High Courts21 Aug 2020Dismissed
Dhananjay Yadav Vs State Of Bihar
Patna High Court · (2020) 08 PAT CK 0037
Indian Penal Code, 1860 — Section 363
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 323 of 2,660
High Courts21 Aug 2020Dismissed
Shankar Kumar Mahto @ Shankar Mahto Vs State Of Bihar
Patna High Court · (2020) 08 PAT CK 0036
Indian Penal Code, 1860 — Section 392, 448
High Courts21 Aug 2020Disposed Of
Guddu Ray @ Guddu Kumar @ Guddu Rai Vs State Of Bihar
Patna High Court · (2020) 08 PAT CK 0035
Indian Penal Code, 1860 — Section 201, 304(B), 498(A)
High Courts21 Aug 2020Disposed Of
Bhogendra Mahto Vs State Of Bihar
Patna High Court · (2020) 08 PAT CK 0034
Indian Penal Code, 1860 — Section 354(B)Protection Of Children From Sexual Offences Act, 2012 — Section 8Code Of Criminal Procedure, 1973 — Section 164
High Courts20 Aug 2020Disposed Of
Ram Bihari Thakur Vs State Of Bihar And Ora
Patna High Court · (2020) 08 PAT CK 0033
High Courts19 Aug 2020Disposed Of
Jai Mata Di Industries Vs North Bihar Power Distribution Company Limited, H.T. Cell And Ora
Patna High Court · (2020) 08 PAT CK 0032
High Courts19 Aug 2020Disposed Of
Aman Kumar @ Bhakku Vs State Of Bihar
Patna High Court · (2020) 08 PAT CK 0031
Indian Penal Code, 1860 — Section 399, 402, 414, 467, 468, 471
High Courts18 Aug 2020Disposed Of
Ritlal Rai @ Ritlal Yadav @ Ritlal Ray @ Ritlal Prasad Singh Vs U.O.I. And Ors
Patna High Court · (2020) 08 PAT CK 0030
Code Of Criminal Procedure, 1973 — Section 31, 164, 167, 167(2), 205, 313, 309, 428A, 433, 436A, 439, 482, 483Prevention Of Money Laundering Act, 2002 — Section 3, 4Indian Penal Code, 1860 — Section 4, 6, 7, 28, 34, 38, 41, 71, 120B, 286, 302, 307, 326, 353, 384, 386, 414
High Courts18 Aug 2020Dismissed
Kamaldeo Prasad And Ors Vs State Of Bihar And Ors
Patna High Court · (2020) 08 PAT CK 0029
Bihar Reservation Of Vacancies in posts And Services (for Scheduled Casts, Scheduled tribes And other Backward Classes) Act, 1991 — Section 1(3), 4(2)
High Courts18 Aug 2020Disposed Of
Manikchand Ganesh Vs State Of Bihar And Anr
Patna High Court · (2020) 08 PAT CK 0028
Indian Penal Code, 1860 — Section 34, 313, 323, 341, 494, 498A, 504, 506Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts18 Aug 2020Dismissed
Kallu Turaha @ Lal Ji Turaha Vs State Of Bihar
Patna High Court · (2020) 08 PAT CK 0027
Indian Penal Code, 1860 — Section 365
High Courts18 Aug 2020Dismissed
Suresh Pandey And Ors Vs State Of Bihar
Patna High Court · (2020) 08 PAT CK 0026
Indian Penal Code, 1860 — Section 34, 201, 304B
High Courts17 Aug 2020Disposed Of
Gopal Das Vs State Of Bihar And Ors
Patna High Court · (2020) 08 PAT CK 0025
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts17 Aug 2020Disposed Of
Saddam Naddaf Vs State Of Bihar And Ors
Patna High Court · (2020) 08 PAT CK 0024
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts17 Aug 2020Disposed Of
Ranjay Kumar Vs State Of Bihar And Ors
Patna High Court · (2020) 08 PAT CK 0023
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts17 Aug 2020Disposed Of
Babita Devi Vs State Of Bihar And Ors
Patna High Court · (2020) 08 PAT CK 0022
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 32(2)(3), 37(b)©, 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts17 Aug 2020Disposed Of
Vijay Shankar Yadav Vs State Of Bihar And Ors
Patna High Court · (2020) 08 PAT CK 0021
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts17 Aug 2020Disposed Of
Shiv Narayan Ray Vs State Of Bihar And Ors
Patna High Court · (2020) 08 PAT CK 0020
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts14 Aug 2020Disposed Of
Rinku Kumari Vs State Of Bihar And Ors
Patna High Court · (2020) 08 PAT CK 0019
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts14 Aug 2020Allowed
Kanchan Kumari Vs General Manager And Ors
Patna High Court · (2020) 08 PAT CK 0018
Industrial Disputes Act, 1947 — Section 33(2)(b), 33(2)(c)Constitution Of India, 1950 — Article 136