High Courts18 May 2018Allowed
Prabha Devi Vs State Of Bihar And Ors
Patna High Court · (2018) 3 PLJR 800
Constitution Of India, 1950 — Article 14, 21
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 497 of 2,660
High Courts18 May 2018Allowed
Basant Prasad Singh Vs State Of Bihar Through The Principal Secretary And Ors
Patna High Court · (2018) 3 PLJR 780
High Courts18 May 2018Disposed Of
Dhananjay Kumar Rao Vs State Of Bihar And Ors
Patna High Court · (2018) 3 PLJR 802
Bihar Registry Rules, 2008 — Rule 12Bihar Government Servants (Classification, Control And Appeal) Rules, 2005 — Rule 18Indian Penal Code, 1860 — Section 379, 466, 467, 471
High Courts18 May 2018Allowed
Chhotu Kumar And Ors Vs State Of Bihar Through The Principal Secretary And Ors
Patna High Court · (2018) 3 PLJR 753
High Courts18 May 2018Allowed
Nazimuddin Vs State Of Bihar And Ors
Patna High Court · (2018) 3 PLJR 604
High Courts18 May 2018Dismissed
Rizwan Ahmad And Anr Vs State Of Bihar Through The Principal Secretary And Ors
Patna High Court · (2018) 3 PLJR 603
Constitution Of India, 1950 — Article 311
High Courts18 May 2018Dismissed
Ujjwal Kumar Vs State Of Bihar Through The Chief Secretary And Ors
Patna High Court · (2018) 3 PLJR 600
High Courts18 May 2018Allowed
Rima Devi Vs State Of Bihar Through The Chief Secretary And Ors
Patna High Court · (2018) 3 PLJR 755
Bombay Civil Services Rules, 1959 — Rule 152(B)
High Courts18 May 2018Dismissed
Manish Kumar Paswan Vs Union Of India Through The Directorate And Ors
Patna High Court · (2018) 3 PLJR 326
High Courts18 May 2018Allowed
Anand Kumar Bardhan Vs State Of Bihar Through Principal Secretary And Ors
Patna High Court · (2018) 3 PLJR 329
Indian Penal Code, 1860 — Section 34, 290, 291Immoral Trafficking (Prevention) Act, 1956 — Section 3, 4, 5, 6
High Courts18 May 2018Dismissed
Ashutosh Kumar And Ors Vs State Of Bihar Through The Principal Secretary And Ors
Patna High Court · (2018) 3 PLJR 340
Constitution Of India, 1950 — Article 226Bihar Public Service Commission, Rules Of Procedure, 1996 — Rule 4(iii), 4(3)(a), 4(3)(b)
High Courts18 May 2018Dismissed
Ramakant Singh Hotels Pvt. Ltd. Through Vs State Of Bihar Through The Secretary And Ors
Patna High Court · (2018) 3 PLJR 417
High Courts18 May 2018Dismissed
Ramakant Singh Hotels Pvt. Ltd. Through Its Director Ramakant Singh Vs The State of Bihar & Ors
Patna High Court · (2018) 05 PAT CK 0085
High Courts18 May 2018Dismissed
Krishna Murari Vs The North Bihar Power Distribution Co. Ltd & Anr
Patna High Court · (2018) 05 PAT CK 0084
High Courts18 May 2018Dismissed
Raj Kumar Agrawal Vs The State of Bihar & Ors
Patna High Court · (2018) 4 PLJR 103
Indian Penal Code, 1860 — Section 120B, 406, 420, 468, 470, 471, 506Negotiable Instruments Act, 1881 — Section 138
High Courts18 May 2018Dismissed
M/s Ram Pravesh Rai Estate Pvt. Ltd. Vs The Bihar State Financial Corporation & Ors
Patna High Court · (2018) 05 PAT CK 0082
State Financial Corporation Act, 1951 — Section 29Transfer of Property Act, 1882 — Section 58, 60
High Courts18 May 2018Dismissed
Ram Bihari Pandey & Anr Vs The State of Bihar & Ors
Patna High Court · (2018) 3 PLJR 125
Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 341, 324, 326, 307, 302, 353, 337, 338
High Courts18 May 2018Dismissed
Ajay Kumar Das & Ors Vs The State of Bihar & Ors
Patna High Court · (2018) 05 PAT CK 0080
Bihar Non Government Secondary School (Taken Overv Management and Control) Act, 1981 — Section 15Intermediate Education Act, 1921 — Section 16(F), 16F(4)Bihar Reservation Act 1991 — Section 4(4)
High Courts18 May 2018Allowed
Dhananjay Yadav Vs State of Bihar
Patna High Court · (2018) 05 PAT CK 0079
Indian Penal Code, 1860 — Section 34, 366, 376Code of Criminal Procedure, 1973 — Section 164
High Courts18 May 2018Allowed
Balvikash Sewa Sansthan & Ors Vs The State Of Bihar & Ors
Patna High Court · (2018) 05 PAT CK 0078
Constitution of India, 1950 — Article 14, 21, 226International Covenant on Economic, Social and Cultural Rights — Rule 11, 13, 24