High Courts20 Nov 2019Dismissed
Lalita Devi And Anr Vs State Of Bihar And Anr
Patna High Court · (2019) 11 PAT CK 0104
Indian Penal Code, 1860 — Section 385, 387, 420, 467, 468, 471
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 414 of 2,660
High Courts20 Nov 2019Disposed Of
Md. Anwar Vs State Of Bihar
Patna High Court · (2019) 11 PAT CK 0103
Indian Penal Code, 1860 — Section 34, 120B, 414, 428, 467, 468Code Of Criminal Procedure, 1973 — Section 438(2)Prevention Of Cruelty To Animals Act, 1960 — Section 11
High Courts20 Nov 2019Disposed Of
Rupesh Kumar Vs State Of Bihar And Anr
Patna High Court · (2019) 11 PAT CK 0102
Indian Penal Code, 1860 — Section 498ADowry Prohibition Act, 1961 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts20 Nov 2019Disposed Of
Chandan Kumar Paswan And Anr Vs State Of Bihar
Patna High Court · (2019) 11 PAT CK 0101
Indian Penal Code, 1860 — Section 147, 323, 341, 353, 448Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts20 Nov 2019Disposed Of
Amit Kumar Singh And Anr Vs State Of Bihar
Patna High Court · (2019) 11 PAT CK 0100
Indian Penal Code, 1860 — Section 34, 406, 409, 420Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts20 Nov 2019Disposed Of
Hari Shankar Jha And Ors Vs State Of Bihar
Patna High Court · (2019) 11 PAT CK 0099
Indian Penal Code, 1860 — Section 34, 379, 307, 323, 341, 504, 506Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts20 Nov 2019Dismissed
Shivam Kumar Vs State Of Bihar
Patna High Court · (2019) 11 PAT CK 0098
Indian Penal Code, 1860 — Section 376Information Technology Act, 2000 — Section 66(A)Protection Of Children From Sexual Offences (POCSO) Act, 2012 — Section 8
High Courts20 Nov 2019Disposed Of
Nakul Kumar Sudhanshu Vs State Of Bihar And Anr
Patna High Court · (2019) 11 PAT CK 0097
Indian Penal Code, 1860 — Section 120B, 406, 409, 420, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts20 Nov 2019Dismissed
Md. Shamim And Ors Vs Presiding Officer And Ors
Patna High Court · (2019) 11 PAT CK 0094
Wakf Act, 1995 — Section 54, 55, 56, 56(3), 70, 71Bihar Wakf Rules, 2002 — Rule 46, 51, 51(3)
High Courts20 Nov 2019Disposed Of
Ramashish And Anr Vs State Of Bihar
Patna High Court · (2019) 11 PAT CK 0093
Indian Penal Code, 1860 — Section 365, 386
High Courts19 Nov 2019Allowed
Birendra Kumar Vs State Of Bihar Through The Secretary And Ors
Patna High Court · (2020) 1 PLJR 70
High Courts19 Nov 2019Disposed Of
Sanjay Bind Vs State Of Bihar Through And Ors
Patna High Court · (2019) 11 PAT CK 0096
Orissa Public Demands Recovery Act, 1914 — Section 7, 9, 10
High Courts19 Nov 2019Disposed Of
Lallan Bin Vs State Of Bihar Through And Ors
Patna High Court · (2019) 11 PAT CK 0095
High Courts19 Nov 2019Dismissed
Md. Nazir Vs State Of Bihar And Ors
Patna High Court · (2019) 11 PAT CK 0092
Indian Penal Code, 1860 — Section 34, 307, 323, 327, 341, 447, 504
High Courts19 Nov 2019Allowed
Durgesh Kumar @ Deelip Kumar Vs State Of Bihar And Ors
Patna High Court · (2019) 11 PAT CK 0091
High Courts19 Nov 2019Disposed Of
Gopal Jee Pandey Vs State Of Bihar And Ors
Patna High Court · (2019) 11 PAT CK 0090
Arms Rules, 2016 — Rule 11, 25
High Courts18 Nov 2019Dismissed
Brajesh Kumar And Ors Vs State Of Bihar And Anr
Patna High Court · (2019) 11 PAT CK 0158
Indian Penal Code, 1860 — Section 323, 380, 494, 498A, 504Code Of Criminal Procedure, 1973 — Section 482Constitution Of India, 1950 — Article 20
High Courts18 Nov 2019Dismissed
Baleshwar Tiwari Vs State Of Bihar And Ors
Patna High Court · (2019) 11 PAT CK 0081
High Courts18 Nov 2019Disposed Of
Srikant Singh Vs Patna Municipal Corporation Maurya Lok Complex And Ors
Patna High Court · (2019) 11 PAT CK 0079
Constitution Of India, 1950 — Article 226
High Courts15 Nov 2019Dismissed
Yogendra Paswan Vs State Of Bihar Through And Ors
Patna High Court · (2019) 11 PAT CK 0089
Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 34, 120B, 201, 302, 468Code Of Criminal Procedure, 1973 — Section 36, 154, 154(3), 156(3), 200, 482