High Courts27 Aug 2020Disposed Of

Manish Paswan Vs State Of Bihar And Ors

Patna High Court · (2020) 08 PAT CK 0059

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts24 Aug 2020Disposed Of

Amarjeet Kumar Rajak Vs State Of Bihar And Anr

Patna High Court · (2020) 08 PAT CK 0051

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Arms Act, 1959 — Section 25(Ib), 26, 35Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427
High Courts24 Aug 2020Disposed Of

Dawav Miyan @ Davad Miyan Vs State Of Bihar Bihar And Anr

Patna High Court · (2020) 08 PAT CK 0050

Indian Penal Code, 1860 — Section 34, 272, 273, 279, 414, 427Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Code Of Criminal Procedure, 1973 — Section 340
High Courts24 Aug 2020Disposed Of

Lalchand Jain Vs State Of Bihar And Anr

Patna High Court · (2020) 08 PAT CK 0049

Indian Penal Code, 1860 — Section 34, 272, 273, 279, 414, 427Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Code Of Criminal Procedure, 1973 — Section 340
High Courts24 Aug 2020Disposed Of

Pradip Kumar Pathak Vs State Of Bihar And Anr

Patna High Court · (2020) 08 PAT CK 0047

Indian Penal Code, 1860 — Section 34, 272, 273, 279, 420, 427, 467, 468, 471Bihar Prohibition And Excise Act, 2016 — Section 13, 30, 30(A), 37(b)(c), 38, 38(1), 41, 41(1), 56, 58Code Of Criminal Procedure, 1973 — Section 340
High Courts24 Aug 2020Dismissed

Shailesh Chandra Gupta Vs State Of Bihar And Anr

Patna High Court · (2020) 08 PAT CK 0046

Bihar Dentist Service Rule, 2014 — Rule 6, 7, 7(2)(A)(iii), 7(2)(B)(iii), 7(2)(gh)Bihar Health Service (Appointment And Service Conditions) Rules, 2013 — Rule 5, 6(iii)Constitution Of India, 1950 — Article 16, 309
High Courts24 Aug 2020Disposed Of

Harihar @ Harihar Gupta Vs State Of Bihar And Ors

Patna High Court · (2020) 08 PAT CK 0045

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts24 Aug 2020Disposed Of

Sanjeet Kumar @ Sanjeet Mishra Vs State Of Bihar And Ors

Patna High Court · (2020) 08 PAT CK 0043

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(c), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340