High Courts15 Nov 2019Disposed Of
Raushan Bano Vs State Of Bihar And Ors
Patna High Court · (2019) 11 PAT CK 0088
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 415 of 2,660
High Courts15 Nov 2019Dismissed
M/S Jay Mata Di Travels Vs Union Of India Through And Ors
Patna High Court · (2019) 11 PAT CK 0087
Constitution Of India, 1950 — Article 226Finance Act, 1994 — Section 86
High Courts15 Nov 2019Disposed Of
Arjun Thakur Vs State Of Bihar And Ors
Patna High Court · (2019) 11 PAT CK 0086
High Courts15 Nov 2019Dismissed
Arun Kumar Pandey Vs Union Of India Through And Ors
Patna High Court · (2019) 11 PAT CK 0085
Central Civil Services (Temporary Service) Rules, 1965 — Rule 5(1)
High Courts15 Nov 2019Disposed Of
Gopal Singh And Ors. Vs State Of Bihar And Anr
Patna High Court · (2019) 11 PAT CK 0084
High Courts15 Nov 2019Disposed Of
Sumit Kumar Vs Rupam Kumari
Patna High Court · (2019) 11 PAT CK 0083
Hindu Marriage Act, 1955 — Section 13(B)
High Courts15 Nov 2019Dismissed
Commissioner Of Central Excise Vs Gopal Prasad And Ors
Patna High Court · (2019) 11 PAT CK 0082
Customs Act, 1962 — Section 105, 106, 107, 108, 109, 112(b), 130Evidence Act, 1872 — Section 3, 25
High Courts15 Nov 2019Allowed
Lalit Kumar Vs State Of Bihar
Patna High Court · (2019) 11 PAT CK 0064
Indian Penal Code, 1860 — Section 365, 386Code Of Criminal Procedure, 1973 — Section 313
High Courts15 Nov 2019Disposed Of
Zila Footpath Dukandar Sangh And Anr Vs State Of Bihar And Ors And Ors
Patna High Court · (2019) 11 PAT CK 0039
Street Vendors (Protection Of Livelihood And Regulation Of Street Vending) Act, 2014 — Section 3, 4
High Courts15 Nov 2019Dismissed
Md. Mujahid @ Mujahid Vs Bibi Saira Bano And Ors
Patna High Court · (2019) 11 PAT CK 0032
High Courts15 Nov 2019Allowed
Shambhu @ Shambhu Lal Mallah And Ors Vs State Of Bihar And Anr
Patna High Court · (2019) 11 PAT CK 0031
Indian Penal Code, 1860 — Section 323, 498ADowry Prohibition Act, 1961 — Section 4
High Courts15 Nov 2019Dismissed
Narendra Prasad Singh And Ors Vs State Of Bihar Through The Chief Secretary And Ors
Patna High Court · (2019) 4 PLJR 1268
Bihar Co-Operative Societies Rules, 1959 — Rule 21V, 21V(i), 21V(ii), 21फ, 21फ(2)
High Courts14 Nov 2019Disposed Of
Vijay Kumar Vs State Of Bihar And Ors
Patna High Court · (2019) 11 PAT CK 0033
Assured Career Progressive Scheme (ACP) Rules, 2003 — Rule 4(5)Constitution Of India, 1950 — Article 226
High Courts14 Nov 2019Dismissed
Manju Kumari @ Manju Devi Vs State Of Bihar And Ors
Patna High Court · (2019) 11 PAT CK 0029
High Courts14 Nov 2019Dismissed
Navlesh Yadav @ Kumar Navlesh Rai Vs State Of Bihar And Anr
Patna High Court · (2019) 11 PAT CK 0028
Indian Penal Code, 1860 — Section 34, 323, 337, 341, 504Probation Of Offenders Act, 1958 — Section 3
High Courts13 Nov 2019Dismissed
Ratnesh Kumar Vs State Of Bihar Through Chief Secretary And Ors
Patna High Court · (2019) 11 PAT CK 0035
High Courts13 Nov 2019Dismissed
Vinod Kumar Sinha Vs State Of Bihar Through The District Magistrate And Ors
Patna High Court · (2019) 11 PAT CK 0034
Constitution Of India, 1950 — Article 226
High Courts13 Nov 2019Disposed Of
Oriental Insurance Company Ltd Vs Sakshi Gupta And Ors
Patna High Court · (2019) 11 PAT CK 0027
High Courts08 Nov 2019Dismissed
Ram Bahadur Singh Vs State Of Bihar Through And Ors
Patna High Court · (2019) 11 PAT CK 0074
Constitution Of India, 1950 — Article 226, 227Indian Penal Code, 1860 — Section 34, 379, 420Code Of Criminal Procedure, 1973 — Section 397, 401, 482
High Courts08 Nov 2019Dismissed
Awadhesh Kumar Singh Vs State Of Bihar Through And Ors
Patna High Court · (2019) 11 PAT CK 0073
Code Of Criminal Procedure, 1973 — Section 173(2)