High Courts21 Jan 2020Disposed Of
Suneel Singh Vs State Of Bihar And Ors
Patna High Court · (2020) 01 PAT CK 0312
Bihar Prohibition And Excise Act, 2016 — Section 30(a)Constitution Of India, 1950 — Article 226, 227
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Patna High Court judgments
53,185 judgments · page 382 of 2,660
High Courts21 Jan 2020Allowed
Chhotku Yadav Vs State Of Bihar And Ors
Patna High Court · (2020) 01 PAT CK 0311
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 58(1), 73(e)
High Courts21 Jan 2020Disposed Of
Sanoj Sharma Vs State Of Bihar And Ors
Patna High Court · (2020) 01 PAT CK 0310
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 32, 56, 56(b), 58, 58(1)
High Courts21 Jan 2020Dismissed
Jaymangal Vishwakarma Vs Union Of India And Ors
Patna High Court · (2020) 01 PAT CK 0309
Railway Servants (Discipline And Appeal) Rules, 1968 — Rule 10(3)
High Courts21 Jan 2020Disposed Of
Akaldeep Paswan Vs State Of Bihar And Ors
Patna High Court · (2020) 01 PAT CK 0308
High Courts21 Jan 2020Disposed Of
Ajit Kumar Tiwari Vs State Of Bihar And Ors
Patna High Court · (2020) 01 PAT CK 0307
High Courts21 Jan 2020Disposed Of
Anandi Mishra @ Anaji Mishra Vs State Of Bihar And Ors
Patna High Court · (2020) 01 PAT CK 0306
High Courts21 Jan 2020Disposed Of
Star Build Max Pvt. Limited Balua Tal Vs State Of Bihar And Ors
Patna High Court · (2020) 01 PAT CK 0305
High Courts21 Jan 2020Disposed Of
Kumari Rinku Vs Dr. Vikram Kumar
Patna High Court · (2020) 01 PAT CK 0304
Hindu Marriage Act, 1955 — Section 9
High Courts21 Jan 2020Allowed
Shahina Khatoon @ Sahina Khatun Vs State Of Bihar Through The Secretary And Ors
Patna High Court · (2020) 01 PAT CK 0065
Bihar Municipal Act, 2007 — Section 18(2)Bihar Panchayat Raj Act, 2006 — Section 136(2)
High Courts21 Jan 2020Dismissed
Md. Aziz Ahmad Vs State Of Bihar And Ors
Patna High Court · (2020) 01 PAT CK 0063
Code Of Criminal Procedure, 1973 — Section 161, 164, 227Evidence Act, 1872 — Section 25
High Courts21 Jan 2020Disposed Of
Star Build Max Pvt. Limited Balua Tal Vs State Of Bihar Through The Principal Secretary And Ors
Patna High Court · (2020) 01 PAT CK 0059
High Courts21 Jan 2020Dismissed
Mithilesh Kumar Jha Vs State Of Bihar And Ors
Patna High Court · (2020) 1 PLJR 605
Constitution Of India, 1950 — Article 14, 16, 309
High Courts20 Jan 2020Dismissed
Arun Kumar And Ors Vs Ram Kali Devi And Ors
Patna High Court · (2020) 01 PAT CK 0303
Code Of Civil Procedure, 1908 — Order 1 Rule 10
High Courts20 Jan 2020Disposed Of
Abhay Kumar Singh Vs Rinku Devi
Patna High Court · (2020) 01 PAT CK 0302
Indian Penal Code, 1860 — Section 498A
High Courts20 Jan 2020Disposed Of
Ramchandra Prasad Vs State Of Bihar And Ors
Patna High Court · (2020) 01 PAT CK 0301
High Courts20 Jan 2020Disposed Of
Pravesh Mishra @ Mishra Pravesh Vs State Of Bihar And Ors
Patna High Court · (2020) 01 PAT CK 0300
High Courts20 Jan 2020Dismissed
Ashit Kumar Vs State Of Bihar And Ors
Patna High Court · (2020) 01 PAT CK 0299
High Courts20 Jan 2020Dismissed
M/S Barauni Sahkari Sheet Bhandar Limited And Anr Vs Union Of India And Ors
Patna High Court · (2020) 01 PAT CK 0298
Employees’ State Insurance Act, 1948 — Section 45A, 45AA, 75, 93A
High Courts20 Jan 2020Dismissed
Vinay Kumar Vs State Of Bihar And Ors
Patna High Court · (2020) 01 PAT CK 0297