High Courts06 Dec 2019Disposed Of
Ranjan Kumar Chaudhary Vs State Of Bihar Through The Principal Secretary And Ors
Patna High Court · (2019) 12 PAT CK 0030
Bihar Tenancy Act, 1885 — Section 118, 118(2), 118(3)
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 406 of 2,660
High Courts06 Dec 2019Disposed Of
Sushil Mohan Prasad Singh Vs State Of Bihar Through The Chief Secretary And Ors
Patna High Court · (2019) 12 PAT CK 0029
High Courts06 Dec 2019Disposed Of
Khatija Khatoon And Ors Vs State Of Bihar And Ors
Patna High Court · (2019) 12 PAT CK 0028
Bihar Land Reforms (Fixation Of Ceiling Area And Acquisition Of Surplus Land) Act, 1961 — Section 15(1), 45B
High Courts06 Dec 2019Disposed Of
Om Prakash Singh Vs State Of Bihar Through Principal Secretary And Ors
Patna High Court · (2019) 12 PAT CK 0027
High Courts06 Dec 2019Dismissed
Nripendra Kumar Vs State Of Bihar Through Its Principal Secretary And Ors
Patna High Court · (2019) 12 PAT CK 0026
High Courts06 Dec 2019Dismissed
Robin Mahto @ Robin Kumar Vs State Of Bihar
Patna High Court · (2019) 12 PAT CK 0025
Indian Penal Code, 1860 — Section 34, 302Arms Act, 1959 — Section 27
High Courts06 Dec 2019Partly Allowed
Lakhan Yadav @ Lakhan Das And Anr Vs State Of Bihar
Patna High Court · (2019) 12 PAT CK 0022
Arms Rules, 1962 — Rule 3Arms Act, 1959 — Section 2, 2(E), 3, 7, 25(1)(A), 25(1)(B), 26, 26(2), 39Code Of Criminal Procedure, 1973 — Section 313
High Courts05 Dec 2019Dismissed
Agamlal Paswan Vs State Of Bihar Through And Ors
Patna High Court · (2019) 12 PAT CK 0175
Bihar Financial Rules, 1950 — Rule 96
High Courts05 Dec 2019Disposed Of
Dilip Kumar Gupta And Ors Vs State Of Bihar And Ors
Patna High Court · (2019) 12 PAT CK 0173
Constitution Of India, 1950 — Article 226Bihar Land Reforms (Fixation Of Ceiling Area And Acquisition Of Surplus Land) Amendment Act, 2019 — Section 2
High Courts05 Dec 2019Disposed Of
Ratnesh Kumar Yadav Vs State Of Bihar And Ors
Patna High Court · (2019) 12 PAT CK 0172
Constitution Of India, 1950 — Article 226Bihar Land Reforms (Fixation Of Ceiling Area And Acquisition Of Surplus Land) Amendment Act, 2019 — Section 2
High Courts05 Dec 2019Dismissed
Rajendra Singh And Ors Vs State Of Bihar Through And Ors
Patna High Court · (2019) 12 PAT CK 0168
Constitution Of India, 1950 — Article 226, 300A
High Courts05 Dec 2019Dismissed
Abdur Rahman Vs State Of Bihar Through And Ors
Patna High Court · (2019) 12 PAT CK 0166
Constitution Of India, 1950 — Article 226Essential Commodities Act, 1955 — Section 7
High Courts05 Dec 2019Allowed
Karn Kumar @ Raja @ Kishore Karn Vs State Of Bihar
Patna High Court · (2019) 12 PAT CK 0158
Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 3, 3(xii), 12, 102Indian Penal Code, 1860 — Section 34, 120B, 224, 302Arms Act, 1959 — Section 27
High Courts05 Dec 2019Allowed
Shadan Arshi Samshi @ Shada Arshi Shamsi Vs State Of Bihar And Anr
Patna High Court · (2019) 12 PAT CK 0146
Indian Penal Code, 1860 — Section 409, 420Code Of Criminal Procedure, 1973 — Section 482
High Courts05 Dec 2019Dismissed
Chandan Kumar And Ors Vs State Of Bihar And Anr
Patna High Court · (2019) 12 PAT CK 0136
Indian Penal Code, 1860 — Section 498ACode Of Criminal Procedure, 1973 — Section 154, 161, 482
High Courts05 Dec 2019Dismissed
Vijay Kumar And Ors Vs Union Of India, Through And Ors
Patna High Court · (2019) 12 PAT CK 0133
Constitution Of India, 1950 — Article 226Right Of Children To Free And Compulsory Education Act, 2009 — Section 23(i)
High Courts05 Dec 2019Disposed Of
Rajendra Singh Vs State Of Bihar Through The Commissioner-Cum-Secretary And Ors
Patna High Court · (2019) 12 PAT CK 0132
High Courts05 Dec 2019Disposed Of
Abhilasha Bharti Vs State Of Bihar Through The Principal Secretary And Ors
Patna High Court · (2019) 12 PAT CK 0131
High Courts05 Dec 2019Dismissed
Rajeev Kumar Mishra Vs State Of Bihar And Ors
Patna High Court · (2019) 12 PAT CK 0130
Bihar Panchayat Primary Teacher (Employment And Service Conditions) Rules, 2006 — Rule 10
High Courts05 Dec 2019Disposed Of
Raushan Jamir Vs State Of Bihar Through The Principal Secretary And Ors
Patna High Court · (2019) 12 PAT CK 0108
Constitution Of India, 1950 — Article 226Bihar Prohibition And Excise Act, 2016 — Section 30(a), 58, 61, 92, 92(1), 92(2)