COURT ARCHIVE

Patna High Court judgments

53,185 judgments · page 417 of 2,660

High Courts06 Nov 2019Allowed

Vikas Kumar @ Vikas Kumar Pandey And Anr Vs State Of Bihar, Principal Secretary And Ors

Patna High Court · (2019) 11 PAT CK 0068

Constitution Of India, 1950 — Article 226, 227Indian Penal Code, 1860 — Section 34, 114, 120B, 379, 382, 387, 406, 420, 467, 504, 506Code Of Criminal Procedure, 1973 — Section 154, 154(1), 154(3), 156(3), 482

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High Courts06 Nov 2019Allowed

Dr. Mohd. Khalil Ansari Vs State Of Bihar Through And Ors

Patna High Court · (2019) 11 PAT CK 0051

Bihar Pension Rules, 1950 — Rule 46A

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High Courts06 Nov 2019Allowed

Malti Singh W/O Late Ratan Kumar Singh And Ors Vs State Of Bihar And Ors

Patna High Court · (2019) 11 PAT CK 0044

Bihar Pension Rules, 1950 — Rule 43(b)Bihar Government Servants (Classification Control And Appeal) Rules, 2005 — Rule 18(1), 18(2)

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High Courts06 Nov 2019Disposed Of

Soni Devi Vs State Of Bihar Through And Ors

Patna High Court · (2019) 4 PLJR 1252

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High Courts06 Nov 2019Allowed

Sushil Kumar Vs State Of Bihar Through And Ors

Patna High Court · (2019) 4 PLJR 1143

Prevention Of Corruption Act, 1988 — Section 13(1)(d), 13(2)

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High Courts06 Nov 2019Allowed

Bachchu Ram Vs State Of Bihar Through Principal Secretary And Ors

Patna High Court · (2019) 4 PLJR 1140

Constitution Of India, 1950 — Article 226, 227Indian Penal Code, 1860 — Section 34, 188, 406, 420Legal Services Authorities Act, 1987 — Section 22E(5)

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High Courts06 Nov 2019Allowed

Nitya Nand Mandal And Ors Vs State Of Bihar And Ors

Patna High Court · (2019) 11 PAT CK 0012

Indian Penal Code, 1860 — Section 363, 366A, 370, 376Code Of Criminal Procedure, 1973 — Section 205, 273, 302, 313, 317, 428

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High Courts06 Nov 2019Dismissed

Chandra Shekhar Prasad Vs Union Of India Through The Secretary And Ors

Patna High Court · (2019) 11 PAT CK 0011

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High Courts06 Nov 2019Allowed

Tej Narayan Choudhary Block Office Vs State Of Bihar Through Principal Secretary And Ors

Patna High Court · (2019) 4 PLJR 1042

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High Courts06 Nov 2019Disposed Of

Pushpa Kumari Vs State Of Bihar Through And Ors

Patna High Court · (2019) 11 PAT CK 0006

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High Courts06 Nov 2019Dismissed

Kanchan Kumari Vs State Of Bihar Through The Principal Secretary And Ors

Patna High Court · (2019) 11 PAT CK 0005

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High Courts05 Nov 2019Disposed Of

Akhil Bhartiya Adhivakta Jagran Samiti Through Vs State Of Bihar And Ors

Patna High Court · (2019) 11 PAT CK 0078

Bihar Registration Society Rules, 1965 — Rule 5

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High Courts05 Nov 2019Disposed Of

Gulab Devi And Ors Vs Dharma Nath Thakur And Ors

Patna High Court · (2019) 11 PAT CK 0063

Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 1

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High Courts05 Nov 2019Allowed

Kamini Singh And Ors Vs State Of Bihar And Ors

Patna High Court · (2019) 11 PAT CK 0061

Bihar Police Manual, 1978 — Rule 286Indian Penal Code, 1860 — Section 34, 302Code Of Criminal Procedure, 1973 — Section 61, 62, 63, 64, 65, 66, 67, 68, 69, 70, 71, 72, 73, 74, 75, 76, 77, 78, 79, 80, 81, 82, 82(v), 83, 84, 85, 86, 87, 88, 89, 90, 167, 167(3), 439, 482

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High Courts05 Nov 2019Allowed

Umesh Sah Vs State Of Bihar

Patna High Court · (2019) 11 PAT CK 0059

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20(b)(ii)B, 35, 52A, 52A(2), 52A(2)(c), 52A(3), 52A(4), 53, 54, 55Code Of Criminal Procedure, 1973 — Section 313, 428

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High Courts05 Nov 2019Dismissed