High Courts17 Jan 2020Disposed Of
Sarita Devi @ Sarita Kumari Vs State Of Bihar And Ors
Patna High Court · (2020) 01 PAT CK 0260
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 385 of 2,660
High Courts17 Jan 2020Dismissed
Binita Sinha Vs Brajbhushan Sinha
Patna High Court · (2020) 01 PAT CK 0259
Hindu Marriage Act, 1955 — Section 5, 5(1), 11
High Courts17 Jan 2020Dismissed
All India Student Federation Through President Vs State Of Bihar Through Chief Secretary And Ors
Patna High Court · (2020) 01 PAT CK 0057
Right Of Children To Free And Compulsory Education Act, 2009 — Section 27Child Labour (Prohibition And Regulation) Act, 1986 — Section 2(2)
High Courts17 Jan 2020Allowed
Chanchal Devi @ Chanchal Devi Jain And Anr Vs State Of Bihar And Ors
Patna High Court · (2020) 01 PAT CK 0045
Indian Forest Act, 1927 — Section 29, 29(3)
High Courts17 Jan 2020Dismissed
Neelam Devi And Anr Vs State Of Bihar Through The Chief Secretary And Ors
Patna High Court · (2020) 1 PLJR 619
Bihar Panchayat Election Rules, 2006 — Rule 96, 96(a)(d)Bihar Panchayat Raj Act, 2006 — Section 44(3)(i), 44(3)(iv)
High Courts16 Jan 2020Dismissed
Sant Sharan Singh Vs Md. Aftab And Ors
Patna High Court · (2020) 01 PAT CK 0258
Code Of Civil Procedure, 1908 — Section 151, Order 41 Rule 19Constitution Of India, 1950 — Article 227
High Courts16 Jan 2020Allowed
Amit Singh Vs State Of Bihar
Patna High Court · (2020) 01 PAT CK 0257
Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(2)(v), 14A(2)Indian Penal Code, 1860 — Section 34, 201, 302Arms Act, 1959 — Section 27
High Courts16 Jan 2020Allowed
Ashok Kumar Choudhary And Ors Vs State Of Bihar And Ors
Patna High Court · (2020) 01 PAT CK 0256
High Courts16 Jan 2020Disposed Of
Raushan Kumar Vs State Of Bihar And Ors
Patna High Court · (2020) 01 PAT CK 0255
High Courts16 Jan 2020Disposed Of
Samir Kumar Vs State Of Bihar And Ors
Patna High Court · (2020) 01 PAT CK 0254
Code Of Criminal Procedure, 1973 — Section 173
High Courts16 Jan 2020Allowed
Pinku Kumar Vs State Of Bihar And Ors
Patna High Court · (2020) 01 PAT CK 0253
Bihar Panchayat Raj Act, 2006 — Section 18(5)
High Courts16 Jan 2020Disposed Of
Bjcl Srinath Vs State Of Bihar And Ors
Patna High Court · (2020) 01 PAT CK 0252
High Courts16 Jan 2020Disposed Of
Motilal Day Vs Union Of India And Ors
Patna High Court · (2020) 01 PAT CK 0251
High Courts16 Jan 2020Disposed Of
M/S Universal Refineries Ltd And Anr Vs Bihar Industrial Area Development Authority First Floor And Ors
Patna High Court · (2020) 01 PAT CK 0250
High Courts16 Jan 2020Allowed
Guriya Devi Vs State Of Bihar And Ors
Patna High Court · (2020) 01 PAT CK 0249
Bihar Panchayat Raj Act, 2006 — Section 136(2)
High Courts16 Jan 2020Allowed
Prita Prasad And Anr Vs Md. Khalil And Ors
Patna High Court · (2020) 01 PAT CK 0248
Bihar Land Reforms (Fixation Of Ceiling Area And Acquisition Of Surplus Land) Act, 1961 — Section 16(3), 16(4)(1)Limitation Act, 1963 — Section 5
High Courts16 Jan 2020Disposed Of
Sarvanand Singh Vs State Of Bihar And Ors
Patna High Court · (2020) 01 PAT CK 0247
High Courts16 Jan 2020Allowed
Mayush Kumar Singh Vs State Of Bihar And Ors
Patna High Court · (2020) 01 PAT CK 0246
Bihar Prohibition And Excise (Amendment) Act, 2016 — Section 37, 37(c), 56, 56(b), 58(1), 73(e)
High Courts16 Jan 2020Disposed Of
Shobha Singh Vs State Of Bihar And Ors
Patna High Court · (2020) 01 PAT CK 0245
Constitution Of India, 1950 — Article 226
High Courts16 Jan 2020Disposed Of
Ashok Kumar Vs State Of Bihar And Ors
Patna High Court · (2020) 01 PAT CK 0244
Bihar Fish Jalkar Management Act, 2006 — Section 3(ii), 4(iii)