High Courts14 Jan 2020Dismissed
Dayaram Singh Yadav Vs Union Of India And Ors
Patna High Court · (2020) 1 PLJR 597
Constitution Of India, 1950 — Article 14, 226, 320
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 388 of 2,660
High Courts14 Jan 2020Dismissed
Birendra Kumar Sinha Vs State Of Bihar Through The Chief Secretary And Ors
Patna High Court · (2020) 01 PAT CK 0054
High Courts14 Jan 2020Allowed
Anil Kumar Singh Vs State Of Bihar Through The Chief Secretary And Ors
Patna High Court · (2020) 1 PLJR 378
Bihar Panchayat Raj Act, 2006 — Section 44(3)(i)
High Courts14 Jan 2020Dismissed
Md. Sohail Ansari And Ors Vs State Of Bihar Through The Chief Secretary And Ors
Patna High Court · (2020) 01 PAT CK 0040
High Courts13 Jan 2020Dismissed
Rajendra Pd. Yadav @ Rajendra Yadav @ Madan Yadav And Ors Vs Ranjit Yadav And Ors
Patna High Court · (2020) 01 PAT CK 0210
Code Of Civil Procedure, 1908 — Order 43 Rule 1(r)Constitution Of India, 1950 — Article 227
High Courts13 Jan 2020Disposed Of
Aarpee Infra Projects (P) Ltd Vs State Of Bihar And Ors
Patna High Court · (2020) 01 PAT CK 0209
High Courts13 Jan 2020Disposed Of
Prof. Dhaneshwar Prasad Singh Vs State Of Bihar And Ors
Patna High Court · (2020) 01 PAT CK 0208
High Courts13 Jan 2020Disposed Of
Kaushlendra Prasad Vs State Of Bihar And Ors
Patna High Court · (2020) 01 PAT CK 0207
High Courts13 Jan 2020Disposed Of
Shambhu Sharan Mandal And Ors Vs State Of Bihar And Ors
Patna High Court · (2020) 01 PAT CK 0206
High Courts13 Jan 2020Disposed Of
Mostt. Sumitra Devi Vs State Of Bihar And Ors
Patna High Court · (2020) 01 PAT CK 0205
High Courts13 Jan 2020Disposed Of
M/S Krishna Agro Industries At Jagdishpur P.S. Jagdishpur Vs Union Of India And Ors
Patna High Court · (2020) 01 PAT CK 0204
High Courts13 Jan 2020Allowed
Abhishek Anand Vs Union Of India And Ors
Patna High Court · (2020) 01 PAT CK 0203
Railway Servant (Discipline And Appeal) Rules, 1968 — Rule 9
High Courts13 Jan 2020Disposed Of
Md. Asgar Ali Vs State Of Bihar And Ors
Patna High Court · (2020) 01 PAT CK 0202
Bihar Prohibition And Excise Act, 2016 — Section 30(a)Constitution Of India, 1950 — Article 226, 227
High Courts13 Jan 2020Disposed Of
Ravindra Kumar @ Ravindra Kumar Yadav Vs State Of Bihar And Ors
Patna High Court · (2020) 01 PAT CK 0201
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 61, 92(2)Constitution Of India, 1950 — Article 226
High Courts13 Jan 2020Disposed Of
Nitish Kumar Yadav Vs State Of Bihar And Ors
Patna High Court · (2020) 01 PAT CK 0200
Bihar Prohibition And Excise Act, 2016 — Section 30(a)Constitution Of India, 1950 — Article 226, 227
High Courts13 Jan 2020Disposed Of
Ram Padarath Yadav Vs State Of Bihar And Ors
Patna High Court · (2020) 01 PAT CK 0199
Bihar Right To Public Grievance Redressal Act, 2015 — Section 7
High Courts13 Jan 2020Disposed Of
Dharamshila Devi Vs State Of Bihar And Ors
Patna High Court · (2020) 01 PAT CK 0198
National Highways Act, 1956 — Section 3G, 3G(5)
High Courts13 Jan 2020Disposed Of
Tilak Ray Vs State Of Bihar And Ors
Patna High Court · (2020) 01 PAT CK 0197
High Courts13 Jan 2020Allowed
Shree Gopal Construction And Developers Pvt. Ltd. Vs State Of Bihar And Anr
Patna High Court · (2020) 01 PAT CK 0196
Bihar Public Works Contracts Disputes Arbitration Tribunal Act, 2008 — Section 2(e), 2(k), 9, 13, 14, 15Arbitration And Conciliation Act, 1996 — Section 11(6), 34Code Of Civil Procedure, 1908 — Section 2, 2(2), 13
High Courts13 Jan 2020Dismissed
Ramchit Singh And Ors Vs State Of Bihar And Anr
Patna High Court · (2020) 01 PAT CK 0195