High Courts01 Sept 2020Disposed Of
Dr. Anand Kumar Jha And Anr Vs State Of Bihar And Ors
Patna High Court · (2020) 09 PAT CK 0003
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 320 of 2,660
High Courts01 Sept 2020Disposed Of
Kali Charan Kanth And Ors Vs State Of Bihar And Ors
Patna High Court · (2020) 09 PAT CK 0002
High Courts01 Sept 2020Dismissed
Sudhir Singh @ Mama Vs State Of Bihar
Patna High Court · (2020) 09 PAT CK 0001
Indian Penal Code, 1860 — Section 109, 115Arms Act, 1959 — Section 25(1B)(a), 26, 27, 35
High Courts31 Aug 2020Disposed Of
Shanti Devi And Anr Vs State Of Bihar And Ors
Patna High Court · (2020) 08 PAT CK 0096
High Courts31 Aug 2020Disposed Of
M/S Riga Sugar Company Ltd And Anr Vs State Of Bihar And Ors
Patna High Court · (2020) 08 PAT CK 0095
Constitution Of India, 1950 — Article 14, 19(1)(g), 246, 301, 304(a)
High Courts31 Aug 2020Disposed Of
M/S M.P.Chini Industries Ltd Vs State Of Bihar And Ors
Patna High Court · (2020) 08 PAT CK 0094
Constitution Of India, 1950 — Article 14, 19(1)(g), 246, 301, 304(a)
High Courts31 Aug 2020Disposed Of
M/S Riga Sugar Company Ltd Vs State Of Bihar And Ors
Patna High Court · (2020) 08 PAT CK 0093
Bihar Tax On Entry Of Goods Into Local Areas For Consumption, Use Or Sale Therein Act, 1993 — Section 3(1)Constitution Of India, 1950 — Article 14, 19(1)(g), 246, 301, 304(a)
High Courts31 Aug 2020Disposed Of
M/S Upper Ganges Super And Industries Ltd Vs State Of Bihar And Ors
Patna High Court · (2020) 08 PAT CK 0092
Constitution Of India, 1950 — Article 14, 19(1)(g), 246, 301, 304(a)
High Courts31 Aug 2020Dismissed
Union Of India And Ors Vs Ram Naresh Mishra
Patna High Court · (2020) 08 PAT CK 0090
High Courts31 Aug 2020Disposed Of
Ramesh Kumar Gupta Vs Union Of India And Ors
Patna High Court · (2020) 08 PAT CK 0089
High Courts31 Aug 2020Disposed Of
M/S Bharat Sugar Mills Vs State Of Bihar And Ors
Patna High Court · (2020) 08 PAT CK 0088
Constitution Of India, 1950 — Article 14, 19(1)(g), 246, 301, 304(a)
High Courts31 Aug 2020Allowed
Krishna Kumar Singh Vs State Of Bihar And Ors
Patna High Court · (2020) 08 PAT CK 0087
Bihar Pension Rules, 1950 — Rule 43(b), 139
High Courts31 Aug 2020Disposed Of
Chitranjan Jaiswal Vs State Of Bihar And Ors
Patna High Court · (2020) 08 PAT CK 0086
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts31 Aug 2020Disposed Of
Ghanshyam Mandal Vs State Of Bihar And Ors
Patna High Court · (2020) 08 PAT CK 0085
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 32, 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts31 Aug 2020Disposed Of
Usha Devi Vs State Of Bihar And Ors
Patna High Court · (2020) 08 PAT CK 0084
Indian Penal Code, 1860 — Section 34, 414, 420Bihar Prohibition And Excise Act, 2016 — Section 30(C)(D), 56
High Courts31 Aug 2020Disposed Of
Santosh Kumar Rai @ Santosh Kumar Raj Vs State Of Bihar And Ors
Patna High Court · (2020) 08 PAT CK 0083
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 30(F), 37(C), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts31 Aug 2020Disposed Of
Payarelal Chaudhary @ Payare Chaudhary Vs State Of Bihar And Ors
Patna High Court · (2020) 08 PAT CK 0082
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts31 Aug 2020Disposed Of
Ranjan Kumar Vs State Of Bihar And Ors
Patna High Court · (2020) 08 PAT CK 0080
Bihar Agriculture Land (Conversion For Non-Agriculture Purposes) Act, 2010 — Section 6
High Courts31 Aug 2020Disposed Of
M/S Harinagar Sugar Mills Ltd Vs State Of Bihar And Ors
Patna High Court · (2020) 08 PAT CK 0079
Constitution Of India, 1950 — Article 14, 19(1)(g), 246, 301, 304, 304(a)
High Courts31 Aug 2020Disposed Of
New Swadeshi Sugar Mills Vs State Of Bihar And Ors
Patna High Court · (2020) 08 PAT CK 0078
Bihar Tax On Entry Of Goods Into Local Areas For Consumption, Use Or Sale Therein Act, 1993 — Section 3(1)Constitution Of India, 1950 — Article 14, 19(1)(g), 246, 301, 304, 304(a)