High Courts13 Jun 2018Allowed
Ramagaya Singh & Anr Vs State Of Bihar
Patna High Court · (2018) 06 PAT CK 0019
Indian Penal Code, 1860 — Section 34, 307Arms Act, 1959 — Section 25(1B), 27
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 496 of 2,660
High Courts12 Jun 2018Disposed of
Nand Kishore Tewary Vs Union Of India & Ors
Patna High Court · (2018) 06 PAT CK 0018
Central Civil Services (Pension) Rules, 1972 — Rule 88, Rule 69
High Courts12 Jun 2018Dismissed
State Of Bihar & Ors Vs Gajendra Prasad
Patna High Court · (2018) 06 PAT CK 0017
Code of Criminal Procedure, 1973 — Section 24
High Courts10 Jun 2018Allowed
Jimedar Thakur @ Jamindar Thakur @ Jamadar Thakur & Anr. Vs The State Of Bihar
Patna High Court · (2018) 06 PAT CK 0016
Indian Penal Code, 1860 — Section 431, 511Explosive Substances Act 1883 — Section 4Criminal Law (Amendment) Act, 2013 — Section 17
High Courts06 Jun 2018Disposed of
Smt. Ibha Banerjee Vs State Of Bihar & Ors
Patna High Court · (2018) 06 PAT CK 0015
Bihar NonGovernment Secondary School (Taking over Management and Control) Act, 1982 — Section 18(3)
High Courts06 Jun 2018Disposed of
Parmeshwar Chaudhary Vs State Of Bihar & Ors
Patna High Court · (2018) 06 PAT CK 0014
High Courts05 Jun 2018Allowed
Ram Dayal Das & Anr Vs State Of Bihar
Patna High Court · (2018) 06 PAT CK 0013
Indian Penal Code, 1860 — Section 34, 201, 302, 304B, 306
High Courts04 Jun 2018Dismissed
State Of Bihar & Ors Vs Rana Pratap Singh & Ors
Patna High Court · (2018) 06 PAT CK 0012
Code of Civil Procedure, 1908 — Order 47 Rule 1
High Courts02 Jun 2018Allowed
Sri Kant Singh Vs Reg. Manager, Canara Bank &O
Patna High Court · (2018) 06 PAT CK 0011
High Courts29 May 2018Allowed
Santosh Yadav @ Santosh Kr. Yadav Vs The State of Bihar
Patna High Court · (2018) 05 PAT CK 0091
Indian Penal Code, 1860 — Section 34, 307, 333Arms Act, 1959 — Section 27(1)Code of Criminal Procedure, 1973 — Section 313
High Courts29 May 2018Dismissed
Nand Kishor Singh Vs The State of Bihar
Patna High Court · (2018) 05 PAT CK 0090
Indian Penal Code, 1860 — Section 363, 366, 376Code of Criminal Procedure, 1973 — Section 164, 313
High Courts29 May 2018Disposed of
Jaini Mandal @ Jauni Mandal @ Jai Prakash Mandal Vs The State of Bihar
Patna High Court · (2018) 05 PAT CK 0089
Indian Penal Code, 1860 — Section 395Code of Criminal Procedure, 1973 — Section 313
High Courts28 May 2018Allowed
Naresh Keshari Vs The State of Bihar
Patna High Court · (2018) 05 PAT CK 0088
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(C )Code of Criminal Procedure, 1973 — Section 313Indian Evidence Act, 1872 — Section 134
High Courts24 May 2018Disposed Of
Dr. Shailendra Kumar Vs State Of Bihar And Ors
Patna High Court · (2018) 3 PLJR 455
Arms Rules, 2016 — Rule 12, 13, 14, 25Arms Act, 1959 — Section 13, 14
High Courts24 May 2018Dismissed
Rishideo Rai Vs State of Bihar & Anr
Patna High Court · (2018) 05 PAT CK 0087
Code of Criminal Procedure, 1973 — Section 183(2), 200, 202, 227, 228, 482Indian Penal Code, 1860 — Section 201, 302
High Courts22 May 2018Dismissed
Sadanand Singh & Ors. Vs The State of Bihar
Patna High Court · (2018) 05 PAT CK 0086
Indian Penal Code, 1860 — Section 201, 304B, 498ADowry Prohibition Act, 1961 — Section 3, 4Code of Criminal Procedure, 1973 — Section 313, 319, 428
High Courts18 May 2018Dismissed
Anamika Singh Vs Indian Oil Corporation And Ors
Patna High Court · (2018) 3 PLJR 926
High Courts18 May 2018Allowed
Sanjay Kumar Srivastava Vs Punjab National Bank And Ors
Patna High Court · (2018) 3 PLJR 846
High Courts18 May 2018Dismissed
Krishna Murari Vs North Bihar Power Distribution Company Ltd
Patna High Court · (2018) 3 PLJR 827
Consumer Protection Act, 1986 — Section 23
High Courts18 May 2018Allowed
Raj Kishore Sinha Vs State Of Bihar Through Principal Secretary And Ors
Patna High Court · (2018) 3 PLJR 805
Bihar Government Servants (Classification, Control And Appeal) Rules, 2005 — Rule 14(iv), 14(vii)Bihar Service Code, 1979 — Rule 97