COURT ARCHIVE

Patna High Court judgments

53,185 judgments · page 376 of 2,660

High Courts03 Feb 2020Disposed Of

Surendra Prasad Sharma Vs State Of Bihar Through The Principal Secretary And Ors

Patna High Court · (2020) 02 PAT CK 0011

Constitution Of Indian 1950 — Article 226Arbitration And Conciliation Act, 1996 — Section 2(1)(e), 34, 36National Highways Act, 1956 — Section 3(G)(5)

High Courts03 Feb 2020Disposed Of

Akash Kumar (Minor) And Ors Vs State Of Bihar And Ors

Patna High Court · (2020) 02 PAT CK 0010

High Courts03 Feb 2020Disposed Of

Shiv Shankar Prasad Choudhary @ Shiv Shankar Chaudhary Vs State Of Bihar Through Principal Secretary And Ors

Patna High Court · (2020) 02 PAT CK 0009

Bihar And Orissa Municipal Act, 1922 — Section 211, 212Code Of Criminal Procedure, 1973 — Section 82, 83, 87

High Courts03 Feb 2020Dismissed

Dr. Randhir Kumar Vs Union Of India Through Secretary And Ors

Patna High Court · (2020) 02 PAT CK 0003

High Courts31 Jan 2020Dismissed

Govinda Kumar Vs State Of Bihar And Ors

Patna High Court · (2020) 01 PAT CK 0421

University Grants Commission Act, 1956 — Section 3

High Courts31 Jan 2020Allowed

Nitu Kumari Vs Union Of India And Ors

Patna High Court · (2020) 01 PAT CK 0420

Constitution Of India, 1950 — Article 226

High Courts31 Jan 2020Allowed

Ranjeet Kumar Choubey Vs State Of Bihar And Ors

Patna High Court · (2020) 01 PAT CK 0419

Indian Penal Code, 1860 — Section 342, 354A, 354B, 504, 506Bihar Prohibition And Excise (Amendment) Act, 2016 — Section 37(1), 37(2), 37(c), 56, 60, 73(e)Constitution Of India, 1950 — Article 226

High Courts31 Jan 2020Allowed

Sanyukta Devi Vs State Of Bihar And Ors

Patna High Court · (2020) 01 PAT CK 0418

Indian Penal Code, 1860 — Section 278, 279, 427Bihar Prohibition And Excise (Amendment) Act, 2016 — Section 37, 37(c), 56, 56(b), 60Constitution Of India, 1950 — Article 226

High Courts31 Jan 2020Disposed Of

Dharmendra Kumar @ Dharmendra Sah Vs State Of Bihar And Ors

Patna High Court · (2020) 01 PAT CK 0417

Bihar Targeted Public Distribution System (Control) Order, 2016 — Rule 9, 11

High Courts31 Jan 2020Dismissed

Shakti Kumar Vs Union Of India And Ors

Patna High Court · (2020) 01 PAT CK 0416

Constitution Of India, 1950 — Article 226

High Courts31 Jan 2020Allowed

Dharmendra Kumar Choudhary Vs State Of Bihar And Ors

Patna High Court · (2020) 01 PAT CK 0415

Bihar Prohibition And Excise Act, 2016 — Section 30(a), 38, 41, 58(1)

High Courts31 Jan 2020Disposed Of

Ram Svarath Rai Vs State Of Bihar And Ors

Patna High Court · (2020) 01 PAT CK 0414

Bihar Prohibition And Excise Act, 2016 — Section 30(a), 61, 92(2)Constitution Of India, 1950 — Article 226

High Courts31 Jan 2020Disposed Of

Yogendra Ray Vs State Of Bihar And Ors

Patna High Court · (2020) 01 PAT CK 0413

Bihar Prohibition And Excise Act, 2016 — Section 30(a), 58(1)

High Courts31 Jan 2020Disposed Of

Dharmendra Kumar Pandit Vs State Of Bihar And Ors

Patna High Court · (2020) 01 PAT CK 0412

Bihar Prohibition And Excise Act, 2016 — Section 30(a), 32(2), 60Constitution Of India, 1950 — Article 226, 227

High Courts31 Jan 2020Allowed

Faiyaz Alam @ Faiyaz Mian Vs State Of Bihar

Patna High Court · (2020) 01 PAT CK 0411

Indian Penal Code, 1860 — Section 414Arms Act, 1959 — Section 25(1b)A, 26, 35

High Courts31 Jan 2020Allowed

Chandrashekhar Singh Vs State Of Bihar

Patna High Court · (2020) 01 PAT CK 0410

Code Of Criminal Procedure, 1973 — Section 482

High Courts31 Jan 2020Disposed Of

Ravi Prakash Vs State Of Bihar And Anr

Patna High Court · (2020) 01 PAT CK 0409

Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 323, 379, 498(A)Dowry Prohibition Act, 1961 — Section 3, 4

High Courts31 Jan 2020Disposed Of

Sudha Singh Vs State Of Bihar And Anr

Patna High Court · (2020) 01 PAT CK 0408

Code Of Criminal Procedure, 1973 — Section 144

High Courts31 Jan 2020Dismissed

Saroj Kumar Jha @ Saroj Jha And Anr Vs State Of Bihar

Patna High Court · (2020) 01 PAT CK 0407

Code Of Criminal Procedure, 1973 — Section 311, 313, 482

High Courts31 Jan 2020Disposed Of

Shiv Kumar Lal Vs State Of Bihar And Anr

Patna High Court · (2020) 01 PAT CK 0406

Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 406, 504, 506