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Patna High Court judgments

53,185 judgments · page 317 of 2,660

High Courts08 Sept 2020Disposed Of

Gauri Shankar Upadhyay Vs State Of Bihar And Ors

Patna High Court · (2020) 09 PAT CK 0137

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts07 Sept 2020Dismissed

Gaurav Vs State Of Bihar And Ors

Patna High Court · (2020) 09 PAT CK 0129

Indian Penal Code, 1860 — Section 272, 273, 420Bihar Prohibition And Excise Act, 2016 — Section 30(a)(b)(c), 56
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High Courts07 Sept 2020Disposed Of

Sadhana Verma @ Sadhana Devi And Anr Vs State Of Bihar And Ors

Patna High Court · (2020) 09 PAT CK 0051

Indian Penal Code, 1860 — Section 34, 272, 273, 279, 414, 427, 467, 468, 471Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 32A, 36, 37(b)(c), 38, 38(1), 41, 41(1), 56, 58, 92, 93Code Of Criminal Procedure, 1973 — Section 340
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High Courts07 Sept 2020Disposed Of

Sanjay Ray @ Sanjay Rai Vs State Of Bihar And Ors

Patna High Court · (2020) 09 PAT CK 0050

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 414, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts07 Sept 2020Disposed Of

Vishnudayal Singh And Ors Vs State Of Bihar And Ors

Patna High Court · (2020) 09 PAT CK 0049

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 37(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts07 Sept 2020Dismissed

Mahesh Yadav Vs State Of Bihar

Patna High Court · (2020) 09 PAT CK 0046

Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 341, 379, 504, 506Arms Act, 1959 — Section 27
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