High Courts05 Feb 2020Dismissed
Deepak Kumar @ Deepak Ram Vs State Of Bihar
Patna High Court · (2020) 02 PAT CK 0174
Code Of Criminal Procedure, 1973 — Section 173, 239, 482
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 371 of 2,660
High Courts05 Feb 2020Allowed
Damodar Kumar Jhunjhunwala Vs State Of Bihar
Patna High Court · (2020) 02 PAT CK 0173
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 107, 109, 111, 113, 120(B), 419, 420, 467, 468, 471Arms Act, 1959 — Section 13(2), 13(2A), 30
High Courts05 Feb 2020Disposed Of
Urmila Devi Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0052
Bihar Prohibition And Excise (Amendment) Act, 2018 — Section 30(a), 37(b), 56, 58(1), 62, 73(1)(e)
High Courts05 Feb 2020Disposed Of
Arti Kumari And Ors Vs State Of Bihar Through The Additional And Ors
Patna High Court · (2020) 02 PAT CK 0035
High Courts05 Feb 2020Disposed Of
Bijendra Kumar Ram Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0029
Constitution Of India, 1950 — Article 226Government Servants Conduct Rules, 1976 — Rule 3(iii)Bihar Government Servants (Classification, Control & Appeal) Rules, 2005 — Rule 17, 17(iii), 17(3), 17(4), 18
High Courts05 Feb 2020Disposed Of
Md. Meraj @ Mohammad Meraj Vs State Of Bihar Through Principal Secretary And Ors
Patna High Court · (2020) 02 PAT CK 0021
Bihar Prohibition And Excise Act, 2016 — Section 30(a)Bihar Prohibition And Excise (Amendment) Act, 2018 — Section 56, 58(1), 62
High Courts05 Feb 2020Dismissed
Narendra Kumar Singh Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0020
High Courts05 Feb 2020Disposed Of
Dr. Sushil Kumar Singh Vs B.N. Mandal University And Ors
Patna High Court · (2020) 02 PAT CK 0018
High Courts04 Feb 2020Allowed
Krishn Kumar Kanhaiya Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0172
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 56(b), 58(1), 73(e)
High Courts04 Feb 2020Disposed Of
Jay Gopal Ram Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0171
High Courts04 Feb 2020Disposed Of
Hira Singh And Ors Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0170
High Courts04 Feb 2020Disposed Of
Shambhu Sharan Singh Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0169
Air (Prevention And Control Of Pollution) Act, 1981 — Section 31Constitution Of India, 1950 — Article 226
High Courts04 Feb 2020Dismissed
Union Of India And Ors Vs Basanti Devi And Anr
Patna High Court · (2020) 02 PAT CK 0168
Hindu Adoptions And Maintenance Act, 1956 — Section 6, 16
High Courts04 Feb 2020Disposed Of
Amarjit Kumar Singh Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0167
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 56(1), 58(1), 73(e)Bihar Prohibition And Excise Amendment Act, 2018 — Section 30(ka)Constitution Of India, 1950 — Article 226
High Courts04 Feb 2020Disposed Of
Sanjay Kumar Singh Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0166
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 56(1), 58(1)
High Courts04 Feb 2020Disposed Of
Karn Kumar @ Karan Kumar Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0165
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 41(1), 56(b), 58, 58(1), 73(e)
High Courts04 Feb 2020Allowed
Jitendra Kumar Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0164
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 56(b), 58(1), 73(e)
High Courts04 Feb 2020Allowed
Abhinay Kumar Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0163
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 58(1)
High Courts04 Feb 2020Disposed Of
Yogendra Yadav @ Yogendra Singh Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0162
Bihar Prohibition And Excise (Amendment) Act, 2018 — Section 30(a), 92(2)Constitution Of India, 1950 — Article 226
High Courts04 Feb 2020Disposed Of
Rajesh Kumar Giri Vs State Of Bihar And Ors
Patna High Court · (2020) 02 PAT CK 0161
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 56(b), 58(1)Constitution Of India, 1950 — Article 226, 227