High Courts20 Jan 2020Disposed Of
Chandrika Ram Vs Union Of India And Ors
Patna High Court · (2020) 01 PAT CK 0296
Railway Servant (Discipline And Appeal) Rules, 1968 — Rule 6(v)
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 383 of 2,660
High Courts20 Jan 2020Allowed
Sumitra Devi Vs State Of Bihar And Ors
Patna High Court · (2020) 01 PAT CK 0295
Bihar Municipal No Confidence Motion Process Rules, 2010 — Rule 2(1), 2(iv)
High Courts20 Jan 2020Dismissed
Union Of India And Ors Vs Raj Kumar Sinha
Patna High Court · (2020) 01 PAT CK 0294
High Courts20 Jan 2020Disposed Of
Ram Naresh Thakur Vs State Of Bihar And Ors
Patna High Court · (2020) 01 PAT CK 0293
Land Acquisition Act, 1894 — Section 6Constitution Of India, 1950 — Article 226
High Courts20 Jan 2020Disposed Of
Baidyanath Chaudhary @ Baidyanath Prasad Choudhary Vs State Of Bihar And Ors
Patna High Court · (2020) 01 PAT CK 0292
Bihar Right To Public Grievance Redressal Act, 2015 — Section 7
High Courts20 Jan 2020Disposed Of
Md. Sakir Vs State Of Bihar And Ors
Patna High Court · (2020) 01 PAT CK 0290
Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 11(1), 51, 64
High Courts20 Jan 2020Dismissed
Rajiv Kumar Bhagat @ Raja Late Chandrasekhar Bhagat Vs State Of Bihar And Ors
Patna High Court · (2020) 01 PAT CK 0289
Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 302, 341, 379, 504, 506Arms Act, 1959 — Section 27
High Courts20 Jan 2020Allowed
Deonandan Paswan Vs State Of Bihar And Ors
Patna High Court · (2020) 01 PAT CK 0288
Constitution Of India, 1950 — Article 311(2)(b)
High Courts20 Jan 2020Allowed
Sumitra Devi And Ors Vs State Of Bihar Through The Chief Secretary And Ors
Patna High Court · (2020) 1 PLJR 550
Bihar Municipal No Confidence Motion Rules, 2010 — Rule 2(I), 2(iv)
High Courts20 Jan 2020Disposed Of
Ram Naresh Thakur Vs State Of Bihar Through The Secretary And Ors
Patna High Court · (2020) 01 PAT CK 0051
Constitution Of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 6
High Courts18 Jan 2020Disposed Of
Dewanti Devi @APPELLANT@Hash Kameshwar Singh And Ors
Patna High Court · (2020) 01 PAT CK 0287
High Courts18 Jan 2020Dismissed
Ram Gopal Agrawal @APPELLANT@Hash Ram Chandra Sah
Patna High Court · (2020) 01 PAT CK 0286
Code Of Civil Procedure, 1908 — Order 6 Rule 17
High Courts18 Jan 2020Disposed Of
Satish Prasad @APPELLANT@Hash Hindustan Petroleum Corporation Limited And Ors
Patna High Court · (2020) 01 PAT CK 0285
High Courts18 Jan 2020Disposed Of
Md. Tasauver Alam And Ors @APPELLANT@Hash State Of Bihar And Ors
Patna High Court · (2020) 01 PAT CK 0284
High Courts18 Jan 2020Allowed
Prabhabati Devi @APPELLANT@Hash State Of Bihar And Ors
Patna High Court · (2020) 01 PAT CK 0283
Bihar Land Reforms (Fixation Of Ceiling Area And Acquisition Of Surplus Land) Act, 1961 — Section 16(3)
High Courts18 Jan 2020Disposed Of
Laxmi Devi @APPELLANT@Hash State Of Bihar And Ors
Patna High Court · (2020) 01 PAT CK 0282
Bihar Panchayat Raj Act, 2006 — Section 6(2)(a)(d), 69(a)(d), 73
High Courts18 Jan 2020Disposed Of
Prabhu Dayal Sahni @ Prabhu Doyal Sahani And Anr @APPELLANT@Hash State Of Bihar And Ors
Patna High Court · (2020) 01 PAT CK 0281
Bihar Fish Jalkar Management Act, 2006 — Section 3, 4, 4(iii)
High Courts18 Jan 2020Disposed Of
Kewat Kumar @APPELLANT@Hash State Of Bihar And Ors
Patna High Court · (2020) 01 PAT CK 0280
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 56, 58Code Of Criminal Procedure, 1973 — Section 340
High Courts18 Jan 2020Disposed Of
Pankaj Kumar @APPELLANT@Hash State Of Bihar And Ors
Patna High Court · (2020) 01 PAT CK 0279
High Courts18 Jan 2020Disposed Of
Geeta Devi @APPELLANT@Hash State Of Bihar And Ors
Patna High Court · (2020) 01 PAT CK 0278
Bihar Municipal Act, 2007 — Section 25(5), 45, 66