High Courts02 Dec 2019Disposed Of
Iftekhar Alam Vs State Of Bihar Through And Ors
Patna High Court · (2019) 12 PAT CK 0059
Bihar State Madarsa Education Board Act, 1981 — Section 28
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 410 of 2,660
High Courts02 Dec 2019Dismissed
Dr. Dhananjay Kumar @ Dhananjay Kumar Vs State Of Bihar Through The Chief Secretary And Ors
Patna High Court · (2019) 12 PAT CK 0058
Constitution Of India, 1950 — Article 226
High Courts02 Dec 2019Disposed Of
M/A Raghubar Singh Through Vs State Of Bihar Through The Secretary And Ors
Patna High Court · (2019) 12 PAT CK 0057
High Courts02 Dec 2019Disposed Of
Yogendra Kumar @ Yogendra Vs State Of Bihar And Ors
Patna High Court · (2019) 12 PAT CK 0056
Bihar Panchayati Raj Act, 2006 — Section 135, 136
High Courts02 Dec 2019Dismissed
Sunita Kumari Verma @ Sunita Verma Vs Union Of India Through And Ors
Patna High Court · (2019) 12 PAT CK 0055
Constitution Of India, 1950 — Article 14, 226
High Courts02 Dec 2019Dismissed
Bibi Rahat Ara Vs State Of Bihar And Ors Through The Secretary And Ors
Patna High Court · (2019) 12 PAT CK 0054
Bihar Targeted Public Distribution System (Control) Order, 2016 — Section 9
High Courts02 Dec 2019Disposed Of
M/S Choudhary Project Private Limited Vs State Of Bihar And Ors Through The Chief Secretary And Ors
Patna High Court · (2019) 12 PAT CK 0053
High Courts02 Dec 2019Disposed Of
M/S Arman Construction Birpur Vs State Of Bihar And Ors Through And Ors
Patna High Court · (2019) 12 PAT CK 0052
High Courts02 Dec 2019Disposed Of
Tunnu Kumar Mishra Alias Tunnu Kumar Vs Principal Secretary And Ors
Patna High Court · (2019) 12 PAT CK 0051
High Courts02 Dec 2019Disposed Of
Nandlal Ram Vs State Of Bihar Through And Ors
Patna High Court · (2019) 12 PAT CK 0050
High Courts02 Dec 2019Disposed Of
Premdeep Kumar And Ors Vs State Of Bihar
Patna High Court · (2019) 12 PAT CK 0045
Indian Penal Code, 1860 — Section 34, 323, 341, 409, 420, 504Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts02 Dec 2019Disposed Of
Deepak Ram Vs State Of Bihar
Patna High Court · (2019) 12 PAT CK 0044
Indian Penal Code, 1860 — Section 34, 120B, 302Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts02 Dec 2019Disposed Of
Pratima Devi And Anr Vs State Of Bihar
Patna High Court · (2019) 12 PAT CK 0043
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 37(c)
High Courts02 Dec 2019Dismissed
Vikash Kumar @ Vikash Singh Vs State Of Bihar
Patna High Court · (2019) 12 PAT CK 0042
Indian Penal Code, 1860 — Section 201, 302
High Courts02 Dec 2019Dismissed
Ram Chandar Yadav @ Ram Chandra And Ors Vs State Of Bihar And Anr
Patna High Court · (2019) 12 PAT CK 0041
Indian Penal Code, 1860 — Section 147, 323, 341, 379Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1988 — Section 3(1)(r)
High Courts02 Dec 2019Allowed
Md. Taslim Safi Vs State Of Bihar And Anr
Patna High Court · (2019) 12 PAT CK 0040
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 417
High Courts02 Dec 2019Dismissed
Ashoke Kumar Biswas Vs Central Bureau Of Investigation India
Patna High Court · (2019) 12 PAT CK 0039
Code Of Criminal Procedure, 1973 — Section 319Prevention Of Corruption Act, 1947 — Section 5(1)(d), 5(2)Prevention Of Corruption Act, 1988 — Section 13(1), 13(2)
High Courts02 Dec 2019Disposed Of
Sakila Khatoon Vs State Of Bihar
Patna High Court · (2019) 12 PAT CK 0038
Indian Penal Code, 1860 — Section 34, 302, 323, 324, 354(B)(C), 376, 448, 511Bihar Excise And Prohibition Act, 2016 — Section 37(a)Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts02 Dec 2019Dismissed
Pankaj Sahani And Ors Vs State Of Bihar
Patna High Court · (2019) 12 PAT CK 0037
Indian Penal Code, 1860 — Section 34, 201, 302
High Courts02 Dec 2019Dismissed
Vijay Rai @ Vijay Singh And Ors Vs Birendra Rai And Ors
Patna High Court · (2019) 12 PAT CK 0036
Code Of Civil Procedure, 1908 — Section 11