High Courts03 Feb 2020Dismissed
Rani Gupta Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0112
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 375 of 2,660
High Courts03 Feb 2020Dismissed
Dr. Randhir Kumar Vs Union Of India And Ors
Patna High Court · (2020) 02 PAT CK 0111
High Courts03 Feb 2020Disposed Of
Shivanand Gupta Vs Kavita Gupta
Patna High Court · (2020) 02 PAT CK 0110
High Courts03 Feb 2020Allowed
Gunjesh Narayan Vs Anjali Kumari
Patna High Court · (2020) 02 PAT CK 0109
Hindu Marriage Act, 1955 — Section 13(B), 14
High Courts03 Feb 2020Disposed Of
Ashok Mandal Vs Amrita Devi
Patna High Court · (2020) 02 PAT CK 0108
Hindu Marriage Act, 1955 — Section 9
High Courts03 Feb 2020Allowed
Gunjesh Narayan Vs Anjali Kumari
Patna High Court · (2020) 02 PAT CK 0080
Hindu Marriage Act, 1955 — Section 13B, 14
High Courts03 Feb 2020Disposed Of
Ashok Mandal Vs Amrita Devi
Patna High Court · (2020) 02 PAT CK 0043
Hindu Marriage Act, 1955 — Section 9
High Courts03 Feb 2020Disposed Of
Kariya Singh @ Vishal Kumar And Anr Vs State Of Bihar
Patna High Court · (2020) 02 PAT CK 0042
Indian Penal Code, 1860 — Section 34, 147, 148, 149, 302, 320, 323Code Of Criminal Procedure, 1973 — Section 2(wa), 161(3), 173(2), 207, 313, 357(A), 357(A)(2), 357(A)(3), 357(A)(4)
High Courts03 Feb 2020Disposed Of
Deepak Kumar Vs State Of Bihar Through The Secretary And Ors
Patna High Court · (2020) 02 PAT CK 0041
Constitution Of India, 1950 — Article 226, 227Indian Penal Code, 1860 — Section 272, 273Bihar Prohibition And Excise Act, 2016 — Section 30(a)
High Courts03 Feb 2020Disposed Of
Sumrit Ray Vs State Of Bihar Through The Principal And Ors
Patna High Court · (2020) 02 PAT CK 0040
Constitution Of India, 1950 — Article 226, 227Bihar Prohibition And Excise Act, 2016 — Section 30(a), 38(i), 38(2)Bihar Prohibition And Excise (Amendment) Act, 2018 — Section 56, 58(1), 73(1)(e)
High Courts03 Feb 2020Dismissed
Vandana Rakesh Vs Union Of India Through Chief Secretary And Ors
Patna High Court · (2020) 02 PAT CK 0034
Constitution Of India, 1950 — Article 14, 16
High Courts03 Feb 2020Disposed Of
Governing Body Of Buddha Institute Vs Union Of India Ministry Of Health And Ors
Patna High Court · (2020) 02 PAT CK 0027
High Courts03 Feb 2020Dismissed
Rabindra Kumar Sharan And Anr Vs State Of Bihar Through The Chief Secretary And Ors
Patna High Court · (2020) 02 PAT CK 0026
Bihar Agricultural Produce Markets Act, 1960 — Section 33(A), 33(E)
High Courts03 Feb 2020Dismissed
Sanjay Kumar Vs Employees State Insurance Corporation And Ors
Patna High Court · (2020) 02 PAT CK 0024
High Courts03 Feb 2020Disposed Of
Vishnu Dev Viswas Vs State Of Bihar Through And Ors
Patna High Court · (2020) 02 PAT CK 0023
Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 272, 273Bihar Prohibition And Excise Act, 2016 — Section 30(a)
High Courts03 Feb 2020Disposed Of
Krishna Singh Yadav Vs State Of Bihar Through Secretary And Ors
Patna High Court · (2020) 02 PAT CK 0022
Constitution Of India, 1950 — Article 226Bihar Prohibition And Excise Act, 2016 — Section 30(a)Bihar Prohibition And Excise (Amendment) Act, 2018 — Section 32
High Courts03 Feb 2020Allowed
Uday Kumar Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0015
Indian Penal Code, 1860 — Section 279, 304(A)
High Courts03 Feb 2020Allowed
Khusbu Kumari Vs State Of Bihar Through The Principal Secretary And Ors
Patna High Court · (2020) 02 PAT CK 0014
High Courts03 Feb 2020Disposed Of
Rita Kumari Vs State Of Bihar Through The Principal Secretary And Ors
Patna High Court · (2020) 02 PAT CK 0013
High Courts03 Feb 2020Disposed Of
Kanhaiya Kumar Patwa And Ors Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0012