High Courts09 Nov 2020Disposed Of

M/S. Aditya Multicom Private Limited Vs State Of Bihar And Anr

Patna High Court · (2020) 11 PAT CK 0045

Mines And Minerals (Development And Regulation) Act, 1957 — Section 15Bihar Minor Mineral Rules, 2017 — Rule 35, 36, 37, 42, 43, 45, 47, 56, 57, 63(2), 64, 75, 77, 89, 144, 145Constitution Of India, 1950 — Article 14, 19(1)(g)
High Courts09 Nov 2020Disposed Of

Kapil Yadav @ Kapildeo Yadav Vs State Of Bihar

Patna High Court · (2020) 11 PAT CK 0042

Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 326, 337, 341, 379, 504Arms Act, 1959 — Section 27Code Of Criminal Procedure, 1973 — Section 82, 82(2), 82(4), 438(2)
High Courts06 Nov 2020Disposed Of

Ramesh Kumar Ram @ Ramesh Ram Vs State Of Bihar And Ors

Patna High Court · (2020) 11 PAT CK 0041

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts06 Nov 2020Disposed Of

Moti Lal Yadav And Ors Vs State Of Bihar And Ors

Patna High Court · (2020) 11 PAT CK 0040

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts06 Nov 2020Disposed Of

Sujit Kumar Chaudhary Vs State Of Bihar And Ors

Patna High Court · (2020) 11 PAT CK 0039

Indian Penal Code, 1860 — Section 34, 188, 272, 273, 279, 427Bihar Prohibition And Excise Act, 2016 — Section 13, 30, 30(a), 37(c), 37(b)(c), 38, 38(1), 41, 41(1), 56, 58, 92, 93Code Of Criminal Procedure, 1973 — Section 340
High Courts06 Nov 2020Disposed Of

Shree Mati Devi Vs State Of Bihar And Ors

Patna High Court · (2020) 11 PAT CK 0038

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(c), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts06 Nov 2020Disposed Of

Meera Devi And Ors Vs State Of Bihar And Ors

Patna High Court · (2020) 11 PAT CK 0035

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts06 Nov 2020Disposed Of

Chinta Devi And Ors Vs State Of Bihar

Patna High Court · (2020) 11 PAT CK 0034

Indian Penal Code, 1860 — Section 147, 148, 149, 186, 188, 216, 223, 224, 227, 269, 271, 272, 307, 323, 332, 333, 337, 338, 341, 353, 379Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts06 Nov 2020Disposed Of

Bablu Sahani Vs State Of Bihar

Patna High Court · (2020) 11 PAT CK 0030

Bihar Prohibition And Excise Act, 2016 — Section 30(a)Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts05 Nov 2020Disposed Of

Onkar Nath Singh Vs State Of Bihar And Ors

Patna High Court · (2020) 11 PAT CK 0119

Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Code Of Criminal Procedure, 1973 — Section 340
High Courts05 Nov 2020Disposed Of

Rajesh Kumar Singh Vs State Of Bihar And Ors

Patna High Court · (2020) 11 PAT CK 0118

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts05 Nov 2020Disposed Of

Gulab Mandal Vs State Of Bihar And Ors

Patna High Court · (2020) 11 PAT CK 0117

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340