High Courts12 Dec 2019Disposed Of
Shyam Kumar Vs State Of Bihar
Patna High Court · (2019) 12 PAT CK 0098
Indian Penal Code, 1860 — Section 272, 273
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 402 of 2,660
High Courts12 Dec 2019Dismissed
Arun Singh Vs State Of Bihar
Patna High Court · (2019) 12 PAT CK 0097
Indian Penal Code, 1860 — Section 34, 302Arms Act, 1959 — Section 27
High Courts12 Dec 2019Disposed Of
Ashok Choudhary And Ors Vs State Of Bihar
Patna High Court · (2019) 12 PAT CK 0095
Bihar Prohibition And Excise Act, 2016 — Section 30(a)Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts11 Dec 2019Disposed Of
Bebi Devi Vs State Of Bihar
Patna High Court · (2019) 12 PAT CK 0286
Bihar Prohibition And Excise Act, 2019 — Section 30(a)
High Courts11 Dec 2019Disposed Of
Pankaj Kumar Singh Vs State Of Bihar
Patna High Court · (2019) 12 PAT CK 0275
Indian Penal Code, 1860 — Section 406, 420, 506Negotiable Instruments Act, 1881 — Section 138
High Courts11 Dec 2019Allowed
Raju Kumar Singh Vs State Of Bihar
Patna High Court · (2019) 12 PAT CK 0274
Indian Penal Code, 1860 — Section 34, 302, 307, 323, 324, 341, 447, 504, 506
High Courts11 Dec 2019Dismissed
Prakash Mandal Vs State Of Bihar
Patna High Court · (2019) 12 PAT CK 0273
Indian Penal Code, 1860 — Section 120B, 302Arms Act, 1959 — Section 27
High Courts11 Dec 2019Dismissed
Pradeep Kumar Vs State Of Bihar
Patna High Court · (2019) 12 PAT CK 0272
Indian Penal Code, 1860 — Section 34, 201, 302, 304B
High Courts11 Dec 2019Dismissed
Rakesh Kumar @ Bitan Kumar Vs State Of Bihar
Patna High Court · (2019) 12 PAT CK 0271
Indian Penal Code, 1860 — Section 376ABProtection Of Children From Sexual Offences (POCSO) Act, 2012 — Section 6Code Of Criminal Procedure, 1973 — Section 164
High Courts11 Dec 2019Disposed Of
Ravi Shankar Gupta Vs State Of Bihar
Patna High Court · (2019) 12 PAT CK 0142
Indian Penal Code, 1860 — Section 406, 420Negotiable Instruments Act, 1881 — Section 138
High Courts11 Dec 2019Disposed Of
Vikash Kumar Vs State Of Bihar
Patna High Court · (2019) 12 PAT CK 0141
Indian Penal Code, 1860 — Section 366(A)Code Of Criminal Procedure, 1973 — Section 164
High Courts11 Dec 2019Disposed Of
Vikash Kumar Singh @ Vikash Singh Vs State Of Bihar
Patna High Court · (2019) 12 PAT CK 0140
Indian Penal Code, 1860 — Section 34, 120B, 302Arms Act, 1959 — Section 27
High Courts11 Dec 2019Dismissed
Kishan Sharma Vs State Of Bihar
Patna High Court · (2019) 12 PAT CK 0139
Indian Penal Code, 1860 — Section 34, 302
High Courts11 Dec 2019Dismissed
Nago Mehta Vs State Of Bihar
Patna High Court · (2019) 12 PAT CK 0138
Indian Penal Code, 1860 — Section 34, 120B, 302Arms Act, 1959 — Section 27
High Courts11 Dec 2019Disposed Of
Vinod Gope @ Vinod @ Chotanki Gope And Ors Vs State Of Bihar And Ors
Patna High Court · (2019) 12 PAT CK 0137
Indian Penal Code, 1860 — Section 34, 120B, 302Arms Act, 1959 — Section 27
High Courts11 Dec 2019Allowed
Sandeep Kumar @ Sandeep Yadav Vs State Of Bihar
Patna High Court · (2019) 12 PAT CK 0096
Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 101(5)Indian Penal Code, 1860 — Section 302, 448Arms Act, 1959 — Section 27
High Courts10 Dec 2019Dismissed
Phulendra Kumar @ Fulendra Kumar Vs State Of Bihar And Ors
Patna High Court · (2019) 12 PAT CK 0287
Code Of Criminal Procedure, 1973 — Section 244(2), 482
High Courts10 Dec 2019Allowed
Ain Rashid And Ors Vs State Of Bihar And Ors
Patna High Court · (2019) 12 PAT CK 0285
Indian Penal Code, 1860 — Section 34, 323, 341, 379, 384, 448
High Courts10 Dec 2019Dismissed
Satish Rajak Vs State Of Bihar And Ors
Patna High Court · (2019) 12 PAT CK 0276
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 323, 341, 384, 504
High Courts10 Dec 2019Allowed
Ranju Devi Vs State Of Bihar And Ors
Patna High Court · (2019) 12 PAT CK 0268
Indian Penal Code, 1860 — Section 120B, 302Arms Act, 1959 — Section 27