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Patna High Court judgments

53,185 judgments · page 293 of 2,660

High Courts05 Nov 2020Disposed Of

Sarvan Kumar Vs State Of Bihar And Ors

Patna High Court · (2020) 11 PAT CK 0116

Bihar Prohibition And Excise (Amendment) Act, 2018 — Section 30(a), 37(b)Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427
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High Courts05 Nov 2020Disposed Of

Karu Chaudhari And Anr Vs State Of Bihar And Ors

Patna High Court · (2020) 11 PAT CK 0113

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts05 Nov 2020Disposed Of

Sanjay Kumar Vs State Of Bihar And Ors

Patna High Court · (2020) 11 PAT CK 0112

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts05 Nov 2020Disposed Of

Arjun Choudhary Vs State Of Bihar And Ors

Patna High Court · (2020) 11 PAT CK 0111

Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 47(A)(F), 56, 58, 92, 93Code Of Criminal Procedure, 1973 — Section 340
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High Courts05 Nov 2020Disposed Of

Jitan Mandal Vs State Of Bihar And Ors

Patna High Court · (2020) 11 PAT CK 0110

Indian Penal Code, 1860 — Section 34, 242, 243, 272, 273, 279, 427Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Code Of Criminal Procedure, 1973 — Section 340
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High Courts05 Nov 2020Disposed Of

Kishori Choudhary Vs State Of Bihar And Ors

Patna High Court · (2020) 11 PAT CK 0109

Bihar Prohibition And Excise Act, 2016 — Section 13, 30, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts05 Nov 2020Disposed Of

Md. Hatim Vs State Of Bihar

Patna High Court · (2020) 11 PAT CK 0028

Bihar Prohibition And Excise Act, 2016 — Section 30(a), 38, 41, 45Code Of Criminal Procedure, 1973 — Section 438(2)
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High Courts05 Nov 2020Dismissed

Ganesh Rai And Anr Vs State Of Bihar

Patna High Court · (2020) 11 PAT CK 0019

Indian Penal Code, 1860 — Section 272, 273Bihar Prohibition And Excise Act, 2016 — Section 30(a), 76(2)Code Of Criminal Procedure, 1973 — Section 438
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High Courts05 Nov 2020Dismissed

Nathuni Ray Vs State Of Bihar

Patna High Court · (2020) 11 PAT CK 0017

Indian Penal Code, 1860 — Section 379, 411Mines And Minerals (Development And Regulation) Act, 1957 — Section 21Environment Protection Act, 1986 — Section 15
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High Courts05 Nov 2020Dismissed

Ashok Sahni Vs State Of Bihar

Patna High Court · (2020) 11 PAT CK 0016

Bihar Prohibition And Excise Act, 2016 — Section 30(a), 76(2)Code Of Criminal Procedure, 1973 — Section 438
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High Courts05 Nov 2020Dismissed

Santosh Nayak Vs State Of Bihar

Patna High Court · (2020) 11 PAT CK 0015

Bihar Prohibition And Excise Act, 2016 — Section 30, 30(a), 38(i)(ii), 76(2)Code Of Criminal Procedure, 1973 — Section 438
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High Courts04 Nov 2020Disposed Of

Gaurav Kumar And Ors Vs State Of Bihar And Ors

Patna High Court · (2020) 11 PAT CK 0027

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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