High Courts02 Dec 2019Disposed Of
State Of Bihar And Ors Vs Sheonath Prasad And Ors
Patna High Court · (2019) 12 PAT CK 0035
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 411 of 2,660
High Courts02 Dec 2019Dismissed
M/S Kumar A.S. Construction Vs State Of Bihar And Ors
Patna High Court · (2019) 12 PAT CK 0034
High Courts02 Dec 2019Dismissed
Md. Arshad Vs State Of Bihar
Patna High Court · (2019) 12 PAT CK 0033
Code Of Criminal Procedure, 1973 — Section 125
High Courts02 Dec 2019Dismissed
Md. Samid Ansari Vs State Of Bihar And Anr
Patna High Court · (2019) 12 PAT CK 0032
High Courts02 Dec 2019Dismissed
Janak Lal Mahto Vs State Of Bihar And Anr
Patna High Court · (2019) 12 PAT CK 0023
Indian Penal Code, 1860 — Section 34, 302Code Of Criminal Procedure, 1973 — Section 164, 173, 202
High Courts02 Dec 2019Dismissed
Binod Kumar Singh Vs Union Of India Through The Secretary Ministry And Ors
Patna High Court · (2020) 1 PLJR 625
High Courts02 Dec 2019Dismissed
Shiv Shankar Kumar Vs State Of Bihar Through The Principal Secretary And Ors
Patna High Court · (2020) 1 PLJR 626
Constitution Of India, 1950 — Article 226
High Courts02 Dec 2019Allowed
Sujay Kumar Vs U.C.O. Bank Head Office And Ors
Patna High Court · (2020) 1 PLJR 583
Security Interest (Enforcement Rules, 2002) — Rule 3(3), 4, 4(2), 5, 6, 6(2), 6(4), 6(4)(a), 6(4)(b), 6(4)(c), 6(4)(d), 6(4)(e), 6(4)(f)Recovery Of Debts And Bankruptcy Act, 1993 — Section 19Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 2, 2(zf), 13(2), 13(4), 13(4)(a), 14, 31
High Courts28 Nov 2019Allowed
Rama Shanker Roy And Anr Vs State Of Bihar Through The Principal Secretary And Ors
Patna High Court · (2019) 11 PAT CK 0152
Constitution Of India, 1950 — Article 226Bihar Co-Operative Societies Act, 1935 — Section 48
High Courts28 Nov 2019Disposed Of
Hira Devi Vs State Of Bihar Through And Ors
Patna High Court · (2019) 11 PAT CK 0148
High Courts28 Nov 2019Dismissed
Prabhu Nath Singh Vs Bank Of India Through And Ors
Patna High Court · (2019) 11 PAT CK 0146
Bombay Municipal Corporation Act, 1888 — Section 83
High Courts28 Nov 2019Allowed
Rahul Siddhartha And Ors Vs State Of Bihar And Ors
Patna High Court · (2019) 11 PAT CK 0143
Indian Penal Code, 1860 — Section 405, 406Code Of Criminal Procedure, 1973 — Section 156(3), 202, 250, 482
High Courts28 Nov 2019Disposed Of
Nagendra Pathak Vs State Of Bihar Through The Chief Secretary And Ors
Patna High Court · (2019) 11 PAT CK 0142
Constitution Of India, 1950 — Article 215Contempt Of Courts Act, 1971 — Section 11, 12
High Courts26 Nov 2019Disposed Of/Allowed
Ram Nath Paswan Vs State Of Bihar Through And Ors
Patna High Court · (2019) 11 PAT CK 0151
High Courts26 Nov 2019Disposed Of
Manoj Kumar Vs State Of Bihar Through Principal Secretary And Ors
Patna High Court · (2019) 11 PAT CK 0150
High Courts26 Nov 2019Disposed Of
Bipin Kumar Singh Vs State Of Bihar Through And Ors
Patna High Court · (2019) 11 PAT CK 0149
High Courts26 Nov 2019Disposed Of
Ranjit Kumar Giri Vs State Of Bihar Through And Ors
Patna High Court · (2019) 11 PAT CK 0147
High Courts26 Nov 2019Disposed Of
Shashiraj Kumar Vs State Of Bihar Through The Principal Secretary And Ors
Patna High Court · (2019) 11 PAT CK 0145
Bihar Cooperative Societies Act, 1935 — Section 40
High Courts26 Nov 2019Disposed Of
Vinod Kumar Ram Vs State Of Bihar Through And Ors
Patna High Court · (2019) 11 PAT CK 0144
High Courts26 Nov 2019Disposed Of
Naveen Kumar Chaudhary Vs State Of Bihar
Patna High Court · (2019) 11 PAT CK 0141
Bihar Prohibition And Excise Act, 2016 — Section 30(a)Code Of Criminal Procedure, 1973 — Section 438(2)