High Courts03 Sept 2020Disposed Of

Rajgeer Chaudhary Vs State Of Bihar And Ors

Patna High Court · (2020) 09 PAT CK 0019

Indian Penal Code, 1860 — Section 34, 272, 273, 279, 290, 427Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 37(c), 38(1), 41(1), 56, 58, 92, 93Code Of Criminal Procedure, 1973 — Section 340
High Courts03 Sept 2020Disposed Of

Jagarnath Ray Vs State Of Bihar And Ors

Patna High Court · (2020) 09 PAT CK 0018

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts03 Sept 2020Disposed Of

Angrej Thakur Vs State Of Bihar And Ors

Patna High Court · (2020) 09 PAT CK 0017

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(A), 37(b)(c), 38(i), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts03 Sept 2020Disposed Of

Raju Kumar Vs State Of Bihar And Ors

Patna High Court · (2020) 09 PAT CK 0015

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts03 Sept 2020Disposed Of

Abhimanu Singh Vs State Of Bihar

Patna High Court · (2020) 09 PAT CK 0013

Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 302, 307, 323Arms Act, 1959 — Section 27Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts03 Sept 2020Disposed Of

Raj Kumar Goswami And Anr Vs State Of Bihar

Patna High Court · (2020) 09 PAT CK 0011

Indian Penal Code, 1860 — Section 34, 363, 366ACode Of Criminal Procedure, 1973 — Section 164, 438(2)Protection Of Children from Sexual Offences Act, 2012 — Section 4
High Courts02 Sept 2020Disposed Of

Amit Kumar And Anr Vs State Of Bihar

Patna High Court · (2020) 09 PAT CK 0007

Indian Penal Code, 1860 — Section 34, 323, 325, 341, 354A, 379, 504, 506Code Of Criminal Procedure, 1973 — Section 438(2)