High Courts04 Dec 2019Disposed Of
Krishna Sah Vs State Of Bihar
Patna High Court · (2019) 12 PAT CK 0014
Indian Penal Code, 1860 — Section 34, 304B
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 408 of 2,660
High Courts04 Dec 2019Dismissed
Amal Rai Vs State Of Bihar
Patna High Court · (2019) 12 PAT CK 0013
Indian Penal Code, 1860 — Section 147, 148, 149, 302, 326Arms Act, 1959 — Section 27
High Courts04 Dec 2019Dismissed
Shivdhar Ram Vs State Of Bihar
Patna High Court · (2019) 12 PAT CK 0012
Indian Penal Code, 1860 — Section 34, 302, 323, 341, 504, 506
High Courts04 Dec 2019Disposed Of
Vishwanath Prasad @ Bishwa Nath Prasad Vs State Of Bihar And Ors
Patna High Court · (2019) 12 PAT CK 0011
Indian Penal Code, 1860 — Section 120B, 409, 419, 420, 467, 468, 471, 472Prevention Of Corruption Act, 1988 — Section 13(1)(a), 13(2)
High Courts03 Dec 2019Dismissed
Sunil Kumar Vs State Of Bihar And Anr
Patna High Court · (2019) 12 PAT CK 0290
Indian Penal Code, 1860 — Section 420, 467, 468, 471
High Courts03 Dec 2019Disposed Of
Mangan Oraon @ Magan Urawn And Ors Vs State Of Bihar
Patna High Court · (2019) 12 PAT CK 0289
Indian Penal Code, 1860 — Section 34, 323, 341, 354B, 379, 504, 506Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts03 Dec 2019Dismissed
Samsad Ali @ Tuntun Hasmi And Ors Vs State Of Bihar, Through Principal Secretary And Ors
Patna High Court · (2019) 12 PAT CK 0288
Code Of Criminal Procedure, 1973 — Section 144, 145, 145(1), 482
High Courts03 Dec 2019Dismissed
Dhurni Devi And Ors Vs Chairman Of N.A.B.A.R.D, Bihar Region And Ors
Patna High Court · (2019) 12 PAT CK 0179
High Courts03 Dec 2019Dismissed
Akhlad Noori Vs State Of Bihar Through The Principal Secretary And Ors
Patna High Court · (2019) 12 PAT CK 0178
Code Of Civil Procedure, 1908 — Section 80
High Courts03 Dec 2019Allowed
Ataur Rahman Vs State Of Bihar And Ors
Patna High Court · (2019) 12 PAT CK 0177
High Courts03 Dec 2019Allowed
Rambha Singh Vs State Of Bihar And Ors
Patna High Court · (2019) 12 PAT CK 0169
Bihar Land Reforms (Fixation Of Ceiling Area And Acquisition Of Surplus Land) Act, 1961 — Section 16(3), 16(4)
High Courts03 Dec 2019Dismissed
Ranjeet Kumar Vs Kanchan Gangotri
Patna High Court · (2019) 12 PAT CK 0151
Family Courts Act, 1984 — Section 19(1)Hindu Marriage Act, 1955 — Section 13Indian Penal Code, 1860 — Section 498(A)
High Courts03 Dec 2019Allowed
Ram Chandra Chaudhari And Ors Vs State Of Bihar
Patna High Court · (2019) 12 PAT CK 0147
Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r)(s), 14A(2)Indian Penal Code, 1860 — Section 34, 323, 324, 341, 354, 379, 427, 504Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts03 Dec 2019Allowed
Ramadhar Singh Vs State Of Bihar
Patna High Court · (2019) 12 PAT CK 0135
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r)(f), 14(A)(2)Indian Penal Code, 1860 — Section 34, 341, 354, 504, 506Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts03 Dec 2019Disposed Of
Avinish Sinha Vs State Of Bihar Through And Ors
Patna High Court · (2019) 12 PAT CK 0129
High Courts03 Dec 2019Dismissed
Sriraman Singh And Ors Vs State Of Bihar Through Chief Secretary And Ors
Patna High Court · (2019) 12 PAT CK 0122
Bihar Vidhan Sabha Secretariat (Recruitment And Service Conditions) Rules, 2018 — Rule 3(Ka), 3(Kha)
High Courts03 Dec 2019Disposed Of
Rajesh Kumar And Anr Vs State Of Bihar Through The Principal Secretary And Ors
Patna High Court · (2019) 12 PAT CK 0120
High Courts03 Dec 2019Dismissed
Vikash Chandra Guddu Baba Vs State Of Bihar Through Its Chief Secretary And Ors
Patna High Court · (2019) 12 PAT CK 0119
Constitution Of India, 1950 — Article 226
High Courts03 Dec 2019Disposed Of
Bindeshwary Ray And Anr Vs State Of Bihar And Ors
Patna High Court · (2019) 12 PAT CK 0118
Bihar Consolidation Of Holdings And Prevention Of Fragmentation Act, 1956 — Section 32
High Courts03 Dec 2019Disposed Of
Saheb Yadav Vs State Of Bihar Through The Principal Secretary And Ors
Patna High Court · (2019) 12 PAT CK 0117
Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 51, 76, 77