High Courts13 Dec 2019Disposed Of
M/S Koshi Rice Mill Vs General Manager And Ors
Patna High Court · (2019) 12 PAT CK 0260
Bihar And Orissa Public Demand Recovery Act, 1914 — Section 10, 40, 41, 60
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 401 of 2,660
High Courts13 Dec 2019Dismissed
Bimlesh Kumar And Ors Vs State Of Bihar Through And Ors
Patna High Court · (2019) 12 PAT CK 0259
Constitution Of India, 1950 — Article 226
High Courts13 Dec 2019Disposed Of
Ramshrestha Singh Vs State Of Bihar Through And Ors
Patna High Court · (2019) 12 PAT CK 0249
Bihar Co-operative Societies Act, 1935 — Section 48
High Courts13 Dec 2019Dismissed
Md. Tauheed Alam Vs Principal Secretary And Ors
Patna High Court · (2019) 12 PAT CK 0210
Constitution Of India, 1950 — Article 226
High Courts13 Dec 2019Allowed
Kusum Devi Vs State Of Bihar And Ors
Patna High Court · (2019) 12 PAT CK 0208
Bihar Tenants Holding (Maintenance Of Records) Act, 1973 — Section 2(c), 16
High Courts13 Dec 2019Dismissed
Binod Pandit And Ors Vs Munna Pandit And Ors
Patna High Court · (2019) 12 PAT CK 0199
High Courts13 Dec 2019Allowed
State Of Bihar And Ors Vs M/S Dhanpat Prasad Singh And Ors
Patna High Court · (2019) 12 PAT CK 0176
High Courts13 Dec 2019Disposed Of
Ranjeet Kumar Rai Vs State Of Bihar And Ors
Patna High Court · (2019) 12 PAT CK 0170
Constitution Of India, 1950 — Article 226Bihar Land Reforms (Fixation Of Ceiling Area And Acquisition Of Surplus Land) Amendment Act, 2019 — Section 2
High Courts13 Dec 2019Disposed Of
Md. Tauhid And Ors Vs Md. Kadir And Ors
Patna High Court · (2019) 12 PAT CK 0165
Constitution Of India, 1950 — Article 226Bihar Land Reforms (Fixation Of Ceiling Area And Acquisition Of Surplus Land) Act, 1961 — Section 16(3)Bihar Land Reforms (Fixation Of Ceiling Area And Acquisition Of Surplus Land) Amendment Act, 2019 — Section 2
High Courts13 Dec 2019Dismissed
Abdul Hayat @ Mohammad Hayat Vs Shafik Ahmad And Ors
Patna High Court · (2019) 12 PAT CK 0159
Code Of Civil Procedure, 1908 — Section 151, Order 39 Rule 1
High Courts13 Dec 2019Disposed Of
Maya Kumari Vs State Of Bihar And Ors
Patna High Court · (2019) 12 PAT CK 0125
Constitution Of India, 1950 — Article 226
High Courts13 Dec 2019Allowed
Jahnvi Somya Vs Bihar School Examination Board Patna And Anr
Patna High Court · (2020) 1 PLJR 426
Bihar School Examination Board Regulations, 1964 — Regulation 13, 13(b), 22, 22(iii)Bihar School Examination Board Act, 1952 — Section 17
High Courts12 Dec 2019Dismissed
Makendra Kumar Vs State Of Bihar Through Secretary And Ors
Patna High Court · (2019) 12 PAT CK 0206
Constitution Of India, 1950 — Article 300
High Courts12 Dec 2019Disposed Of
Swami Damodar Prapanacharya @ Damodarcharya Vs Registrar, Gaya Civil Court Gaya And Ors
Patna High Court · (2019) 12 PAT CK 0202
High Courts12 Dec 2019Disposed Of
Rajendra Prasad @ Rajendra Yadav Vs State Of Bihar Through And Ors
Patna High Court · (2019) 12 PAT CK 0181
High Courts12 Dec 2019Disposed Of
Kapildeo Sah Vs State Of Bihar
Patna High Court · (2019) 12 PAT CK 0144
Indian Penal Code, 1860 — Section 34, 307, 323, 324, 341, 354(B), 504
High Courts12 Dec 2019Disposed Of
Gopal Chaudhary Vs State Of Bihar
Patna High Court · (2019) 12 PAT CK 0143
Indian Penal Code, 1860 — Section 34, 188, 272, 273, 308Bihar Prohibition And Excise Act, 2016 — Section 30, 30(a), 38Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts12 Dec 2019Dismissed
Anil Kumar Sharma Vs State Of Bihar Through The Principal Secretary And Ors
Patna High Court · (2019) 12 PAT CK 0127
Constitution Of India, 1950 — Article 226
High Courts12 Dec 2019Dismissed
Shobha Devi Vs State Of Bihar Through And Ors
Patna High Court · (2019) 12 PAT CK 0113
Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 34, 120(B)201, 302
High Courts12 Dec 2019Disposed Of
Harihar Choudhary Vs State Of Bihar And Ors
Patna High Court · (2019) 12 PAT CK 0099
Bihar Land Mutation Rules, 2012 — Rule 14