High Courts23 Oct 2019Partly Allowed
Union Of India Through The General Manager And Ors Vs Punit
Patna High Court · (2019) 10 PAT CK 0092
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 420 of 2,660
High Courts23 Oct 2019Disposed Of
Chandra Kant Kumar And Ors Vs State Of Bihar Through The Chief Secretary And Ors
Patna High Court · (2019) 10 PAT CK 0068
Constitution Of India, 1950 — Article 21Bihar Prison Manual, 2012 — Rule 481, 481(1), 529Indian Penal Code, 1860 — Section 34, 302, 376
High Courts23 Oct 2019Allowed
Neyaz Ansari Vs State Of Bihar
Patna High Court · (2019) 10 PAT CK 0067
Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 107, 302, 304, 304A, 304B, 306, 436, 498ACode Of Criminal Procedure, 1973 — Section 313, 354(1), 374, 386, 386(b), 386(b)(i)
High Courts22 Oct 2019Allowed
Union Of India Through And Ors Vs Manisha Kumari
Patna High Court · (2019) 10 PAT CK 0094
Constitution Of India, 1950 — Article 335
High Courts22 Oct 2019Allowed
Dropadi Devi @ Dropati Devi And Ors Vs State Of Bihar Through And Ors
Patna High Court · (2019) 10 PAT CK 0091
Bihar Government Servant (Classification, Control And Appeal) Rules, 2005 — Rule 17, 18
High Courts22 Oct 2019Disposed Of
Shivdani Prasad Vs State Of Bihar Through And Ors
Patna High Court · (2019) 10 PAT CK 0073
High Courts22 Oct 2019Dismissed
Ajay Kumar And Ors Vs State Of Bihar, Through And Ors
Patna High Court · (2019) 10 PAT CK 0072
Indian Penal Code, 1860 — Section 34, 406, 420Constitution Of India, 1950 — Article 226, 227
High Courts22 Oct 2019Disposed Of
Binay Singh Son Of Bijay Kumar Singh Vs Union Of India Through The Secretary And Ors
Patna High Court · (2019) 10 PAT CK 0070
High Courts22 Oct 2019Disposed Of
Hoshila Prasad Tiwari Vs State Of Bihar Through The Principal Secretary And Ors
Patna High Court · (2019) 10 PAT CK 0066
High Courts22 Oct 2019Disposed Of
Rajnish Thakur Vs State Of Bihar Through Secretary And Ors
Patna High Court · (2019) 10 PAT CK 0065
Constitution Of India, 1950 — Article 226
High Courts21 Oct 2019Allowed
M/S. Kankanady Homeo Hall Vs State Of Bihar Through Director And Ors
Patna High Court · (2019) 4 PLJR 1163
Constitution Of India, 1950 — Article 226, 227Indian Penal Code, 1860 — Section 172, 173, 174, 175, 176, 177, 178, 179, 180, 181, 182, 183, 184, 185, 186, 187, 188, 276Code Of Criminal Procedure, 1973 — Section 155, 155(2), 155(4), 195(1)(a)(i)
High Courts21 Oct 2019Allowed
Santosh Paswan And Ors Vs State Of Bihar And Ors
Patna High Court · (2019) 10 PAT CK 0095
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20(b)(ii)(c), 52A(1)Narcotic Drugs And Psychotropic Substances (Amendment) Act, 2014 — Section 52A, 52A(1), 52A(2), 52A(2)(c), 52A(3), 52A(4), 53Code Of Criminal Procedure, 1973 — Section 313
High Courts21 Oct 2019Dismissed
Ashok Kumar Singh Vs State Of Bihar Through The Deputy Inspector General Of Police And Ors
Patna High Court · (2019) 10 PAT CK 0071
Constitution Of India, 1950 — Article 226, 227Indian Penal Code, 1860 — Section 120B, 406, 419, 420, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 173(2)
High Courts21 Oct 2019Allowed
Arvind Kumar Sinha Vs Union Of India Through The Chairman And Ors
Patna High Court · (2019) 10 PAT CK 0069
High Courts21 Oct 2019Dismissed
Bihar College Of Pharmacy Vs State Of Bihar Through The Principal Secretary And Ors
Patna High Court · (2019) 10 PAT CK 0064
Industrial Dispute Act, 1947 — Section 2(j), 2(s), 10, 33(c)(2)
High Courts21 Oct 2019Disposed Of
Md. Arif Miya @ Arif Hussain Vs State Of Bihar And
Patna High Court · (2019) 10 PAT CK 0063
Code Of Criminal Procedure, 1973 — Section 164
High Courts21 Oct 2019Dismissed
Ramashraya And Ors Vs State Of Bihar
Patna High Court · (2019) 10 PAT CK 0062
Code Of Criminal Procedure, 1973 — Section 107, 145, 207, 313, 374(2)Indian Penal Code, 1860 — Section 34, 141, 147, 148, 149, 302, 306, 307, 323, 328Arms Act, 1959 — Section 27
High Courts21 Oct 2019Allowed
Nunu Singh Vs Chairman -Cum- Managing Director And Ors
Patna High Court · (2019) 10 PAT CK 0061
High Courts21 Oct 2019Dismissed
Gopal Jha Vs Union Of India Through And Ors
Patna High Court · (2019) 10 PAT CK 0060
High Courts21 Oct 2019Disposed Of
Baijnath Sah Vs State Of Bihar And Ors
Patna High Court · (2019) 10 PAT CK 0059