High Courts18 Jan 2020Disposed Of
Priti Kumari @APPELLANT@Hash State Of Bihar And Ors
Patna High Court · (2020) 01 PAT CK 0277
Bihar Panchayat Raj Act, 2006 — Section 60, 61
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 384 of 2,660
High Courts18 Jan 2020Disposed Of
Subhash Prasad Singh @APPELLANT@Hash State Of Bihar And Ors
Patna High Court · (2020) 01 PAT CK 0276
High Courts18 Jan 2020Dismissed
Sanjay Kumar Chaubey @APPELLANT@Hash State Of Bihar And Ors
Patna High Court · (2020) 01 PAT CK 0275
Code Of Criminal Procedure, 1973 — Section 173(2), 207, 313, 372Indian Penal Code, 1860 — Section 34, 307, 323, 320, 325, 341, 504
High Courts18 Jan 2020Allowed
Munna Shukla @APPELLANT@Hash State Of Bihar
Patna High Court · (2020) 01 PAT CK 0274
Indian Penal Code, 1860 — Section 302, 307, 326Arms Act, 1959 — Section 27Code Of Criminal Procedure, 1973 — Section 313
High Courts18 Jan 2020Dismissed
Mokhtar Alam @ Md. Mokhtar Alam @APPELLANT@Hash State Of Bihar And Ors
Patna High Court · (2020) 01 PAT CK 0273
Bihar Civil Court Staff (Class III And Class IV) Rules, 2009 — Section 19, 20(4), 27Bihar Government Servants (Classification, Control And Appeal) Rules, 2005 — Section 28Constitution Of India, 1950 — Article 14, 235
High Courts18 Jan 2020Disposed Of
Prabhu Dayal Sahni @ Prabhu Doyal Sahani And Ors Vs State Of Bihar Through The Principal Secretary And Ors
Patna High Court · (2020) 1 PLJR 579
Bihar Fish Jalkar Management Act, 2006 — Section 3(ii), 4, 4(iii)
High Courts18 Jan 2020Allowed
Munna Shukla Vs State Of Bihar
Patna High Court · (2020) 01 PAT CK 0066
Indian Penal Code, 1860 — Section 302, 307, 326Arms Act, 1959 — Section 27Code Of Criminal Procedure, 1973 — Section 313
High Courts18 Jan 2020Dismissed
Sanjay Kumar Chaubey Vs State Of Bihar And Ors
Patna High Court · (2020) 01 PAT CK 0049
Code Of Criminal Procedure, 1973 — Section 173(2), 207, 313, 372Indian Penal Code, 1860 — Section 34, 307, 323, 325, 341, 504
High Courts18 Jan 2020Allowed
Prabhabati Devi Vs State Of Bihar And Ors
Patna High Court · (2020) 01 PAT CK 0048
Bihar Land Reforms (Fixation Of Ceiling Area And Acquisition Of Surplus Land) (Amendment) Act, 2019 — Section 16(3), 16(4)(i), 16(4)(ii)
High Courts17 Jan 2020Dismissed
Ramesh Kumar And Anr @APPELLANT@Hash M/S Hotel Fort
Patna High Court · (2020) 01 PAT CK 0272
Bihar Buildings (Lease Rent And Eviction) Control Act, 1982 — Section 11(c), 14, 14(4)
High Courts17 Jan 2020Disposed Of
Ranju Kumari @ Ranju Devi @APPELLANT@Hash State Of Bihar And Ors
Patna High Court · (2020) 01 PAT CK 0271
High Courts17 Jan 2020Disposed Of
Soni Devi @APPELLANT@Hash State Of Bihar And Ors
Patna High Court · (2020) 01 PAT CK 0270
High Courts17 Jan 2020Disposed Of
Ashok Kumar @APPELLANT@Hash State Of Bihar And Ors
Patna High Court · (2020) 01 PAT CK 0269
Electricity Act, 2003 — Section 164Indian Telegraph Act, 1885 — Section 10
High Courts17 Jan 2020Dismissed
Yugeshwar Sah @APPELLANT@Hash Union Of India And Ors
Patna High Court · (2020) 01 PAT CK 0268
High Courts17 Jan 2020Dismissed
Bharat Sanchar Nigam Limited And Ors @APPELLANT@Hash Sudhir Kumar Jha And Ors
Patna High Court · (2020) 01 PAT CK 0267
Bsnl Conduct, Discipline And Appeal Rules 2006 — Rule 36
High Courts17 Jan 2020Disposed Of
Ram Uday Singh @APPELLANT@Hash Bihar State Food And Civil Supply Corporation Khadya Bhawan
Patna High Court · (2020) 01 PAT CK 0266
High Courts17 Jan 2020Allowed
Rajendra Mishra Vs State Of Bihar And Ors
Patna High Court · (2020) 01 PAT CK 0265
Bihar Reorganisation Act, 2000 — Section 74
High Courts17 Jan 2020Disposed Of
Dharmveer Kumar Vs State Of Bihar And Ors
Patna High Court · (2020) 01 PAT CK 0263
High Courts17 Jan 2020Disposed Of
Shyam Saw Vs State Of Bihar And Ors
Patna High Court · (2020) 01 PAT CK 0262
Bihar Land Mutation Rules, 2012 — Rule 11
High Courts17 Jan 2020Dismissed
Neelam Devi And Anr Vs State Of Bihar And Ors
Patna High Court · (2020) 01 PAT CK 0261
Bihar Panchayat Raj Act, 2006 — Section 44(3)(i), 44(3)(iv)Bihar Panchayat Election Rules, 2006 — Rule 96, 96(a)(d)