High Courts09 Sept 2020Disposed Of
Food Corporation Of India Regional Office Vs State Of Bihar And Ors
Patna High Court · (2020) 09 PAT CK 0151
Constitution Of India, 1950 — Article 304(a)
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 316 of 2,660
High Courts09 Sept 2020Disposed Of
M/S Global India Marketing Co. Vs State Of Bihar And Ors
Patna High Court · (2020) 09 PAT CK 0150
Bihar Tax On Entry Of Goods Into Local Areas For Consumption, Use Or Sale Therein Act, 1993 — Section 2(3), 3(2)Constitution Of India, 1950 — Article 301, 304, 304(a)
High Courts09 Sept 2020Disposed Of
Anchor Electricals Pvt. Ltd Vs State Of Bihar And Ors
Patna High Court · (2020) 09 PAT CK 0149
Bihar Tax On Entry Of Goods Into Local Areas For Consumption, Use Or Sale Therein Act, 1993 — Section 3(1), 3(2), 8Bihar Value Added Tax Act, 2005 — Section 25(1)Constitution Of India, 1950 — Article 304(a)
High Courts09 Sept 2020Disposed Of
M/S Orient General Dealers Vs State Of Bihar And Ors
Patna High Court · (2020) 09 PAT CK 0148
Bihar Value Added Tax Act, 2005 — Section 14, 74Bihar Tax On Entry Of Goods Into Local Areas For Consumption, Use Or Sale Therein Act, 1993 — Section 3(1), 3(2), 8, 33Constitution Of India, 1950 — Article 304(a)
High Courts09 Sept 2020Disposed Of
Havells India Ltd Vs State Of Bihar And Anr
Patna High Court · (2020) 09 PAT CK 0147
Bihar Value Added Tax Act, 2005 — Section 14Constitution Of India, 1950 — Article 301, 304, 304(a)
High Courts09 Sept 2020Dismissed
Shobha Devi Vs Union Of India And Ors
Patna High Court · (2020) 09 PAT CK 0146
Central Civil Services (Pension) Rules, 1972 — Rule 38
High Courts09 Sept 2020Disposed Of
Tower Vision India Private Limited Vs State Of Bihar And Ors
Patna High Court · (2020) 09 PAT CK 0145
Constitution Of India, 1950 — Article 14, 19(1)(g), 246, 286, 301, 304, 304(a)
High Courts09 Sept 2020Disposed Of
M/S Gupta Suppliers And Ors Vs State Of Bihar And Ors
Patna High Court · (2020) 09 PAT CK 0144
Bihar Tax On Entry Of Goods Into Local Areas For Consumption, Use Or Sale Therein Act, 1993 — Section 3(1)Constitution Of India, 1950 — Article 304(a)
High Courts09 Sept 2020Disposed Of
M/S Siddharth Sales Agency And Sons And Anr Vs State Of Bihar And Ors
Patna High Court · (2020) 09 PAT CK 0143
Bihar Tax On Entry Of Goods Into Local Areas For Consumption, Use Or Sale Therein Act, 1993 — Section 3(1)Constitution Of India, 1950 — Article 304(a)
High Courts09 Sept 2020Allowed
X5 Vs State Of Bihar
Patna High Court · (2020) 09 PAT CK 0142
Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 3, 12, 12(1), 74, 102Indian Penal Code, 1860 — Section 376(AB), 506Protection Of Children From Sexual Offences Act, 2012 — Section 4
High Courts09 Sept 2020Allowed
Xx Vs State Of Bihar
Patna High Court · (2020) 09 PAT CK 0141
Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 2, 74, 101, 101(1), 102Indian Penal Code, 1860 — Section 376D, 395, 397Protection Of Children From Sexual Offences Act, 2012 — Section 6
High Courts09 Sept 2020Disposed Of
Md. Najmul @ Md. Najbul Vs State Of Bihar
Patna High Court · (2020) 09 PAT CK 0140
Indian Penal Code, 1860 — Section 34, 366Code Of Criminal Procedure, 1973 — Section 164
High Courts09 Sept 2020Disposed Of
Rudal Yadav And Ors Vs State Of Bihar
Patna High Court · (2020) 09 PAT CK 0139
Indian Penal Code, 1860 — Section 34, 147, 148, 149, 302, 307, 323Code Of Criminal Procedure, 1973 — Section 313Juvenile Justice (Care And Protection Of Children) Act, 2000 — Section 2(k), 2(l), 20
High Courts09 Sept 2020Disposed Of
Chhotelal Singh @APPELLANT@Hash State Of Bihar
Patna High Court · (2020) 09 PAT CK 0032
Indian Penal Code, 1860 — Section 34, 307, 323, 327, 341, 379Arms Act, 1959 — Section 27
High Courts09 Sept 2020Disposed Of
Shailendra Prasad Yadav @APPELLANT@Hash State Of Bihar
Patna High Court · (2020) 09 PAT CK 0031
Indian Penal Code, 1860 — Section 147, 148, 149, 302, 341Arms Act, 1959 — Section 27Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts09 Sept 2020Disposed Of
Meera Devi @ Meera Kumari @APPELLANT@Hash State Of Bihar
Patna High Court · (2020) 09 PAT CK 0030
Indian Penal Code, 1860 — Section 34, 302, 307, 323, 341, 379, 504, 506Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts09 Sept 2020Dismissed
Pallavi Priyadarshani @APPELLANT@Hash State Of Bihar
Patna High Court · (2020) 09 PAT CK 0029
Indian Penal Code, 1860 — Section 420, 467, 468, 471
High Courts09 Sept 2020Disposed Of
Dhrub Narayan Mishra @APPELLANT@Hash State Of Bihar And Ors
Patna High Court · (2020) 09 PAT CK 0028
High Courts08 Sept 2020Disposed Of
Ajit Sarthi Vs State Of Bihar And Ors
Patna High Court · (2020) 09 PAT CK 0159
Constitution Of India, 1950 — Article 144, 251, 254, 372(1)
High Courts08 Sept 2020Dismissed
Manoj Kumar Vs Union Of India And Ors
Patna High Court · (2020) 09 PAT CK 0138
Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 16