High Courts03 Dec 2019Dismissed
Md. Talib And Anr Vs State Of Bihar Through The Principal Secretary And Ors
Patna High Court · (2019) 12 PAT CK 0116
Constitution Of India, 1950 — Article 226
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 409 of 2,660
High Courts03 Dec 2019Disposed Of
Rajesh Kumar And Ors Vs State Of Bihar Through Principal Secretary And Ors
Patna High Court · (2019) 12 PAT CK 0115
High Courts03 Dec 2019Disposed Of
Rajesh Kumar Vs State Of Bihar Through The Principal Secretary And Ors
Patna High Court · (2019) 12 PAT CK 0109
Constitution Of India, 1950 — Article 226Bihar Prohibition And Excise Act, 2016 — Section 30(a), 61, 92(2)
High Courts03 Dec 2019Dismissed
Ramesh Singh Alias Ramesh Prasad Sharma Vs Union Of India Through And Ors
Patna High Court · (2019) 12 PAT CK 0107
High Courts03 Dec 2019Disposed Of
Sunita Devi Vs State Of Bihar Through Secretary And Ors
Patna High Court · (2019) 12 PAT CK 0105
High Courts03 Dec 2019Disposed Of
Lal Bahadur Singh @ Sri Kant Verma Vs State Of Bihar Through The Principal And Ors
Patna High Court · (2019) 12 PAT CK 0104
High Courts03 Dec 2019Disposed Of
Bishwanath Prasad Keshri Vs State Of Bihar Through And Ors
Patna High Court · (2019) 12 PAT CK 0102
High Courts03 Dec 2019Dismissed
Rajendra Prasad Yadav Vs State Of Bihar Through The District Magistrate And Ors
Patna High Court · (2020) 1 PLJR 541
Bihar Panchayat Raj Act, 2006 — Section 139
High Courts02 Dec 2019Dismissed
Chunni Lal Prasad Madodar Bhagat @ Damodar Mali Vs State Of Bihar And Anr
Patna High Court · (2019) 12 PAT CK 0257
Code Of Criminal Procedure, 1973 — Section 227, 228Indian Penal Code, 1860 — Section 307, 323, 324, 325, 341, 504, 506
High Courts02 Dec 2019Dismissed
Bihar State Credit And Investment Corporation Limited And Anr Vs M/S Pine Builders Private Limited And Anr
Patna High Court · (2019) 12 PAT CK 0164
Bihar State Financial Corporation Act, 1951 — Section 29Contract Act, 1872 — Section 196
High Courts02 Dec 2019Dismissed
Sunil Kumar Jha Vs State Of Bihar
Patna High Court · (2019) 12 PAT CK 0155
Code Of Civil Procedure, 1908 — Section 9Specific Relief Act, 1963 — Section 34Code Of Criminal Procedure, 1973 — Section 125
High Courts02 Dec 2019Dismissed
Md. Nijamuddin Ansari @ Nijamuddin @ Nijamuddin Ansari Vs State Of Bihar And Anr
Patna High Court · (2019) 12 PAT CK 0154
Code Of Criminal Procedure, 1973 — Section 125Indian Penal Code, 1860 — Section 498(A)Dowry Prohibition Act, 1961 — Section 3, 4
High Courts02 Dec 2019Dismissed
Roushan Kumar @ Raushan Kumar Vs State Of Bihar Through The Principal Secretary And Ors
Patna High Court · (2019) 12 PAT CK 0112
Constitution Of India, 1950 — Article 14, 16, 226
High Courts02 Dec 2019Disposed Of
Ashok Kumar And Anr Vs Union Of India Through And Ors
Patna High Court · (2019) 12 PAT CK 0103
National Highways Act, 1956 — Section 3(G), 3(H)(3)
High Courts02 Dec 2019Disposed Of
Uttam Kumar Arya Vs State Of Bihar Through The Principal Secretary And Ors
Patna High Court · (2019) 12 PAT CK 0065
High Courts02 Dec 2019Disposed Of
Satyendra Upadhyay Vs State Of Bihar Through The Principal Secretary And Ors
Patna High Court · (2019) 12 PAT CK 0064
High Courts02 Dec 2019Dismissed
Union Of India Through The General Manager And Ors Vs Sallauddin
Patna High Court · (2019) 12 PAT CK 0063
Constitution Of India, 1950 — Article 226, 227
High Courts02 Dec 2019Disposed Of
Mahnar Prakhand Matsyajivi Sahyog Samiti Ltd And Anr Vs State Of Bihar Through The Principal Secretary And Ors
Patna High Court · (2019) 12 PAT CK 0062
High Courts02 Dec 2019Disposed Of
Tribhuvan Prasad @ Tribhuvan Prasad Yadav And Anr Vs State Of Bihar Through The Chief Secretary And Ors
Patna High Court · (2019) 12 PAT CK 0061
High Courts02 Dec 2019Disposed Of
Ranjeet Kumar And Ors Vs State Of Bihar Through The Divisional Commissioner And Ors
Patna High Court · (2019) 12 PAT CK 0060