High Courts05 Dec 2019Dismissed

Pawan Kumar Yadav Vs State Of Bihar And Ors

Patna High Court · (2020) 1 PLJR 362

Indian Forest (Bihar Amendment) Act, 1989 — Section 33(i)(a)(b), 33(c), 63Indian Forest Act, 1927 — Section 2(4), 2(4)(b)(vi), 33(i)(a)(b), 33(c), 33(2), 52, 52(D), 55, 63, 63(c)
High Courts04 Dec 2019Disposed Of

Sudhir Yadav Vs State Of Bihar

Patna High Court · (2019) 12 PAT CK 0015

Indian Penal Code, 1860 — Section 363, 366(A), 376Child Marriage Restraint Act, 1929 — Section 9, 10, 11