High Courts04 Feb 2020Disposed Of
SRMB Srijan Private Limited Vs State Of Bihar Through The Principal Secretary And Ors
Patna High Court · (2020) 02 PAT CK 0028
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 373 of 2,660
High Courts04 Feb 2020Disposed Of
Arjik Carrier Pvt. Ltd. Through Its Director Vs Chairman And Managing Director And Ors
Patna High Court · (2020) 02 PAT CK 0025
High Courts04 Feb 2020Dismissed
Neetu Kumari Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0017
High Courts04 Feb 2020Dismissed
Hari Rai @ Hari Narayan Rai Vs State Of Bihar
Patna High Court · (2020) 02 PAT CK 0016
Code Of Criminal Procedure, 1973 — Section 227, 482Indian Penal Code, 1860 — Section 120(B), 302Arms Act, 1959 — Section 27
High Courts04 Feb 2020Dismissed
Ramesh Kumar Singh Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0002
High Courts04 Feb 2020Disposed Of
Deveshkant Singh Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0001
Bihar Hindu Religious Trusts Act, 1950 — Section 28(u), 28(2)(u), 28(2)(j)(iii), 28(2)(j)(v), 28(2)(j)(vi), 28(3), 32, 32(3), 33, 43
High Courts03 Feb 2020Allowed
Anil Kumar Singh Vs Urmila Devi And Ors
Patna High Court · (2020) 02 PAT CK 0146
Code Of Civil Procedure, 1908 — Order 6 Rule 17
High Courts03 Feb 2020Allowed
Shiv Shankar Prasad Choudhary Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0145
Bihar And Orissa Municipal Act, 1922 — Section 211, 212Code Of Criminal Procedure, 1973 — Section 82, 83, 87
High Courts03 Feb 2020Disposed Of
Deepak Kumar Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0144
Indian Penal Code, 1860 — Section 272, 273Bihar Prohibition And Excise Act, 2016 — Section 30(a)Constitution Of India, 1950 — Article 226, 227
High Courts03 Feb 2020Disposed Of
Poonam Kumari Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0143
Indian Penal Code, 1860 — Section 272, 273Bihar Prohibition And Excise Act, 2016 — Section 30(a), 58(1)
High Courts03 Feb 2020Disposed Of
Sumrit Ray Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0142
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 38(i), 38(2), 56, 58(1), 73(1)(e)Constitution Of India, 1950 — Article 226, 227
High Courts03 Feb 2020Disposed Of
Akash Kumar And Anr Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0141
High Courts03 Feb 2020Dismissed
Vandana Rakesh Vs Union Of India And Ors
Patna High Court · (2020) 02 PAT CK 0140
Constitution Of India, 1950 — Article 14, 16
High Courts03 Feb 2020Disposed Of
Khusbu Kumari Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0139
High Courts03 Feb 2020Disposed Of
Rita Kumari Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0138
High Courts03 Feb 2020Disposed Of
Governing Body Of Buddha Institute Of Dental Sciences And Hospital Vs Union Of India And Ors
Patna High Court · (2020) 02 PAT CK 0137
High Courts03 Feb 2020Dismissed
Rabindra Kumar Sharan And Anr Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0136
Bihar Agricultural Produce Markets Act, 1960 — Section 33A, 33E
High Courts03 Feb 2020Disposed Of
Kanhaiya Kumar Patwa And Ors Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0135
High Courts03 Feb 2020Disposed Of
Shyam Sunder Singh Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0134
High Courts03 Feb 2020Disposed Of
Surendra Prasad Sharma Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0133
Arbitration And Conciliation Act 1996 — Section 2(1), 34National Highways Act, 1956 — Section 3G(5)Constitution Of India, 1950 — Article 226