High Courts04 Nov 2019Disposed Of
Kanchan Dewedi Vs State Of Bihar Through And Ors
Patna High Court · (2019) 11 PAT CK 0003
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 419 of 2,660
High Courts04 Nov 2019Disposed Of
Rina Devi Vs State Election Commission Panchayat And Ors
Patna High Court · (2019) 11 PAT CK 0002
Gram Panchayat Act, 1994 — Section 136(ii)
High Courts04 Nov 2019Dismissed
Md. Abu Nasar @ Nasra @ Abul Hasan @ Abu Nasar Vs State Of Bihar And Ors
Patna High Court · (2019) 11 PAT CK 0001
Family Courts Act, 1984 — Section 19(4)
High Courts25 Oct 2019Disposed Of
Dr. Sachchidanand Jha Vs State Of Bihar Through And Ors
Patna High Court · (2019) 10 PAT CK 0087
High Courts25 Oct 2019Disposed Of
Punjab National Bank Through And Ors Vs Abhishek Kumar
Patna High Court · (2019) 10 PAT CK 0085
High Courts25 Oct 2019Dismissed
Raghunath Sah Vs State Of Bihar Through And Ors
Patna High Court · (2019) 10 PAT CK 0084
Constitution Of India, 1950 — Article 226
High Courts25 Oct 2019Dismissed
Ramashankar Singh Vs State Of Bihar Through The Secretary And Ors
Patna High Court · (2019) 10 PAT CK 0082
High Courts25 Oct 2019Allowed
Shiv Narayan Prasad And Ors Vs State Of Bihar
Patna High Court · (2019) 10 PAT CK 0081
Code Of Criminal Procedure, 1973 — Section 228, 397, 401Indian Penal Code, 1860 — Section 34, 307, 323, 337, 338, 341, 504
High Courts25 Oct 2019Dismissed
Chunu Prasad Yadav Vs State Of Bihar And Anr
Patna High Court · (2019) 10 PAT CK 0080
Code Of Criminal Procedure, 1973 — Section 397, 401Indian Penal Code, 1860 — Section 494, 498A
High Courts25 Oct 2019Dismissed
Sanjay Kumar Ram Vs State Of Bihar And Ors
Patna High Court · (2019) 10 PAT CK 0079
Family Courts Act, 1984 — Section 19(4)Code Of Criminal Procedure, 1973 — Section 125
High Courts24 Oct 2019Dismissed
District Manager Vs Lala Shatrudhan Kumar Sinha And Ors
Patna High Court · (2019) 10 PAT CK 0086
High Courts24 Oct 2019Allowed
Dinesh Kumar Ram Vs State Of Bihar And Ors
Patna High Court · (2019) 10 PAT CK 0083
High Courts24 Oct 2019Dismissed
Raghwendra Prasad Vs State Of Bihar And Anr
Patna High Court · (2019) 10 PAT CK 0078
Code Of Criminal Procedure, 1973 — Section 313Indian Penal Code, 1860 — Section 395, 397
High Courts24 Oct 2019Dismissed
Chandrika Mahto Vs Munni Mahto
Patna High Court · (2019) 10 PAT CK 0077
Code Of Civil Procedure, 1908 — Section 47, Order 9 Rule 13Constitution Of India, 1950 — Article 227
High Courts24 Oct 2019Disposed Of
Meera Devi And Ors Vs Rubi Devi And Ors
Patna High Court · (2019) 10 PAT CK 0076
Code Of Civil Procedure, 1908 — Order 21 Rule 97Constitution Of India, 1950 — Article 227
High Courts24 Oct 2019Allowed
Seema Kumari Vs Manoranjan Singh
Patna High Court · (2019) 10 CK 0001
Family Courts Act, 1984 — Section 19(4)Code Of Criminal Procedure, 1973 — Section 125, 125(3), 128
High Courts24 Oct 2019Dismissed
Md. Sakir And Ors Vs State Of Bihar And Anr
Patna High Court · (2019) 10 PAT CK 0075
Code Of Criminal Procedure, 1973 — Section 397, 402Indian Penal Code, 1860 — Section 498A
High Courts24 Oct 2019Dismissed
Prabhunath Prasad Vs Patna High Court And Ors
Patna High Court · (2019) 10 PAT CK 0074
High Courts23 Oct 2019Allowed
Lalan Kumar Sharma Vs State Of Bihar Through The Principal Secretary And Ors
Patna High Court · (2020) 1 PLJR 185
Bihar Government Servant (Classification, Control And Appeal) Rules, 2005 — Rule 7(c)(5), 17
High Courts23 Oct 2019Allowed
Md Abrar Ahmad Khan Vs State Of Bihar And Ors
Patna High Court · (2019) 4 PLJR 1265
Bihar Government Servants (Classification, Control And Appeal) Rules, 2005 — Rule 14(i), 14(ii), 14(iii), 14(iv), 14(v), 14(vi), 14(vii), 14(viii), 14(ix), 14(x), 14(xi), 17, 17(23)(ii), 18, 18(1), 18(2), 18(3), 18(5), 18(6), 19