 620
Indian Penal Code, 1860 — Section 34, 120(B), 201, 302, 377Code Of Criminal Procedure, 1973 — Section 164
High Courts04 Jul 2018Dismissed
Narendra Prasad Singh Vs Ram Ashish Singh And Ors
Patna High Court · (2019) 2 PLJR 961
Code Of Civil Procedure, 1908 — Section 100, Order 39 Rule 2(A), Order 41 Rule 11Benami Transactions (Prohibition) Act, 1988 — Section 2, 2(a), 4Registration Act, 1908 — Section 17, 49
High Courts04 Jul 2018Dismissed
Mathura Nath Champai (Retired) Vs State Of Bihar Through The Health Commissioner And Ors
Patna High Court · (2018) 3 PLJR 685
High Courts03 Jul 2018Disposed Of
Sneha Mawandia And Ors Vs Salma Taj And Ors
Patna High Court · (2018) 3 PLJR 916
Indian Penal Code, 1860 — Section 279, 304(A), 338Motor Vehicles Act, 1988 — Section 166
High Courts02 Jul 2018Allowed
Ramjeet Yadav Vs State Of Bihar And Ors
Patna High Court · (2018) 4 PLJR 271
Constitution Of India, 1950 — Article 14, 16, 310(1), 311, 311(2), 316Indian Penal Code, 1860 — Section 224, 225
High Courts02 Jul 2018Allowed
Kant Singh Vs Regional Manager, Canara Bank And Ors
Patna High Court · (2018) 3 PLJR 638
High Courts02 Jul 2018Dismissed
Dr. S. M. Ali Imam And Ors Vs Honble Chancellor, Universities Of Bihar And Ors
Patna High Court · (2018) 3 PLJR 668
Constitution Of India, 1950 — Article 226Bihar State Universities Act, 1976 — Section 38(4), 39(2)(ii)
High Courts02 Jul 2018Dismissed
Sanjay Kumar And Ors Vs State Of Bihar And Anr
Patna High Court · (2018) 3 PLJR 681
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120(B), 406, 420
High Courts02 Jul 2018Disposed Of
Hindustan Steel Construction Ltd. And Anr Vs State Of Bihar, Through Secretary And Ors
Patna High Court · (2018) 4 PLJR 166
High Courts02 Jul 2018Dismissed
Dhrub Narayan Jha Vs Madhubani Kshetriya Gramin Bank Through And Ors
Patna High Court · (2018) 3 PLJR 904
Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 409, 420, 467, 468
High Courts02 Jul 2018Dismissed
Bikram Chaudhary Vs State Of Bihar, Through The Chief Secretary And Ors
Patna High Court · (2018) 3 PLJR 617
Constitution Of India, 1950 — Article 226Bihar Police Manual, 1978 — Rule 849
High Courts29 Jun 2018Allowed
Meena Pratap And Anr Vs State Of Bihar Through Principal Secretary And Ors
Patna High Court · (2019) 2 PLJR 209
Constitution Of India, 1950 — Article 226Bihar Government Servant (Classification, Control And Appeal) Rules, 2005 — Rule 9(i)(c), 17, 17(3), 17(4)Bihar Service Code, 1952 — Rule 99
High Courts29 Jun 2018Allowed
Chavikala Vs State Of Bihar Through Chief Secretary And Ors
Patna High Court · (2018) 4 PLJR 135
Bihar Pension Rules, 1950 — Rule 43(b), 139Bihar Government Servants (Classification, Control And Appeal) Rules, 2005 — Rule 17(23)(ii), 18, 18(2), 24(2)
High Courts29 Jun 2018Allowed
Rajendra Prasad Shah Vs State Of Bihar Through The Secretary And Ors
Patna High Court · (2018) 3 PLJR 939
Constitution Of India, 1950 — Article 136, 226, 311(2)Uttar Pradesh Government Servant (Discipline And Appeal) Rules, 1999 — Rule 7(v)Industrial Disputes Act, 1947 — Section 11(A)
High Courts29 Jun 2018Dismissed
Surajdev Singh @ Suraj Baba Vs State Of Bihar Through Its Principal Secretary And Ors
Patna High Court · (2018) 3 PLJR 888
Bihar Minor Mineral Concession Rules, 1972 — Rule 9(A), 24(3), 25(1), 25(2), 52(1)(i), 52(1)(ii), 52(4)
High Courts29 Jun 2018Allowed
Baij Nath Pandey Vs State Of Bihar And Ors
Patna High Court · (2018) 3 PLJR 854
High Courts28 Jun 2018Allowed
Ravindra Kumar @ Rabindra Kumar Vs Yatendra Narayan Chaudhary
Patna High Court · (2019 ) 1 PLJR 226
Code Of Civil Procedure, 1908 — Order 41 Rule 11Code Of Criminal Procedure, 1973 — Section 144Indian Easements Act, 1882 — Section 4, 13
High Courts28 Jun 2018Allowed
Deepak Kumar Singh Vs State Of Bihar Through The Principal Secretary And Ors
Patna High Court · (2018) 3 PLJR 996