COURT ARCHIVE

Patna High Court judgments

53,185 judgments · page 324 of 2,660

High Courts14 Aug 2020Dismissed

Pushpa Drolia Vs Sohrai Mahton And Ors

Patna High Court · (2020) 08 PAT CK 0017

Code Of Civil Procedure, 1908 — Section 151, Order 1 Rule 10, Order 22 Rule 3, Order 22 Rule 4, Order 22 Rule 7, Order 22 Rule 8, Order 22 Rule 9, Order 22 Rule 10Transfer Of Property Act 1882 — Section 52, 54Hindu Succession Act, 1956 — Section 29A

High Courts14 Aug 2020Allowed

Arvind Kumar Vs State Of Bihar And Ors

Patna High Court · (2020) 08 PAT CK 0016

Bihar Panchayat Primary Teacher (Appointment And Service Conditions) Rules, 2012 — Rule 8

High Courts14 Aug 2020Allowed

Nitu Kumari Vs State Of Bihar And Ors

Patna High Court · (2020) 08 PAT CK 0015

University Grants Commission Act, 1956 — Section 12Patna University Act, 1976 — Section 64Bihar State Universities Act, 1976 — Section 67(a)

High Courts14 Aug 2020Dismissed

Hari Mohan Tripathi Vs State Of Bihar And Ors

Patna High Court · (2020) 08 PAT CK 0014

Code Of Civil Procedure, 1908 — Section 141Land Acquisition Act, 1894 — Section 2(1), 2(2), 3, 6, 6(1), 7Constitution Of India, 1950 — Article 14, 226

High Courts14 Aug 2020Dismissed

Dr.Madan Kumar Pandey And Anr Vs State Of Bihar And Ors

Patna High Court · (2020) 08 PAT CK 0013

Constitution Of India, 1950 — Article 309

High Courts14 Aug 2020Dismissed

Rabindra Singh Vs State Of Bihar

Patna High Court · (2020) 08 PAT CK 0012

Indian Penal Code, 1860 — Section 34, 304(B), 307, 323, 341, 498ADowry Prohibition Act, 1961 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 311, 313

High Courts13 Aug 2020Dismissed

Union Of India And Ors Vs G. K. Mishra

Patna High Court · (2020) 08 PAT CK 0011

High Courts13 Aug 2020Dismissed

Sunil Mahto And Anr Vs State Of Bihar

Patna High Court · (2020) 08 PAT CK 0010

Indian Penal Code, 1860 — Section 34, 147, 148, 149, 307, 323, 324, 341, 354, 504, 506

High Courts12 Aug 2020Disposed Of

Dhurandar Manjhi @ Dhuni Manjhi Vs State Of Bihar And Ors

Patna High Court · (2020) 08 PAT CK 0009

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340

High Courts12 Aug 2020Disposed Of

Anita Kumar Vs State Of Bihar And Ors

Patna High Court · (2020) 08 PAT CK 0008

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 56(I)(ii), 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340

High Courts12 Aug 2020Disposed Of

Kanchan Mallik Vs State Of Bihar And Ors

Patna High Court · (2020) 08 PAT CK 0007

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340

High Courts12 Aug 2020Disposed Of

Chandan Kumar Vs State Of Bihar And Ors

Patna High Court · (2020) 08 PAT CK 0006

Code Of Criminal Procedure, 1973 — Section 102(3)

High Courts12 Aug 2020Disposed Of

Md. Toufic Vs State Of Bihar

Patna High Court · (2020) 08 PAT CK 0005

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20(b)(ii)(C), 22, 25, 29

High Courts07 Aug 2020Dismissed

Mahadev Kumar Vs State Of Bihar

Patna High Court · (2020) 08 PAT CK 0004

Indian Penal Code, 1860 — Section 120BBihar Prohibition And Excise Act, 2016 — Section 30(a), 32

High Courts07 Aug 2020Allowed

Sri Krishna Pandey And Anr Vs Ram Nagina Pandey And Ors

Patna High Court · (2020) 08 PAT CK 0003

Evidence Act, 1872 — Section 34, 91, 92, 164Registration Act 1908 — Section 17, 49Hindu Succession Act, 1956 — Section 8

High Courts07 Aug 2020Dismissed

M/S B. N. & Associates And Ors Vs Pramod Kumar And Ors

Patna High Court · (2020) 08 PAT CK 0002

Evidence Act, 1872 — Section 17, 91, 92Specific Relief Act, 1963 — Section 16, 16(c), 17, 20, 21, 22Indian Contract Act, 1872 — Section 73

High Courts07 Aug 2020Allowed

State Of Bihar And Anr Vs Ram Chandra Singh

Patna High Court · (2020) 08 PAT CK 0001

Code Of Civil Procedure, 1908 — Section 80, 80(1), 80(2)Code Of Civil Procedure (Amendment) Act, 1976 — Section 80, 80(1), 80(2), 80(3)Specific Relief Act, 1963 — Section 34

High Courts24 Jul 2020Disposed Of

Binodanand Jha Vs State Of Bihar And Ors

Patna High Court · (2020) 07 PAT CK 0317

Bihar Prohibition And Excise Act, 2016 — Section 30(a), 37(i)(ii), 62Immoral Traffic (Prevention) Act, 1956 — Section 3, 4, 5

High Courts24 Jul 2020Disposed Of

Avnish Kumar @ Chhotu Vs State Of Bihar

Patna High Court · (2020) 07 PAT CK 0316

Indian Penal Code, 1860 — Section 414

High Courts24 Jul 2020Disposed Of

Chhote Kumar @ Vishwanath Kumar Vs State Of Bihar

Patna High Court · (2020) 07 PAT CK 0315

Indian Penal Code, 1860 — Section 34, 341, 342, 354, 354D, 376, 448, 511Protection Of Children From Sexual Offences Act, 2012 — Section 8, 12Information Technology Act, 2000 — Section 66