COURT ARCHIVE

Patna High Court judgments

53,185 judgments · page 378 of 2,660

High Courts29 Jan 2020Disposed Of

Pramod Patel Vs State Of Bihar

Patna High Court · (2020) 01 PAT CK 0386

Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 323, 341, 504, 506Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(i)(r)

High Courts29 Jan 2020Dismissed

Akshay Singh @ Akshay Kumar Vs State Of Bihar And Anr

Patna High Court · (2020) 01 PAT CK 0385

Indian Penal Code, 1860 — Section 376, 420, 506Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 482

High Courts29 Jan 2020Disposed Of

Bhartendu Kumar @ Bhartendu Kumar Singh @ Vikky Kumar Singh Vs State Of Bihar

Patna High Court · (2020) 01 PAT CK 0384

Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 307, 323, 341, 354A, 354D, 379, 387, 504, 506

High Courts29 Jan 2020Allowed

Shurendra Trivedi And Anr Vs State Of Bihar And Anr

Patna High Court · (2020) 01 PAT CK 0383

Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 498ADowry Prohibition Act, 196 — Section 4

High Courts29 Jan 2020Allowed

Hemant Kumar And Ors Vs State Of Bihar And Ors

Patna High Court · (2020) 01 PAT CK 0068

Bihar Panchayati Raj Act, 2006 — Section 44(3)(i), 44(3)(ii)

High Courts28 Jan 2020Dismissed

Shiv Murat Singh Vs Ramashankar Singh

Patna High Court · (2020) 01 PAT CK 0382

Code Of Civil Procedure, 1908 — Order 41 Rule 27

High Courts28 Jan 2020Allowed

M/S. Daimler Financial Services India Private Ltd And Ors Vs State Of Bihar And Ors

Patna High Court · (2020) 01 PAT CK 0381

Indian Penal Code, 1860 — Section 34, 120B, 406, 420, 463, 465, 467, 468, 504, 506Code Of Criminal Procedure, 1973 — Section 154(3), 155(2), 156(1), 156(3), 482Arbitration And Conciliation Act 1996 — Section 9

High Courts28 Jan 2020Disposed Of

Manisha Kumari Vs State Of Bihar And Ors

Patna High Court · (2020) 01 PAT CK 0380

Bihar Prohibition And Excise Act, 2016 — Section 30(a), 56(b), 58(1)

High Courts28 Jan 2020Disposed Of

Arbind Kumar Singh Vs State Of Bihar And Ors

Patna High Court · (2020) 01 PAT CK 0379

Bihar Prohibition And Excise Act, 2016 — Section 2(15), 30(a), 56, 58(1), 73(e)Constitution Of India, 1950 — Article 226

High Courts28 Jan 2020Disposed Of

Narayan Paswan Vs General Manager, Union Bank Of India And Ors

Patna High Court · (2020) 01 PAT CK 0378

High Courts28 Jan 2020Dismissed

Rambalak Bhagat Vs State Of Bihar And Ors

Patna High Court · (2020) 01 PAT CK 0377

Indian Penal Code, 1860 — Section 34, 302, 307, 323, 341, 342, 504

High Courts28 Jan 2020Dismissed

Bashishth Rai And Anr Vs State Of Bihar

Patna High Court · (2020) 01 PAT CK 0376

Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 120(B), 307, 324, 447Arms Act, 1959 — Section 27

High Courts28 Jan 2020Disposed Of

State Of Bihar And Ors Vs Rashmi Kumari And Anr

Patna High Court · (2020) 01 PAT CK 0375

High Courts27 Jan 2020Dismissed

Manaur Alam Vs State Of Bihar And Ors

Patna High Court · (2020) 01 PAT CK 0374

Bihar State University Service Commission Act, 2017 — Section 2(b), 5Constitution Of India, 1950 — Article 226

High Courts27 Jan 2020Dismissed

Sandeep Kumar Vs Union Of India And Ors

Patna High Court · (2020) 01 PAT CK 0373

High Courts24 Jan 2020Dismissed

Rajesh Bhagat Gupta Vs Brahmdeo Sah And Anr

Patna High Court · (2020) 01 PAT CK 0371

Code Of Civil Procedure, 1908 — Order 6 Rule 17

High Courts24 Jan 2020Disposed Of

Ghurghur Yadav Vs State Of Bihar And Ors

Patna High Court · (2020) 01 PAT CK 0370

Bihar Prohibition And Excise Act, 2016 — Section 30(a), 61, 92(2)Constitution Of India, 1950 — Article 226

High Courts24 Jan 2020Disposed Of

Vinod Sah @ Binod Sah Vs State Of Bihar And Ors

Patna High Court · (2020) 01 PAT CK 0369

Bihar Prohibition And Excise Act, 2016 — Section 30(a)Constitution Of India, 1950 — Article 226

High Courts24 Jan 2020Disposed Of

Geeta Kumari @ Geeta Devi Vs State Of Bihar And Ors

Patna High Court · (2020) 01 PAT CK 0368

High Courts24 Jan 2020Disposed Of

Lakhan Lal Nishad And Anr Vs State Of Bihar And Ors

Patna High Court · (2020) 01 PAT CK 0367