High Courts31 Aug 2020Disposed Of
M/S Shree Pawan Putra Agencies Vs State Of Bihar And Ors
Patna High Court · (2020) 08 PAT CK 0077
Bihar Value Added Tax Act, 2005 — Section 32(1)(c)Constitution Of India, 1950 — Article 14, 19(1)(g), 246, 301, 304
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 321 of 2,660
High Courts31 Aug 2020Disposed Of
Upper Ganges Sugar And Industries Prop. Of Hasanpur Sugar Mills Vs State Of Bihar And Ors
Patna High Court · (2020) 08 PAT CK 0076
Bihar Tax On Entry Of Goods Into Local Areas For Consumption, Use Or Sale Therein Act, 1993 — Section 3(1)Constitution Of India, 1950 — Article 14, 19(1)(g), 246, 301, 304, 304(a)
High Courts31 Aug 2020Disposed Of
M/S Progressive Construction Ltd Vs State Of Bihar And Ors
Patna High Court · (2020) 08 PAT CK 0075
Constitution Of India, 1950 — Article 14, 19(1)(g), 301, 304(a), 304(b)
High Courts31 Aug 2020Disposed Of
Krishna Mohan Kumar And Ors Vs State Of Bihar
Patna High Court · (2020) 08 PAT CK 0074
Indian Penal Code, 1860 — Section 34, 308, 323, 324, 325, 341, 379, 380, 427, 448, 504, 506Dowry Prohibition Act, 1961 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts31 Aug 2020Dismissed
Godawari Devi Vs State Of Bihar
Patna High Court · (2020) 08 PAT CK 0073
Indian Penal Code, 1860 — Section 34, 323, 341, 494, 498ADowry Prohibition Act, 1961 — Section 3, 4
High Courts28 Aug 2020Disposed Of
Deep Narayan Kumar Vs State Of Bihar And Ors
Patna High Court · (2020) 08 PAT CK 0072
Constitution Of India, 1950 — Article 14, 16, 21, 226
High Courts28 Aug 2020Dismissed
Union Of India And Ors Vs Uma Kant Jha
Patna High Court · (2020) 08 PAT CK 0071
High Courts28 Aug 2020Dismissed
Union Of India And Ors Vs Mahesh Prasad Mandal
Patna High Court · (2020) 08 PAT CK 0070
High Courts28 Aug 2020Dismissed
Union Of India And Ors Vs Ashok Kumar Poddar
Patna High Court · (2020) 08 PAT CK 0069
High Courts28 Aug 2020Dismissed
Union Of India And Ors Vs Shankar Sah
Patna High Court · (2020) 08 PAT CK 0068
High Courts28 Aug 2020Disposed Of
M/S Venture Supply Chain Pvt. Ltd Vs State Of Bihar And Ors
Patna High Court · (2020) 08 PAT CK 0067
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 34, 56, 60Indian Penal Code, 1860 — Section 279, 427, 337, 338
High Courts28 Aug 2020Disposed Of
Sunil Kumar Vs State Of Bihar And Ors
Patna High Court · (2020) 08 PAT CK 0066
Bihar Prohibition And Excise (Amendment) Act, 2018 — Section 30(a)Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427
High Courts28 Aug 2020Disposed Of
Bhola Ram @ Bhola Paswan And Anr Vs State Of Bihar And Ors
Patna High Court · (2020) 08 PAT CK 0065
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts28 Aug 2020Disposed Of
Hasina Khatoon Vs State Of Bihar And Ors
Patna High Court · (2020) 08 PAT CK 0064
Bihar Prohibition And Excise (Amendment) Act, 2018 — Section 30(a)
High Courts28 Aug 2020Dismissed
M/S B. N. Enterprises Vs State Of Bihar And Ors
Patna High Court · (2020) 08 PAT CK 0063
Constitution Of India, 1950 — Article 14, 19(1)(g), 226
High Courts28 Aug 2020Allowed
Vijay Kumar Singh Vs Election Commission Of India And Ors
Patna High Court · (2020) 08 PAT CK 0054
High Courts28 Aug 2020Dismissed
Umesh Das Vs State Of Bihar
Patna High Court · (2020) 08 PAT CK 0053
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(i), 3(r), 3(s), 14(A)(2)Indian Penal Code, 1860 — Section 34, 302
High Courts27 Aug 2020Disposed Of
Usha Devi Vs Administrator, The Bihar State Road Transport Corporation And Ors
Patna High Court · (2020) 08 PAT CK 0062
High Courts27 Aug 2020Disposed Of
Sanyog Construction Private Limited Vs State Of Bihar And Ors
Patna High Court · (2020) 08 PAT CK 0061
Central Goods And Services Tax Act, 2017 — Section 62, 107
High Courts27 Aug 2020Disposed Of
Anjani Kumar Prasad Singh Vs Principal Secretary Cum Commissioner And Ors
Patna High Court · (2020) 08 PAT CK 0060
Constitution Of India, 1950 — Article 14, 19(1)(g)