High Courts23 Jan 2020Allowed
Rambhu Dhagad @ Rambhu Dhangar Vs State Of Bihar And Ors
Patna High Court · (2020) 01 PAT CK 0346
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 56, 58(1)
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 380 of 2,660
High Courts23 Jan 2020Disposed Of
Manji Kumar Vs State Of Bihar And Ors
Patna High Court · (2020) 01 PAT CK 0345
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 56, 58(1), 58(2), 73(e)
High Courts23 Jan 2020Disposed Of
Rajesh Kumar Vs State Of Bihar And Ors
Patna High Court · (2020) 01 PAT CK 0344
Indian Penal Code, 1860 — Section 272, 273Bihar Prohibition And Excise Act, 2016 — Section 30(a), 58(1)
High Courts23 Jan 2020Dismissed
Union Of India And Ors Vs Mahesh Chand Rai
Patna High Court · (2020) 01 PAT CK 0343
Constitution Of India, 1950 — Article 21, 23
High Courts23 Jan 2020Disposed Of
Digvijay Singh Vs Patna Municipal Corporation And Ors
Patna High Court · (2020) 01 PAT CK 0342
High Courts23 Jan 2020Disposed Of
Vijay Kumar Yadav Vs State Of Bihar And Ors
Patna High Court · (2020) 01 PAT CK 0340
High Courts23 Jan 2020Disposed Of
Nandu Bhagat Vs State Of Bihar And Ors
Patna High Court · (2020) 01 PAT CK 0339
High Courts23 Jan 2020Disposed Of
Shiv Narayan Sharma Vs State Of Bihar And Ors
Patna High Court · (2020) 01 PAT CK 0338
High Courts23 Jan 2020Dismissed
Mahendra Prasad Singh Vs Kanhaiya Singh And Ors
Patna High Court · (2020) 01 PAT CK 0337
High Courts23 Jan 2020Dismissed
Nagendra Choudhary @ Nagendra Chaudhari Vs State Of Bihar And Ors
Patna High Court · (2020) 01 PAT CK 0336
Constitution Of India, 1950 — Article 226, 227
High Courts23 Jan 2020Allowed
Deepak Kumar Verma Vs State Of Bihar And Anr
Patna High Court · (2020) 01 PAT CK 0335
Code Of Criminal Procedure, 1973 — Section 204, 482Indian Penal Code, 1860 — Section 498ADowry Prohibition Act, 1961 — Section 4
High Courts23 Jan 2020Dismissed
Krishna Ram Vs State Of Bihar And Ors
Patna High Court · (2020) 01 PAT CK 0334
Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 448, 504Probation Of Offenders Act, 1958 — Section 4Code Of Criminal Procedure, 1973 — Section 207
High Courts23 Jan 2020Dismissed
Economic Offences Unit Through Vs Aruna Kumari
Patna High Court · (2020) 01 PAT CK 0067
Prevention Of Corruption Act, 1988 — Section 7, 13(1)(d), 13(2)
High Courts23 Jan 2020Disposed Of
Manbodh Kumar Vs State Of Bihar Through The Director And Ors
Patna High Court · (2020) 01 PAT CK 0062
High Courts22 Jan 2020Disposed Of
Munna Yadav Vs Kabita Devi @ Kavita Devi
Patna High Court · (2020) 01 PAT CK 0333
Hindu Marriage Act, 1955 — Section 9, 24
High Courts22 Jan 2020Dismissed
Gautam Singh Vs Shiv Narain Sah And Anr
Patna High Court · (2020) 01 PAT CK 0332
Code Of Civil Procedure, 1908 — Order 6 Rule 17
High Courts22 Jan 2020Dismissed
Md. Mustaque And Anr Vs Shamsun Nisha And Anr
Patna High Court · (2020) 01 PAT CK 0331
Code Of Civil Procedure, 1908 — Order 7 Rule 11, Order 7 Rule 11(d)Constitution Of India, 1950 — Article 226
High Courts22 Jan 2020Allowed
Bablu Kumar @ Sanjeev Sagar And Anr Vs State Of Bihar
Patna High Court · (2020) 01 PAT CK 0330
Scheduled Castes And the Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r)(s), 3(2)(v), 14(A)(2)Indian Penal Code, 1860 — Section 34, 307, 323, 342, 379, 354(B)Code Of Civil Procedure, 1908 — Section 438(2)
High Courts22 Jan 2020Dismissed
Raj Ballabha Singh Vs State Of Bihar And Ors
Patna High Court · (2020) 01 PAT CK 0329
Code Of Civil Procedure, 1908 — Section 151, Order 21 Rule 35Constitution Of India, 1950 — Article 226
High Courts22 Jan 2020Disposed Of
Surendra Das Vs State Of Bihar And Ors
Patna High Court · (2020) 01 PAT CK 0328