High Courts16 Jan 2020Allowed
Lalbabu Sah Vs State Of Bihar And Ors
Patna High Court · (2020) 01 PAT CK 0243
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 32(ii), 38(ii), 41(i), 56(b), 73(e)
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 386 of 2,660
High Courts16 Jan 2020Allowed
Rajendra Yadav Vs State Of Bihar And Ors
Patna High Court · (2020) 01 PAT CK 0242
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 73(e)
High Courts16 Jan 2020Disposed Of
Mahendra Singh Vs State Of Bihar And Ors
Patna High Court · (2020) 01 PAT CK 0241
High Courts16 Jan 2020Dismissed
Subodh Kumar Bhagat Vs State Of Bihar And Ors
Patna High Court · (2020) 01 PAT CK 0240
High Courts16 Jan 2020Disposed Of
Mahant Maheshwar Das Vs Bihar State Religious Trust Board And Ors
Patna High Court · (2020) 01 PAT CK 0239
Bihar Hindu Religious Trusts Act, 1950 — Section 48
High Courts16 Jan 2020Disposed Of
Ram Nandan Kapar Vs State Of Bihar And Ors
Patna High Court · (2020) 01 PAT CK 0238
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 92(2)
High Courts16 Jan 2020Disposed Of
Mobina Khatoon Vs State Of Bihar And Ors
Patna High Court · (2020) 01 PAT CK 0237
High Courts16 Jan 2020Allowed
Shambhu Prasad Sinha Vs Binita Bharati
Patna High Court · (2020) 01 PAT CK 0236
Hindu Marriage Act, 1955 — Section 13
High Courts16 Jan 2020Allowed
Prita Prasad And Ors Vs Md. Khalil And Ors
Patna High Court · (2020) 1 PLJR 573
Limitation Act, 1963 — Section 5Bihar Land Reforms (Fixation Of Ceiling Area And Acquisition Of Surplus Land) Act, 1961 — Section 16(3), 16(4), 16(4)(1)
High Courts16 Jan 2020Disposed Of
Mobina Khatoon And Ors Vs State Of Bihar And Ors
Patna High Court · (2020) 01 PAT CK 0050
High Courts16 Jan 2020Allowed
Ashok Kumar Choudhary And Ors Vs State Of Bihar Bihar And Ors
Patna High Court · (2020) 01 PAT CK 0046
High Courts16 Jan 2020Disposed Of
Ashok Kumar And Anr Vs State Of Bihar Through The Principal Secretary And Ors
Patna High Court · (2020) 01 PAT CK 0043
Bihar Fish Jalkar Management Act, 2006 — Section 3(ii), 4, 4(iii)
High Courts16 Jan 2020Allowed
Guriya Devi Vs State Of Bihar Through The Chief Secretary And Ors
Patna High Court · (2020) 1 PLJR 617
Bihar Panchayat Raj Act, 2006 — Section 136(2)
High Courts14 Jan 2020Dismissed
Bharat Prasad And Ors Vs Ram Krishna Prasad And Anr
Patna High Court · (2020) 01 PAT CK 0235
Code Of Civil Procedure, 1908 — Section 11Constitution Of India, 1950 — Article 227
High Courts14 Jan 2020Dismissed
Ajay Kumar @ Ajay Yadav @ Jhulwa Vs State Of Bihar
Patna High Court · (2020) 01 PAT CK 0234
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(v), 14A(2)Indian Penal Code, 1860 — Section 376(d)Information Technology Act, 2000 — Section 67, 67(A)
High Courts14 Jan 2020Dismissed
Mohan Rai And Ors Vs State Of Bihar
Patna High Court · (2020) 01 PAT CK 0233
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(i)(r)(s), 14A(2)Indian Penal Code, 1860 — Section 34, 307, 323, 325, 341, 504, 506
High Courts14 Jan 2020Disposed Of
Alok Aanand And Anr Vs State Of Bihar And Ors
Patna High Court · (2020) 01 PAT CK 0232
Constitution Of India, 1950 — Article 14
High Courts14 Jan 2020Dismissed
Md. Sohail Ansari Vs State Of Bihar And Ors
Patna High Court · (2020) 01 PAT CK 0231
High Courts14 Jan 2020Disposed Of
Dinesh @ Dinesh Kumar Vs High Court Of Judicature At Patna And Ors
Patna High Court · (2020) 01 PAT CK 0230
Constitution Of India, 1950 — Article 32, 136, 226, 227, 235
High Courts14 Jan 2020Allowed
Anil Kumar Singh Vs State Of Bihar And Ors
Patna High Court · (2020) 01 PAT CK 0229
Bihar Panchayat Raj Act 2006 — Section 44(3)(i)