High Courts07 Sept 2020Disposed Of
Manish Kumar And Ors Vs State Of Bihar
Patna High Court · (2020) 09 PAT CK 0045
Indian Penal Code, 1860 — Section 34, 323, 436, 341, 504Code Of Criminal Procedure, 1973 — Section 438(2)
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 318 of 2,660
High Courts07 Sept 2020Disposed Of
Shyam Yadav And Ors Vs State Of Bihar
Patna High Court · (2020) 09 PAT CK 0044
Indian Penal Code, 1860 — Section 34, 147, 148, 149, 307, 323, 324, 325, 341, 379, 448, 504, 506Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts07 Sept 2020Disposed Of
Md. Rabe Alam Vs State Of Bihar
Patna High Court · (2020) 09 PAT CK 0043
Indian Penal Code, 1860 — Section 323, 376, 504, 511Protection Of Children from Sexual Offence Act, 2012 — Section 6Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts04 Sept 2020Dismissed
Rajan Kumar Alias Rajan Kumar Das Vs Bharat Sanchar Nigam Limited And Ors
Patna High Court · (2020) 09 PAT CK 0128
High Courts04 Sept 2020Allowed
Bihar State Text Book Publishing Corporation Vs Commissioner Of Income Tax-I And Anr
Patna High Court · (2020) 09 PAT CK 0127
Income Tax Act, 1961 — Section 10, 10(15), 10(22), 22, 23C(iiiab), 148Visvesvaraya Techonological University Act, 1994 — Section 23Companies Act, 1956 — Section 617
High Courts04 Sept 2020Disposed Of
Santosh Kumar Vs State Of Bihar And Ors
Patna High Court · (2020) 09 PAT CK 0126
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 58
High Courts04 Sept 2020Disposed Of
Sarswati Devi Vs State Of Bihar And Ors
Patna High Court · (2020) 09 PAT CK 0125
Bihar Prohibition And Excise Act, 2016 — Section 30(a)(c), 56
High Courts04 Sept 2020Disposed Of
Kamlesh Choudhary Vs State Of Bihar And Ors
Patna High Court · (2020) 09 PAT CK 0124
Bihar Prohibition And Excise (Amendment) Act, 2018 — Section 30(A)Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427
High Courts04 Sept 2020Dismissed
Atul Kumar Vs State Of Bihar
Patna High Court · (2020) 09 PAT CK 0025
Indian Penal Code, 1860 — Section 34, 323, 354, 427, 448, 504, 506Code Of Criminal Procedure, 1973 — Section 144
High Courts04 Sept 2020Dismissed
Ashok Yadav @ Ashok Prasad Vs State Of Bihar
Patna High Court · (2020) 09 PAT CK 0024
Indian Penal Code, 1860 — Section 307, 323, 341, 504, 506
High Courts03 Sept 2020Dismissed
Diwakar Nath Vs State Of Bihar And Ors
Patna High Court · (2020) 09 PAT CK 0123
High Courts03 Sept 2020Disposed Of
Union Of India And Ors Vs Dr. Harbansh Singh
Patna High Court · (2020) 09 PAT CK 0122
High Courts03 Sept 2020Disposed Of
Aman Kumar Vs State Of Bihar And Ors
Patna High Court · (2020) 09 PAT CK 0121
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 36, 56Code Of Criminal Procedure, 1973 — Section 451
High Courts03 Sept 2020Disposed Of
Suman Kumar Singh Vs State Of Bihar And Ors
Patna High Court · (2020) 09 PAT CK 0120
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 32(2), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts03 Sept 2020Disposed Of
Laloo Chaudhary @ Laloo Pasi @ Lalan Choudhary Vs State Of Bihar And Ors
Patna High Court · (2020) 09 PAT CK 0119
Bihar Prohibition And Excise (Amendment) Act, 2016 — Section 30(a), 30(b)
High Courts03 Sept 2020Dismissed
Vijay Kumar Vs Union Of India And Ors
Patna High Court · (2020) 09 PAT CK 0118
High Courts03 Sept 2020Disposed Of
Raushan Kumar Ram @ Raushan Kumar Vs State Of Bihar And Ors
Patna High Court · (2020) 09 PAT CK 0023
Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Code Of Criminal Procedure, 1973 — Section 340
High Courts03 Sept 2020Disposed Of
Sikindra Yadav Vs State Of Bihar And Ors
Patna High Court · (2020) 09 PAT CK 0022
Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Code Of Criminal Procedure, 1973 — Section 340
High Courts03 Sept 2020Disposed Of
Shambhu Mukhiya Vs State Of Bihar And Ors
Patna High Court · (2020) 09 PAT CK 0021
Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Code Of Criminal Procedure, 1973 — Section 340
High Courts03 Sept 2020Disposed Of
Jay Karan Raut Vs State Of Bihar And Ors
Patna High Court · (2020) 09 PAT CK 0020
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 37(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340