High Courts04 Feb 2020Disposed Of
Jai Shankar Ram Akela Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0160
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 32(2), 58(1)Constitution Of India, 1950 — Article 226, 227
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Patna High Court judgments
53,185 judgments · page 372 of 2,660
High Courts04 Feb 2020Disposed Of
Ashish Kumar Choudhary Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0159
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 56(b), 58(1)
High Courts04 Feb 2020Disposed Of
Shyam Babu Yadav Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0158
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 58(1)Constitution Of India, 1950 — Article 226, 227
High Courts04 Feb 2020Allowed
Sunil Ram Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0157
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 56(b), 58(1)
High Courts04 Feb 2020Dismissed
Ram Babu Singh Vs State Of Bihar And Anr
Patna High Court · (2020) 02 PAT CK 0156
Code Of Criminal Procedure, 1973 — Section 164, 227, 482Indian Penal Code, 1860 — Section 34, 323, 341, 376
High Courts04 Feb 2020Dismissed
Md. Nadeem Iqbal @ Arman @ Nadeem Iqbal @ Armaan Vs State Of Bihar
Patna High Court · (2020) 02 PAT CK 0155
Code Of Criminal Procedure, 1973 — Section 227, 482Indian Penal Code, 1860 — Section 34, 302Arms Act, 1959 — Section 27
High Courts04 Feb 2020Dismissed
Hari Rai @ Hari Narayan Rai Vs State Of Bihar
Patna High Court · (2020) 02 PAT CK 0154
Code Of Criminal Procedure, 1973 — Section 227, 482Indian Penal Code, 1860 — Section 120(B), 302Arms Act, 1959 — Section 27
High Courts04 Feb 2020Dismissed
Md. Suheb And Ors Vs State Of Bihar And Anr
Patna High Court · (2020) 02 PAT CK 0153
Indian Penal Code, 1860 — Section 34, 307, 323, 324, 341, 354, 379, 427, 504
High Courts04 Feb 2020Dismissed
Prem Shankar Gupta Vs State Of Bihar
Patna High Court · (2020) 02 PAT CK 0152
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20(b)
High Courts04 Feb 2020Dismissed
Braj Bhushan Jha Vs State Of Bihar
Patna High Court · (2020) 02 PAT CK 0151
Code Of Criminal Procedure, 1973 — Section 325, 360, 372, 374(2), 374(3)Indian Penal Code, 1860 — Section 34, 307
High Courts04 Feb 2020Dismissed
State Of Bihar And Ors `Vs Ram Chandra Singh
Patna High Court · (2020) 02 PAT CK 0150
Bihar Government Servant (Classification, Control And Appeal) Rules, 2005 — Rule 14(10)Constitution Of India, 1950 — Article 226, 227
High Courts04 Feb 2020Dismissed
Neetu Kumari Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0149
High Courts04 Feb 2020Dismissed
State Of Bihar And Ors Vs Jivachi Devi
Patna High Court · (2020) 02 PAT CK 0148
Bihar Board's Miscellaneous Rules, 1958 — Rule 157(3), 157(3)(J), 157(J)Bihar State Employees Conditions Of Service (Assured Career Progression Scheme) Rules, 2003 — Rule 4(5)Bihar Water Resources Department Field Steno Typist’s Cadre (Recruitment And Service Condition) Rules, 2014 — Rule 3, 7
High Courts04 Feb 2020Dismissed
Ramesh Kumar Singh Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0147
High Courts04 Feb 2020Disposed Of
Pappu Yadav Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0048
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 56(b), 58(i), 73(e)Constitution Of India, 1950 — Article 226, 227
High Courts04 Feb 2020Dismissed
Braj Bhushan Jha Vs State Of Bihar And Anr
Patna High Court · (2020) 02 PAT CK 0047
Code Of Criminal Procedure, 1973 — Section 325, 360, 372, 374(2), 374(3)Indian Penal Code, 1860 — Section 34, 307
High Courts04 Feb 2020Allowed
Suresh Kumar And Ors Vs State Of Bihar Through The Principal Secretary And Ors
Patna High Court · (2020) 02 PAT CK 0039
High Courts04 Feb 2020Disposed Of
Kamlesh Kumar Singh And Ors Vs State Of Bihar Through Secretary And Ors
Patna High Court · (2020) 02 PAT CK 0037
High Courts04 Feb 2020Disposed Of
Umakant Roy Vs State Of Bihar Through Its Principal Secretary And Ors
Patna High Court · (2020) 02 PAT CK 0031
Constitution Of India, 1950 — Article 226
High Courts04 Feb 2020Disposed Of
Suresh Kumar Pandey Vs State Of Bihar Through Its Secretary And Ors
Patna High Court · (2020) 02 PAT CK 0030