High Courts24 Jan 2020Disposed Of
Ram Kishor Singh Vs State Of Bihar And Ors
Patna High Court · (2020) 01 PAT CK 0366
Indian Penal Code, 1860 — Section 34, 272, 273Bihar Prohibition And Excise Act, 2016 — Section 30(a), 58(1), 73(e)
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Patna High Court judgments
53,185 judgments · page 379 of 2,660
High Courts24 Jan 2020Disposed Of
Sona Lal Yadav Vs State Of Bihar And Ors
Patna High Court · (2020) 01 PAT CK 0365
Indian Penal Code, 1860 — Section 272, 273Bihar Prohibition And Excise Act, 2016 — Section 30(a), 58(1)
High Courts24 Jan 2020Disposed Of
Union Of India And Ors Vs Subodh Kumar
Patna High Court · (2020) 01 PAT CK 0364
High Courts24 Jan 2020Disposed Of
Suryamani Devi Vs State Of Bihar And Ors
Patna High Court · (2020) 01 PAT CK 0363
High Courts24 Jan 2020Dismissed
Parsuram Singh And Anr Vs State Of Bihar And Ors
Patna High Court · (2020) 01 PAT CK 0362
High Courts24 Jan 2020Allowed
Central Bank Of India Vs Bibhuti Narayan And Anr
Patna High Court · (2020) 01 PAT CK 0361
High Courts24 Jan 2020Allowed
Tunjay Singh @ Durjay Singh Vs State Of Bihar
Patna High Court · (2020) 01 PAT CK 0360
Indian Penal Code, 1860 — Section 302Arms Act, 1959 — Section 27Code Of Criminal Procedure, 1973 — Section 207
High Courts23 Jan 2020Dismissed
State Of Bihar Vs Dr. Pravesh Paswan And Anr
Patna High Court · (2020) 01 PAT CK 0359
Prevention Of Corruption Act, 1988 — Section 7, 13(1)(d), 13(2)
High Courts23 Jan 2020Dismissed
Economic Offences Unit Vs Aruna Kumari
Patna High Court · (2020) 01 PAT CK 0358
Prevention Of Corruption Act, 1988 — Section 7, 13(1)(d), 13(2)
High Courts23 Jan 2020Disposed Of
Kuldip Sah Vs State Of Bihar And Ors
Patna High Court · (2020) 01 PAT CK 0357
Indian Penal Code, 1860 — Section 272, 273Bihar Prohibition And Excise Act, 2016 — Section 30(a), 58(1), 73(e)
High Courts23 Jan 2020Allowed
Manish Kumar Vs State Of Bihar And Ors
Patna High Court · (2020) 01 PAT CK 0356
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 58(1), 73(e)
High Courts23 Jan 2020Allowed
Amit Kumar Vs State Of Bihar And Ors
Patna High Court · (2020) 01 PAT CK 0355
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 58(1)
High Courts23 Jan 2020Disposed Of
Manbodh Kumar Vs State Of Bihar And Ors
Patna High Court · (2020) 01 PAT CK 0354
High Courts23 Jan 2020Disposed Of
Md. Israfil Vs State Of Bihar And Ors
Patna High Court · (2020) 01 PAT CK 0353
High Courts23 Jan 2020Disposed Of
Garima Mishra Vs State Of Bihar And Ors
Patna High Court · (2020) 01 PAT CK 0352
High Courts23 Jan 2020Disposed Of
Md. Shoaib Alam @ Md. Shoaib Vs State Of Bihar And Ors
Patna High Court · (2020) 01 PAT CK 0351
High Courts23 Jan 2020Disposed Of
Md. Waris Vs State Of Bihar And Ors
Patna High Court · (2020) 01 PAT CK 0350
High Courts23 Jan 2020Disposed Of
Bhuvneshwar Mandal Vs State Of Bihar And Ors
Patna High Court · (2020) 01 PAT CK 0349
Bihar And Orissa Public Demands Recovery Act, 1914 — Section 9
High Courts23 Jan 2020Dismissed
Rakesh Kumar Ranjan Vs Union Of India And Ors
Patna High Court · (2020) 01 PAT CK 0348
High Courts23 Jan 2020Disposed Of
Irfan Alam Vs State Of Bihar And Ors
Patna High Court · (2020) 01 PAT CK 0347
Indian Penal Code, 1860 — Section 34, 323, 341, 356, 379Bihar Prohibition And Excise Act, 2016 — Section 30(a), 56(b), 58(1), 73, 73(e)