High Courts22 Nov 2019Disposed Of
Mahendra Mahto And Anr Vs State Of Bihar
Patna High Court · (2019) 11 PAT CK 0121
Indian Penal Code, 1860 — Section 272, 273Arms Act, 1959 — Section 25(1B)(a), 26, 35, 37Excise Act, 1958 — Section 47A
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 413 of 2,660
High Courts22 Nov 2019Dismissed
Md. Ejajullah Vs Gulshan Khatoon And Ors
Patna High Court · (2019) 11 PAT CK 0120
Code Of Criminal Procedure, 1973 — Section 125
High Courts22 Nov 2019Dismissed
Gurmail Singh S/O Bakhashish Singh Vs State Of Bihar
Patna High Court · (2019) 11 PAT CK 0119
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 60(1)
High Courts22 Nov 2019Disposed Of
Mahendra Kumar Mandal Vs State Of Bihar Through The Principal Secretary And Ors
Patna High Court · (2019) 11 PAT CK 0118
Bihar And Orissa Public Demand Recovery Act, 1914 — Section 7, 9, 10
High Courts22 Nov 2019Dismissed
M/S Innotech Educational Society And Ors Vs State Bank Of India And Anr
Patna High Court · (2019) 11 PAT CK 0116
Constitution Of India, 1950 — Article 226Recovery Of Debts And Bankruptcy Act, 1993 — Section 19, 20
High Courts22 Nov 2019Disposed Of
Dhruwa Shankar Vs Union Of India Through The Secretary And Ors
Patna High Court · (2019) 11 PAT CK 0114
High Courts22 Nov 2019Disposed Of
Mani Bhushan Kumar Vs Chairman State Bank Of India And Ors
Patna High Court · (2019) 11 PAT CK 0112
High Courts22 Nov 2019Dismissed
Sattan Mahto Vs State Of Bihar
Patna High Court · (2019) 11 PAT CK 0111
Indian Penal Code, 1860 — Section 272, 273, 420Excise Act, 1958 — Section 47, 47AArms Act, 1959 — Section 25(1B)(a), 26, 26(1)
High Courts21 Nov 2019Allowed
State Of Bihar And Ors Vs Yavitri Devi And Ors
Patna High Court · (2019) 11 PAT CK 0156
Constitution Of India, 1950 — Article 14, 19, 21
High Courts21 Nov 2019Disposed Of
Parvati Devi Vs State Of Bihar Through The Chief Secretary And Ors
Patna High Court · (2019) 11 PAT CK 0122
Code Of Criminal Procedure, 1973 — Section 107, 144
High Courts21 Nov 2019Disposed Of
Shahi Bhanu Kishore Uday Vs State Of Bihar Through The Chief Secretary And Ors
Patna High Court · (2019) 11 PAT CK 0117
High Courts21 Nov 2019Allowed
M/S Bimla Enterprises Through Vs State Of Bihar Through The Chief Secretary And Ors
Patna High Court · (2019) 11 PAT CK 0115
High Courts21 Nov 2019Disposed Of
Ranjeet Rai Vs State Of Bihar
Patna High Court · (2019) 11 PAT CK 0110
Arms Act, 1959 — Section 25(1B), 26
High Courts21 Nov 2019Disposed Of
Pranshu Kumar Mishra And Anr Vs State Of Bihar And Ors
Patna High Court · (2019) 11 PAT CK 0109
Code Of Criminal Procedure, 1973 — Section 147(1)
High Courts21 Nov 2019Disposed Of
Ramanand Singh Vs State Of Bihar Through Anjani Kumar Singh And Ors
Patna High Court · (2019) 11 PAT CK 0108
High Courts21 Nov 2019Disposed Of
Raju Paswan And Ors Vs State Of Bihar Through Principal Secretary And Ors
Patna High Court · (2019) 11 PAT CK 0107
High Courts20 Nov 2019Allowed
Barun Kumar Verma @ Prince Kumar Verma Vs State Of Bihar
Patna High Court · (2020) 1 PLJR 151
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20(b)(ii)(b), 50, 50(1)Code Of Criminal Procedure, 1973 — Section 313
High Courts20 Nov 2019Dismissed
Jitendra Kumar And Anr Vs State Of Bihar
Patna High Court · (2019) 11 PAT CK 0113
Indian Penal Code, 1860 — Section 34, 302Arms Act, 1959 — Section 27
High Courts20 Nov 2019Dismissed
Vikram Kumar Vs State Of Bihar
Patna High Court · (2019) 11 PAT CK 0106
Indian Penal Code, 1860 — Section 34, 302Arms Act, 1959 — Section 27
High Courts20 Nov 2019Allowed
Bibi Sanjida And Ors Vs State Of Bihar And Ors
Patna High Court · (2019) 11 PAT CK 0105
Indian Penal Code, 1860 — Section 34, 304(B)Dowry Prohibition Act, 1961 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 438(2)