High Courts10 Dec 2019Disposed Of
Lok Seva Thrift And Credit Self Supporting And Anr Vs State Of Bihar And Ors
Patna High Court · (2019) 12 PAT CK 0066
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 404 of 2,660
High Courts09 Dec 2019Allowed
Krishna Paswan And Ors Vs State Of Bihar
Patna High Court · (2019) 12 PAT CK 0248
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 2(v), 14(A)(2)Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts09 Dec 2019Allowed
Mantu Dubey Vs State Of Bihar
Patna High Court · (2019) 12 PAT CK 0246
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 14(A)(2)Indian Penal Code, 1860 — Section 34, 323, 341, 427, 448, 504Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts09 Dec 2019Allowed
Exalt Educational Trust And Ors Vs State Of Bihar And Ors
Patna High Court · (2019) 12 PAT CK 0209
Constitution Of India, 1950 — Article 19(1)(g), 32Niji Vyavasayik Shikshan Sanstha (Pravesh Ka Viniyaman Avam Shulk Ka Nirdharan) Adhiniyam, 2007 — Section 3(c), 3(d), 6, 9
High Courts09 Dec 2019Dismissed
Exalt Educational Trust Through Vs State Of Bihar And Ors
Patna High Court · (2019) 12 PAT CK 0207
Constitution Of India, 1950 — Article 32
High Courts09 Dec 2019Dismissed
Md. Yusuf Ekbal @ Md. Yusuf Eqwal Vs Sogra Khatoon And Ors
Patna High Court · (2019) 12 PAT CK 0201
High Courts09 Dec 2019Dismissed
Tabarak Khan @ Md. Tabarak Khan Vs Niraj Kumar Agarwal And Ors
Patna High Court · (2019) 12 PAT CK 0200
Code Of Civil Procedure, 1908 — Order 7 Rule 11
High Courts09 Dec 2019Dismissed
Ashok Kumar Singh Vs Ambika Singh @ Phulan Singh And Ors
Patna High Court · (2019) 12 PAT CK 0198
Court Fees Act, 1870 — Section 7(4)(c)
High Courts09 Dec 2019Disposed Of
Munna Singh Vs State Of Bihar Through The Secretary And Ors
Patna High Court · (2019) 12 PAT CK 0180
Bihar Government Servants (Classification, Control And Appeal) Rules, 2005 — Rule 14, 14(1)
High Courts09 Dec 2019Disposed Of
Amit Raj Vs Sadhana Kumari
Patna High Court · (2019) 12 PAT CK 0149
Family Courts Act, 1984 — Section 19(1)Hindu Marriage Act, 1955 — Section 13
High Courts09 Dec 2019Allowed
Dr. Shiva Shanker Sharma Vs National Insurance Company Ltd. Through And Ors
Patna High Court · (2019) 12 PAT CK 0126
High Courts09 Dec 2019Disposed Of
Raman Kumar And Ors Vs Union Of India Through And Ors
Patna High Court · (2019) 12 PAT CK 0094
High Courts09 Dec 2019Disposed Of
Bihar State Food And Civil Supplies Corporation Ltd. And Ors Vs Parmanand Singh And Ors
Patna High Court · (2019) 12 PAT CK 0093
High Courts09 Dec 2019Dismissed
Niranjan Sharma And Ors Vs Union Of India The Secretary And Ors
Patna High Court · (2019) 12 PAT CK 0092
High Courts09 Dec 2019Disposed Of
Mukesh Yadav @ Mukesh Kumar Vs State Of Bihar
Patna High Court · (2019) 12 PAT CK 0091
Bihar Prohibition And Excise Act, 2016 — Section 30(a)Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts09 Dec 2019Disposed Of
Ramjee Sao And Anr Vs State Of Bihar
Patna High Court · (2019) 12 PAT CK 0090
Indian Penal Code, 1860 — Section 147, 149, 307, 323, 324, 341, 379, 427, 448, 504Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts09 Dec 2019Disposed Of
Raju Kumar And Anr Vs State Of Bihar
Patna High Court · (2019) 12 PAT CK 0089
Bihar Prohibition And Excise Act, 2016 — Section 30(a)
High Courts09 Dec 2019Disposed Of
Ratnesh Pandey @ Ratensh Pandey Vs State Of Bihar
Patna High Court · (2019) 12 PAT CK 0088
Indian Penal Code, 1860 — Section 394
High Courts09 Dec 2019Disposed Of
Vijay Kumar @ Vijo Kumar And Anr Vs State Of Bihar
Patna High Court · (2019) 12 PAT CK 0087
Bihar Prohibition And Excise Act, 2016 — Section 30(a)
High Courts09 Dec 2019Disposed Of
Babulal Mukhiya Vs State Of Bihar
Patna High Court · (2019) 12 PAT CK 0086
Bihar Prohibition And Excise Act, 2016 — Section 30(a)