High Courts02 Dec 2020Disposed Of
Ganesh Sharma And Ors Vs State Of Bihar
Patna High Court · (2020) 12 PAT CK 0011
Indian Penal Code, 1860 — Section 34, 307, 323, 324, 341, 354, 379, 447, 448, 504, 506
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 288 of 2,660
High Courts02 Dec 2020Dismissed
Ranjit Yadav @ Singhwa Vs State Of Bihar
Patna High Court · (2020) 12 PAT CK 0010
Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 341, 379, 448, 504, 506Arms Act, 1959 — Section 25(1B)(a), 26, 27
High Courts02 Dec 2020Disposed Of
Bihar State Food And Civil Supplied Corporation Limited And Anr Vs Suresh Rai And Ors
Patna High Court · (2020) 12 PAT CK 0009
High Courts02 Dec 2020Disposed Of
Ajay Kumar Singh Vs Director General Of Investigation And Ors
Patna High Court · (2020) 12 PAT CK 0006
Income Tax Act, 1961 — Section 132, 132(1), 132(5)Income Tax Rules, 1962 — Rule 112Constitution Of India, 1950 — Article 21, 226
High Courts01 Dec 2020Disposed Of
Ujjawal Kumar And Anr Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0280
High Courts01 Dec 2020Disposed Of
Yamuna Devi Pandit Hit Narayan Jha Charitable Trust Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0279
High Courts01 Dec 2020Disposed Of
Mukund Dev Sharma Vs Union Of India And Ors
Patna High Court · (2020) 12 PAT CK 0278
High Courts01 Dec 2020Disposed Of
Deonandan Rai Vs Union Of India And Ors
Patna High Court · (2020) 12 PAT CK 0277
High Courts01 Dec 2020Disposed Of
Amit Kumar Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0276
High Courts01 Dec 2020Disposed Of
Janhit Abhiyan Vs Union Of India And Ors
Patna High Court · (2020) 12 PAT CK 0275
High Courts01 Dec 2020Disposed Of
Sunil Singh Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0274
High Courts01 Dec 2020Disposed Of
Ambuj Kumar Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0273
Constitution Of India, 1950 — Article 226
High Courts01 Dec 2020Disposed Of
Vijay Kumar And Ors Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0272
High Courts01 Dec 2020Disposed Of
Mirza Wasim Haider Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0271
Wakf Act, 1995 — Section 14(i)(B), 14(8), 14(9)
High Courts01 Dec 2020Disposed Of
Lal Mohan Roy Vs Union Of India And Ors
Patna High Court · (2020) 12 PAT CK 0270
High Courts01 Dec 2020Disposed Of
Sweta Kumari Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0269
Indian Penal Code, 1860 — Section 414Bihar Prohibition And Excise Act, 2016 — Section 30(a), 58, 60
High Courts01 Dec 2020Dismissed
Bineeta Kumari Vs Staff Selection Commission And Ors
Patna High Court · (2020) 12 PAT CK 0268
High Courts01 Dec 2020Dismissed
Pramod Kumar Jha Vs Bhupendra Narayan Mandal University And Ors
Patna High Court · (2020) 12 PAT CK 0267
Bihar State University Act, 1976 — Section 35Constitution Of India, 1950 — Article 14, 16
High Courts01 Dec 2020Disposed Of
Satya Narain Singh @ Satyendra Narain Singh Vs Bangali Singh And Ors
Patna High Court · (2020) 12 PAT CK 0266
Indian Succession Act, 1925 — Section 278
High Courts01 Dec 2020Disposed Of
Raj Shekhar Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0008
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340