High Courts13 Jan 2020Dismissed
Ramchit Singh And Ors Vs State Of Bihar Through The Principal And Ors
Patna High Court · (2020) 01 PAT CK 0052
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 389 of 2,660
High Courts13 Jan 2020Disposed Of
Suresh Kumar Jaisawal Vs State Of Bihar Through The Additional And Ors
Patna High Court · (2020) 01 PAT CK 0035
High Courts13 Jan 2020Disposed Of
Tilak Ray Vs State Of Bihar Through The Secretary And Ors
Patna High Court · (2020) 01 PAT CK 0034
High Courts13 Jan 2020Disposed Of
Md. Junaid Alam Vs State Of Bihar Through The Principal Secretary And Ors
Patna High Court · (2020) 01 PAT CK 0033
Right To Fair Compensation And Transparency In Land Acquisition Rehabilitation And Resettlement Act, 2013 — Section 21, 23, 30
High Courts13 Jan 2020Disposed Of
Ram Padarath Yadav Vs State Of Bihar Through And Ors
Patna High Court · (2020) 01 PAT CK 0032
Bihar Right To Public Grievance Redressal Act, 2015 — Section 7
High Courts13 Jan 2020Disposed Of
Dharamshila Devi Vs State Of Bihar, Through The Principal Secretary And Ors
Patna High Court · (2020) 01 PAT CK 0031
National Highways Act, 1956 — Section 3G, 3G(5)
High Courts10 Jan 2020Dismissed
Govinda Gaurav Pandey Vs Bhagyashree And Anr
Patna High Court · (2020) 01 PAT CK 0194
Code Of Criminal Procedure, 1973 — Section 125Hindu Marriage Act, 1955 — Section 24Constitution Of India, 1950 — Article 227
High Courts10 Jan 2020Dismissed
Bhola Prasad Gupta Vs Ravindra Sah And Ors
Patna High Court · (2020) 01 PAT CK 0193
High Courts10 Jan 2020Dismissed
Madhusudan Kumar And Ors Vs State Of Bihar And Ors
Patna High Court · (2020) 01 PAT CK 0192
Indian Penal Code, 1860 — Section 34, 148, 307, 323, 324, 341, 342, 504, 506Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(x)(xv)Code Of Criminal Procedure, 1973 — Section 482
High Courts10 Jan 2020Dismissed
Sushila Jha Vs State Of Bihar And Ors
Patna High Court · (2020) 01 PAT CK 0191
Indian Penal Code, 1860 — Section 364Code Of Criminal Procedure, 1973 — Section 482
High Courts10 Jan 2020Disposed Of
Braj Bhushan Mishra Vs State Of Bihar And Ors
Patna High Court · (2020) 01 PAT CK 0190
High Courts10 Jan 2020Dismissed
Sanjay Kumar Vs Union Of India And Ors
Patna High Court · (2020) 01 PAT CK 0188
Indian Railway Establishment Manual 1989 — Rule 219(k)
High Courts10 Jan 2020Disposed Of
Sidhi Vinayak Vs National Co Operative Consumers Federation Of India Ltd And Anr
Patna High Court · (2020) 01 PAT CK 0187
High Courts10 Jan 2020Dismissed
Ajay Kumar @ Ajay Kumar Sah Vs State Of Bihar And Anr
Patna High Court · (2020) 01 PAT CK 0185
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 323, 341, 379, 504
High Courts10 Jan 2020Dismissed
Md. Kaimuddin Vs State Of Bihar And Anr
Patna High Court · (2020) 01 PAT CK 0184
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 498A
High Courts10 Jan 2020Disposed Of
Akhilesh Kumar Vs Sujata Kumari
Patna High Court · (2020) 01 PAT CK 0183
Hindu Marriage Act, 1955 — Section 13, 13BCode Of Criminal Procedure, 1973 — Section 10Code Of Civil Procedure, 1908 — Order 41 Rule 24
High Courts10 Jan 2020Disposed Of
Manoranjan Kumar Vs Nilam Kumari
Patna High Court · (2020) 01 PAT CK 0182
High Courts10 Jan 2020Allowed
In The Goods Of Late Sandhaya Devi Vs In The Matter Of An Appliction Filed And Anr
Patna High Court · (2020) 01 PAT CK 0047
Indian Succession Act, 1925 — Section 63Evidence Act, 1872 — Section 68
High Courts10 Jan 2020Allowed
Kundan Kumar Vs State Of Bihar Through District Magistrate
Patna High Court · (2020) 01 PAT CK 0029
Indian Penal Code, 1860 — Section 34, 364, 498(A), 506Code Of Criminal Procedure, 1973 — Section 41, 41(1)(b)(i)