High Courts25 Nov 2020Disposed Of
M/S Ayesha Exports A Proprietorship Vs State Of Bihar And Ors
Patna High Court · (2020) 11 PAT CK 0078
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 290 of 2,660
High Courts25 Nov 2020Dismissed
Shobha Kumari Vs State Of Bihar And Ors
Patna High Court · (2020) 11 PAT CK 0077
Constitution Of India, 1950 — Article 226
High Courts25 Nov 2020Dismissed
Shobha Kumari Vs State Of Bihar And Anr
Patna High Court · (2020) 11 PAT CK 0075
Constitution Of India, 1950 — Article 226
High Courts25 Nov 2020Allowed
Rakesh Kumar Vs State Of Bihar And Anr
Patna High Court · (2020) 11 PAT CK 0074
Indian Penal Code, 1860 — Section 34, 406, 498ADowry Prohibition Act, 1961 — Section 4Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts25 Nov 2020
Abhishek Kumar @ Pawan Kumar Vs State Of Bihar And Anr
Patna High Court · (2020) 11 PAT CK 0073
Indian Penal Code, 1860 — Section 34, 323, 341, 494, 498A, 504, 506Dowry Prohibition Act, 1961 — Section 3, 4
High Courts24 Nov 2020Disposed Of
Nand Kishore Poddar Vs State Of Bihar And Ors
Patna High Court · (2020) 11 PAT CK 0088
High Courts24 Nov 2020Disposed Of
Sangeeta Singh Vs State Of Bihar And Ors
Patna High Court · (2020) 11 PAT CK 0087
Income Tax Act, 1961 — Section 147, 148
High Courts24 Nov 2020Disposed Of
Rajeev Kumar Raman @ Rajeev Kumar Reman Vs State Of Bihar And Ors
Patna High Court · (2020) 11 PAT CK 0086
Bihar Prohibition And Excise (Amendment) Act, 2018 — Section 30(a), 32Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427
High Courts24 Nov 2020Disposed Of
Pappu Kumar And Anr Vs State Of Bihar And Ors
Patna High Court · (2020) 11 PAT CK 0085
Bihar Prohibition And Excise (Amendment) Act, 2018 — Section 30(a)Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427
High Courts24 Nov 2020Disposed Of
M/S. Sainik Foods Pvt. Ltd Vs State Of Bihar And Ors
Patna High Court · (2020) 11 PAT CK 0084
Mines And Minerals (Development And Regulation) Act 1957 — Section 15(1A)(g)Bihar Minor Mineral Concession Rules, 1972 — Rule 25, 25(2), 52, 52(4)
High Courts24 Nov 2020Disposed Of
Uday Kumar Singh Vs State Of Bihar And Ors
Patna High Court · (2020) 11 PAT CK 0083
Bihar Prohibition And Excise (Amendment) Act, 2018 — Section 30(a)Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427
High Courts24 Nov 2020Disposed Of
Khemlal Nonia And Anr Vs State Of Bihar And Ors
Patna High Court · (2020) 11 PAT CK 0082
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts24 Nov 2020Disposed Of
Munna Kumar Manjhi Vs State Of Bihar And Ors
Patna High Court · (2020) 11 PAT CK 0076
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts23 Nov 2020Dismissed
Kamlesh Kumar @ Kamlesh Yadav Vs State Of Bihar
Patna High Court · (2020) 11 PAT CK 0072
Indian Penal Code, 1860 — Section 34, 120(B), 147, 149, 307, 323, 325, 337, 338, 339, 341, 342, 354, 379, 447, 504
High Courts13 Nov 2020Dismissed
Nagendra Bhagat Vs State Of Bihar And Ors
Patna High Court · (2020) 11 PAT CK 0071
Constitution Of India, 1950 — Article 226
High Courts13 Nov 2020Disposed Of
Amit Sharma Vs State Of Bihar And Anr
Patna High Court · (2020) 11 PAT CK 0070
Indian Penal Code, 1860 — Section 323, 324, 498ACode Of Criminal Procedure, 1973 — Section 438(2)
High Courts13 Nov 2020Disposed Of
Rajesh Rai Vs State Of Bihar
Patna High Court · (2020) 11 PAT CK 0069
Indian Penal Code, 1860 — Section 34, 272, 273Bihar Prohibition And Excise Act, 2016 — Section 30(a), 37(b), 41(1), 76(2)Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts12 Nov 2020Allowed
X And Anr Vs State Of Bihar
Patna High Court · (2020) 11 PAT CK 0068
Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 74, 102Indian Penal Code, 1860 — Section 34, 302
High Courts11 Nov 2020Disposed Of
Rajni Kant Tiwari And Ors Vs State Of Bihar And Ors
Patna High Court · (2020) 11 PAT CK 0067
High Courts11 Nov 2020Disposed Of
Yamuna Singh Vs State Of Bihar And Ors
Patna High Court · (2020) 11 PAT CK 0066