High Courts26 Nov 2019Disposed Of
Lakki Yadav Vs State Of Bihar
Patna High Court · (2019) 11 PAT CK 0140
Indian Penal Code, 1860 — Section 147, 148, 149, 302Arms Act, 1959 — Section 27
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Patna High Court judgments
53,185 judgments · page 412 of 2,660
High Courts26 Nov 2019Dismissed
Mostt. Sudha Devi Vs State Of Bihar And Ors
Patna High Court · (2019) 11 PAT CK 0139
Indian Penal Code, 1860 — Section 34, 201, 302
High Courts26 Nov 2019Disposed Of
Mukesh Kumar Yadav Vs State Of Bihar Through And Ors
Patna High Court · (2019) 11 PAT CK 0137
High Courts26 Nov 2019Disposed Of
Dhruv Prasad Rastogi And Ors Vs State Of Bihar, Through And Ors
Patna High Court · (2019) 11 PAT CK 0136
High Courts26 Nov 2019Disposed Of
Archana Devi Vs State Of Bihar Through The Principal Secretary And Ors
Patna High Court · (2019) 11 PAT CK 0135
High Courts25 Nov 2019Dismissed
Sumit Saurav Vs State Of Bihar Through The Director And Ors
Patna High Court · (2020) 1 PLJR 545
Hindu Minority And Guardianship Act, 1956 — Section 6, 13Indian Penal Code, 1860 — Section 34, 304, 304(B), 306
High Courts25 Nov 2019Dismissed
Mukesh Kumar Vs State Of Bihar And Ors
Patna High Court · (2019) 11 PAT CK 0138
High Courts25 Nov 2019Disposed Of
Tanushri Choudhary Vs State Of Bihar Through The Principal Secretary And Ors
Patna High Court · (2019) 11 PAT CK 0134
High Courts25 Nov 2019Disposed Of
Poonam Kumari Vs State Of Bihar And Ors
Patna High Court · (2019) 11 PAT CK 0133
High Courts25 Nov 2019Disposed Of
Braj Mohan Prasad Vs State Of Bihar And Ors
Patna High Court · (2019) 11 PAT CK 0132
High Courts25 Nov 2019Disposed Of
Dhananjay Kumar Pandey Vs State Of Bihar And Ors
Patna High Court · (2019) 11 PAT CK 0131
High Courts25 Nov 2019Disposed Of
Md. Zaharuddin @ Md. Zahruddin Vs State Of Bihar Through And Ors
Patna High Court · (2019) 11 PAT CK 0130
High Courts25 Nov 2019Disposed Of
Shiv Kumar Yadav Vs State Of Bihar Through And Ors
Patna High Court · (2019) 11 PAT CK 0129
High Courts25 Nov 2019Disposed Of
Bhuneshwar Paswan Vs State Of Bihar Through And Ors
Patna High Court · (2019) 11 PAT CK 0128
High Courts25 Nov 2019Dismissed
Praveen Anand Vs Asst. General Manager And Anr
Patna High Court · (2019) 11 PAT CK 0127
National Legal Services Authority (Lok Adalats) Regulations, 2009 — Regulation 17Constitution Of India, 1950 — Article 226, 227Debts Recovery Tribunal (Procedure) Rules, 1993 — Rule 18, 20
High Courts25 Nov 2019Allowed
Dilip Kumar Mahato Vs Union Of India Through The General Manager And Ors
Patna High Court · (2019) 11 PAT CK 0126
High Courts25 Nov 2019Dismissed
M/S Ganpati Roadways A Proprietorship Vs Indian Oil Corporation Ltd. Company And Ors
Patna High Court · (2019) 11 PAT CK 0125
Constitution Of India, 1950 — Article 14, 226Indian Penal Code, 1860 — Section 406, 420, 467, 468, 471
High Courts25 Nov 2019Disposed Of
Surya Alloy Industries Limited Vs Central Railway Board And Ors
Patna High Court · (2019) 11 PAT CK 0124
Constitution Of India, 1950 — Article 142, 226General Financial Rules, 2017 — Rule 173(xii)
High Courts22 Nov 2019Dismissed
Awadhesh Prasad Sinha Vs State Of Bihar Through And Ors
Patna High Court · (2019) 11 PAT CK 0155
Constitution Of India, 1950 — Article 226State Finance Corporation Act, 1951 — Section 29, 30
High Courts22 Nov 2019Dismissed
Satya Deo Ojha Vs State Of Bihar Through And Anr
Patna High Court · (2019) 11 PAT CK 0123
Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 302, 341Arms Act, 1959 — Section 27