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Patna High Court judgments

53,185 judgments · page 291 of 2,660

High Courts11 Nov 2020Disposed Of

Samasuddin Quraishi Vs State Of Bihar

Patna High Court · (2020) 11 PAT CK 0062

Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 332, 333, 337, 338, 353Prevention Of Cruelty To Animals Act, 1960 — Section 11Code Of Criminal Procedure, 1973 — Section 438(2)
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High Courts10 Nov 2020Partly Allowed/Dismissed

Lalo Sharma Vs State Of Bihar

Patna High Court · (2020) 11 PAT CK 0051

Code Of Criminal Procedure, 1973 — Section 156(3), 164, 386Indian Penal Code, 1860 — Section 34, 312, 323, 375, 376, 504Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 94
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High Courts09 Nov 2020

Gupteshwar Singh Vs State Of Bihar And Ors

Patna High Court · (2020) 11 PAT CK 0120

Bihar Fish Jalkar Management Act, 2006 — Section 1, 2, 2(iii), 2(viii), 2(xii), 2(xv), 2(xiv), 2(iii)(xiv), 3, 3(ii), 4, 5, 5(i), 5(ii), 5(iii), 6, 6(i), 7, 14, 15
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High Courts09 Nov 2020Disposed Of

Santoshi Devi Vs State Of Bihar And Ors

Patna High Court · (2020) 11 PAT CK 0061

Bihar Prohibition And Excise (Amendment) Act, 2018 — Section 30(a)Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427
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High Courts09 Nov 2020Disposed Of

Phool Babu Kumar @ Ful Babu Kumar Vs State Of Bihar And Ors

Patna High Court · (2020) 11 PAT CK 0060

Bihar Prohibition And Excise (Amendment) Act, 2016 — Section 30(a), 47Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427
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High Courts09 Nov 2020Disposed Of

Chandan Kumar Vs State Of Bihar And Ors

Patna High Court · (2020) 11 PAT CK 0059

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 32(2), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts09 Nov 2020Disposed Of

Pratima Singh @ Pratima Sinha Vs State Of Bihar And Ors

Patna High Court · (2020) 11 PAT CK 0057

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 32(1), 32(3), 37(b)(c), 38(1), 41(1), 41(2), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts09 Nov 2020Disposed Of

Amarjit Kumar Vs State Of Bihar And Ors

Patna High Court · (2020) 11 PAT CK 0055

Indian Penal Code, 1860 — Section 34, 272, 273, 279, 337, 427, 504, 506Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Code Of Criminal Procedure, 1973 — Section 340
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High Courts09 Nov 2020Disposed Of

Usha Ray Vs State Of Bihar And Ors

Patna High Court · (2020) 11 PAT CK 0054

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 35(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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